High Courts07 Aug 2023Allowed
Union Of India & Ors. Vs Gulshan Saini
Delhi High Court · (2023) 08 DEL CK 1162
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,720 of 6,818
High Courts07 Aug 2023Dismissed
Tayde Kailas Yuvraj Vs Union Of India Ors & Ors.
Delhi High Court · (2023) 08 DEL CK 1157
High Courts07 Aug 2023Disposed Of
Rahul Vs State Of Nct Of Delhi
Delhi High Court · (2023) 08 DEL CK 1191
Indian Penal Code, 1860-Sections 363, 376D, 506Protection of Children from Sexual Offences Act, 2012-Sections 4, 6Juvenile Justice Act, 2015-Section 94, 94(2), 94(2)(i), 94(2)(ii), 94(2)(iii)
High Courts07 Aug 2023Disposed Of
Govt Of NCT Of Delhi & Ors. Vs Sunita
Delhi High Court · (2023) 08 DEL CK 1174
High Courts07 Aug 2023Dismissed
Rajeev Vs Hariom Kumar
Delhi High Court · (2023) 08 DEL CK 1206
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, VII Rule 11(a), 7 Rule 11(1), 7 Rule 11(d)
High Courts07 Aug 2023Dismissed
Sh. Giriraj Vs Sh. Rishipal & Anr.
Delhi High Court · (2023) 08 DEL CK 1203
Code of Civil Procedure, 1908-Section 115, Order VI Rule 17, VII Rule 11
High Courts07 Aug 2023Dismissed
Mohd. Ghous Vs Subhash Taneja
Delhi High Court · (2023) 08 DEL CK 1201
Code of Civil Procedure, 1908-Section 115, Order VII Rule 10, VII Rule 11, 20(c)Contract Act-Section 23, 281996 Act-Section 11, 11(12)(b), 2(e)
High Courts07 Aug 2023Dismissed
Shri Rajiv Kapoor Vs Smt. Janak Kapoor & Anr.
Delhi High Court · (2023) 08 DEL CK 1200
Code of Civil Procedure, 1908-Section 115; Order VII Rule 11; Order 12 Rule 6
High Courts07 Aug 2023Dismissed
DGU Cement Factory Employees Union (Regd) Vs UOI & Ors
Delhi High Court · (2023) 08 DEL CK 1199
Constitution of India-Articles 226, 227Sick Industrial Companies (Special Provisions) Act, 1985-Section 3(1)(o)Industrial Disputes Act, 1947-Section 25(O), 25(O)(4)
High Courts07 Aug 2023Dismissed
General Secretary, Cement Shramik Sangh Vs UOI & Ors
Delhi High Court · (2023) 08 DEL CK 1247
Constitution of India-Articles 226, 227Sick Industrial Companies (Special Provisions) Act, 1985-Section 3(1)(o)Industrial Disputes Act, 1947-Section 25(O), 25(O)(4)
High Courts07 Aug 2023Allowed
Mankind Pharma Limited Vs Novakind Bio Sciences Private Limited
Delhi High Court · (2023) 08 DEL CK 1251
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XXXIX Rule 4Trade Marks Act, 1999-Section 2(zb)(ii), 2(m), 2(1)(m), 2(2)(b), 2(2)(c), 29(1), 29(2), 29(2)(b), 29(3), 29(4), 29(5)Drugs and Cosmetics Act, 1940
High Courts07 Aug 2023Disposed Of
Hindware Home Innovation Limited Vs Havells India Ltd. & Ors.
Delhi High Court · (2023) 08 DEL CK 1285
High Courts07 Aug 2023Allowed
Ram Avtar Singh Vs The Chairman And Managing Director, Central Warehousing Corporation & Anr
Delhi High Court · (2023) 08 DEL CK 1358
Constitution of India-Article 226Warehousing Corporations Act, 1962Indian Evidence Act, 1872
High Courts07 Aug 2023
Geeta Sharma Vs Public Enterprises Selection Board & Ors.
Delhi High Court · (2023) 08 DEL CK 1372
Right to Information Act, 2005-Section 8(1)(i)Constitution of India-Articles 14, 21, 19(1)(g), 226
High Courts07 Aug 2023Partly Allowed
Manoj Kumar & Anr. Vs The State Of NCT Of Delhi
Delhi High Court · (2023) 08 DEL CK 1398
Indian Penal Code, 1860-Section 34, 405, 406, 489A, 498ACode of Criminal Procedure, 1973-Section 164, 397Hindu Marriage Act, 1955-Section 13(i)(a)
High Courts07 Aug 2023Allowed
Indian Railway Catering And Tourism Corp. Ltd Vs M/s A K Roy
Delhi High Court · (2023) 08 DEL CK 1408
Arbitration and Conciliation Act, 1996-Section 37, 34, 43Limitation Act, 1963-Section 14
High Courts07 Aug 2023Dismissed
Mohit Mittal Vs Kanika Jain
Delhi High Court · (2023) 08 DEL CK 1468
Family Courts Act-Section 19Hindu Marriage Act, 1955-Section 24, 12(1)(c), 13(1)(i-a), 13(1)(ia), 13(1)(ib)Protection of Women from Domestic Violence Act, 2005-Section 12
High Courts07 Aug 2023Allowed
Dow Agrosciences LLC Vs The Controller Of Patents
Delhi High Court · (2023) 08 DEL CK 1539
Patents Act, 1970-Section 15, 11A, 2(1)(ja), 3(e), 10(4)(c), 10(5)
High Courts07 Aug 2023
Jindal Stainless Ltd Vs Deputy Commissioner Of Income Tax & Ors.
Delhi High Court · (2023) 08 DEL CK 1535
Income Tax Act, 1961-Section 245, 220, 221, 221(1), 254/271(1(c)
High Courts07 Aug 2023Disposed Of
Sanjeet Kumar Yadav Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1597
Border Security Force Act, 1968-Section 117 (2), 130BSF Rules-Section 129, Rule 129