High Courts08 Aug 2023Dismissed
Kanwarbir Singh Vs State
Delhi High Court · (2023) 08 DEL CK 0366
Code of Criminal Procedure, 1973 — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 25, 29, 50, 67
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,718 of 6,818
High Courts08 Aug 2023Dismissed
Ashu Chaudhary Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2023) 08 DEL CK 0365
Code of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 34, 109, 323, 354, 376, 376D, 498A
High Courts08 Aug 2023Dismissed
M. Rajmannar. Vs Vice-Chancellor, IGNOU
Delhi High Court · (2023) 08 DEL CK 0364
Constitution of India, 1950 — Article 14, 226
High Courts08 Aug 2023Disposed Of
Kanta Yadav Vs Ganga Vihar Colony & Ors.
Delhi High Court · (2023) 08 DEL CK 0363
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 8 Rule 9, Order 1 Rule 10
High Courts08 Aug 2023Dismissed
Braj Mohan Gargkrishna Maruti Limited
Delhi High Court · (2023) 08 DEL CK 0362
Code of Civil Procedure, 1908 — Section 115, 151, Order 37, Order 2 Rule 2, Order 37 Rule 2, Order 37 Rule 3, Order 37 Rule 3(5)
High Courts08 Aug 2023Dismissed
Braj Mohan Garg Vs Krishna Maruti Limited
Delhi High Court · (2023) 08 DEL CK 0361
Code of Civil Procedure, 1908 — Section 115, 151, Order 37, Order 2 Rule 2, Order 37 Rule 2, Order 37 Rule 3, Order 37 Rule 3(5)
High Courts08 Aug 2023Disposed Of
Bhawana Sharma & Ors Vs Shyam Sunder Sharma
Delhi High Court · (2023) 08 DEL CK 0360
Constitution of India, 1950 — Article 15(3), 39Code of Criminal Procedure, 1973 — Section 125, 125(2), 127, 397, 401, 482
High Courts08 Aug 2023Allowed
Radhey Shyam Datta Vs Union Of India And Anr
Delhi High Court · (2023) 08 DEL CK 0359
Constitution of India, 1950 — Article 226Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 2, 6, 6(1), 6(2), 7, 7(1), 7(3)
High Courts08 Aug 2023Allowed
Girijesh Kumar Vs National Highways And Infrastructure Development Corporation Limited (Nhidcl) & Anr
Delhi High Court · (2023) 08 DEL CK 0358
Constitution of India, 1950 — Article 226
High Courts08 Aug 2023Disposed Of
Landmark Property Vs Union Of India And Ors
Delhi High Court · (2023) 08 DEL CK 0357
High Courts08 Aug 2023Allowed
Russell Corp Australia Pty Ltd. 5 Lakeview Drive, Scoresby Victoria 3179, Australia Vs Ashok Mahajan B-10 Sports And Surgical Complex Jalandhar- 144021 (Punjab) And Anr.
Delhi High Court · (2023) 08 DEL CK 0356
Code of Civil Procedure, 1908 — Order 8 Rule 3, Order 8 Rule 5Trade Marks Act, 1999 — Section 9, 11, 29(3), 47, 47(1)(a), 47(1)(b), 56, 57, 69Trade And Merchandise Marks Act, 1958 — Section 46, 56
High Courts08 Aug 2023Disposed Of
Arvind Kumar Vs Manoj Kumari & Ors.
Delhi High Court · (2023) 08 DEL CK 0348
Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(b)Court Fees Act, 1870 — Section 7(iv), 7(iv)(c)
High Courts08 Aug 2023Dismissed
Gandharva Infrastructure And Projects Limited Vs Unoin Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 0347
High Courts08 Aug 2023Dismissed
Jagmal Singh Vs State Bank Of India & Ors
Delhi High Court · (2023) 08 DEL CK 0346
High Courts08 Aug 2023Dismissed
Chetan Vs Delhi Urban Shelter Improvement Board
Delhi High Court · (2023) 08 DEL CK 0345
Constitution of India, 1950 — Article 226Delhi Urban Shelter Improvement Board Act, 2010 — Section 45
High Courts08 Aug 2023Disposed Of
Jindal Saw Ltd Vs M A Zahid Proprietor Smsk Mineral Trading Company
Delhi High Court · (2023) 08 DEL CK 0344
Arbitration and Conciliation Act, 1996 — Section 9, 11(5), 16, 17, 37(2)(b)
High Courts08 Aug 2023Allowed
Vrije Universiteit Brussel Vs Controller Of Patents And Designs
Delhi High Court · (2023) 08 DEL CK 0343
High Courts08 Aug 2023Disposed Of
Iffco Tokio General Insurance Co Limited Vs Trilochan Dash & Ors
Delhi High Court · (2023) 08 DEL CK 0342
High Courts08 Aug 2023Dismissed
Deputy Commissioner Of Police Vs Mamta & Ors
Delhi High Court · (2023) 08 DEL CK 0341
Indian Penal Code, 1860 — Section 279, 304A
High Courts08 Aug 2023Disposed Of
Govt Of Nct Of Delhi And Ors Vs Seema Kumari
Delhi High Court · (2023) 08 DEL CK 0340