High Courts08 Aug 2023Dismissed
Sanjeev Kumar Vs Union Of India And Ors
Delhi High Court · (2023) 08 DEL CK 0339
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,719 of 6,818
High Courts08 Aug 2023Dismissed
Anita And Ors Vs Union Of India And Ors
Delhi High Court · (2023) 08 DEL CK 0338
High Courts08 Aug 2023Disposed Of
Kishan Lal Vs Sant Sunder Das Ji CGHS Ltd. & Ors
Delhi High Court · (2023) 08 DEL CK 0337
Delhi Co-Operative Societies Act 1972 — Section 71
High Courts08 Aug 2023Disposed Of
Ms Kartik Real Nest Services Vs Central Bank Of India And Ors
Delhi High Court · (2023) 08 DEL CK 0336
Constitution of India, 1950 — Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 17
High Courts08 Aug 2023Allowed
M/S Cuthbert Oceans LLP Vs Superintendent Of CGST Range 109 Division Rohini
Delhi High Court · (2023) 08 DEL CK 0335
High Courts08 Aug 2023Dismissed
Krishna Kumar Vs Union Of India And Others
Delhi High Court · (2023) 08 DEL CK 0334
High Courts08 Aug 2023Dismissed
Akash Yadav Vs Director General, CRPF, CGO Complex & Anr
Delhi High Court · (2023) 08 DEL CK 0333
High Courts08 Aug 2023Dismissed
Pr. Commissioner Of Income Tax Delhi-7 Vs M/S. Omniglobe Information Technologies (India) Pvt. Ltd.
Delhi High Court · (2023) 08 DEL CK 0332
Income Tax Rules, 1962 — Rule 10(B)(2)(a)Income Tax Act, 1961 — Section 92CA(3), 143(2), 143(3), 144C
High Courts08 Aug 2023Disposed Of
Religare Advisors Limited (Formerly Known As Religare Wealth Management Limited) Vs Assistant Commissioner Of Income Tax, Circle 19(1), Delhi & Ors
Delhi High Court · (2023) 08 DEL CK 0331
Income Tax Act, 1961 — Section 119(2)(b), 139, 139(9), 143(2)
High Courts08 Aug 2023Disposed Of
Dish TV India Limited Through Its Authorized Presentative Vs Directorate General Of Income Tax And Ors
Delhi High Court · (2023) 08 DEL CK 0330
High Courts08 Aug 2023Dismissed
M/S Rajendras Properties (Delhi) Pvt. Ltd. & Ors Vs Ashok Bansal & Ors.
Delhi High Court · (2023) 08 DEL CK 0329
Code of Civil Procedure, 1908 — Order 7 Rule 1, Order 7 Rule 11Transfer of Property Act, 1882 — Section 109Companies Act, 2013 — Section 248, 250
High Courts08 Aug 2023Dismissed
Himanshu Mongia Vs Directorate Of Revenue Intelligence
Delhi High Court · (2023) 08 DEL CK 0052
Code of Criminal Procedure, 1973 — Section 438Customs Act, 1962 — Section 108
High Courts08 Aug 2023Disposed Of
Pradeep Vs State
Delhi High Court · (2023) 08 DEL CK 0051
Code of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 34, 304B, 306, 498A
High Courts08 Aug 2023Disposed Of
Landmark Property Development And Company Limited & Ors Vs Ansal Properties & Infrastructure Limited & Ors.
Delhi High Court · (2023) 08 DEL CK 0050
Arbitration and Conciliation Act, 1996 — Section 9, 34, 36
High Courts07 Aug 2023Allowed
Information TV Pvt Ltd. Vs Registrar Of Trade Marks
Delhi High Court · (2023) 08 DEL CK 1857
Trade Marks Act, 1999-Section 18(1), 9(1)(b), 9, 11, 91Trade Marks Rules, 2017-Rule 36(1)Emblems and Names (Prevention of Improper Use) Act, 1950
High Courts07 Aug 2023Disposed Of
Roxtec AB & Anr. Vs Sukant Chakravarty & Ors.
Delhi High Court · (2023) 08 DEL CK 1854
Trade Mark Act, 1999-Section 124, 29(3)CPC-Order 1 Rule 10Designs Act, 2000-Section 22, 30, 30(1), 30(2), 30(5)
High Courts07 Aug 2023Allowed
Parveen Garg Vs State & Anr.
Delhi High Court · (2023) 08 DEL CK 1841
Indian Penal Code, 1860-Sections 419, 420, 468, 471, 34Code of Criminal Procedure, 1973-Section 438, 156(3), 41AConstitution of India-Article 20(3)
High Courts07 Aug 2023Dismissed
Ajit Kumar Vs Monk Trading Pvt Ltd & Ors.
Delhi High Court · (2023) 08 DEL CK 1044
Constitution of India-Article 227CPC-Sections 37, 39
High Courts07 Aug 2023Disposed Of
Pr. Commissioner Of Income Tax-7, Delhi Vs Xerox India Ltd. (Previously Known As Xerox Modicorp Ltd.)
Delhi High Court · (2023) 08 DEL CK 1130
Income-tax Act, 1961-Section 92F(v)
High Courts07 Aug 2023Disposed Of
Turner General Entertainment Networks India Pvt. Ltd. Vs The Commissioner Of Income Tax & Anr.
Delhi High Court · (2023) 08 DEL CK 1172