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Delhi High Court judgments

1,36,357 judgments · page 1,716 of 6,818

High Courts08 Aug 2023Dismissed

Mr. Manish Goel Vs Mr. Raghav Goyal & Anr.

Delhi High Court · (2023) 08 DEL CK 1248

Code of the Civil Procedure, 1908-Order VII Rule 11, VII Rule 9, 6 Rule 16, Section 115Indian Succession Act, 1925-Section 63Constitution of India-Article 227
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High Courts08 Aug 2023Dismissed

Braj Mohan Garg Vs Krishna Maruti Limited

Delhi High Court · (2023) 08 DEL CK 1245

Code of Civil Procedure, 1908-Section 115, 151, Order XXXVII, XXXVII Rule 1(2), XXXVII Rule 2, XXXVII Rule 2(3), XXXVII Rule 3, XXXVII Rule 3(5)
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High Courts08 Aug 2023Dismissed

Mrs Vinnu Goel Vs Mr Satish Goel & Ors.

Delhi High Court · (2023) 08 DEL CK 1438

Arbitration and Conciliation Act, 1996-Section 5, 8, 11, 16, 16(1)(a), 21, 34, 34(2)(a)(i), 34(2)(a)(ii), 34(2)(a)(iv), 34(2)(b)(i), 36Arbitration and Conciliation (Amendment) Act, 2015-Section 26Registration Act, 1908
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High Courts08 Aug 2023Dismissed

Kanwarbir Singh Vs State

Delhi High Court · (2023) 08 DEL CK 1660

Code of Criminal Procedure, 1973-Section 438NDPS Act-Sections 18, 25, 29, 50, 67Indian Penal Code (45 of 1860)-Section 116
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