COURT ARCHIVE

Delhi High Court judgments

1,36,357 judgments · page 1,714 of 6,818

High Courts09 Aug 2023Dismissed

Anubhav Mittal & Ors. Vs State Nct Of Delhi & Anr.

Delhi High Court · (2023) 08 DEL CK 0411

Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 482Indian Penal Code, 1860 — Section 406, 420

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High Courts09 Aug 2023Disposed Of

Parvin Juneja Vs Directorate Of Enforcement & Anr.

Delhi High Court · (2023) 08 DEL CK 0410

Code of Criminal Procedure, 1973 — Section 340, 482

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High Courts09 Aug 2023

Pradeep Alexander & Anr Vs State (Nct Of Delhi) & Anr

Delhi High Court · (2023) 08 DEL CK 0409

Code of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 120B, 406, 420

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High Courts09 Aug 2023Disposed Of

Naresh Chandra Vs Municipal Corporation Of Delhi

Delhi High Court · (2023) 08 DEL CK 0408

Constitution of India, 1950 — Article 227

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High Courts09 Aug 2023Dismissed

Ram Niwas Dhanda Vs Union Of India & Ors

Delhi High Court · (2023) 08 DEL CK 0407

Border Security Force Act, 1968 — Section 20(c), 21(1), 40

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High Courts09 Aug 2023Disposed Of

Patil Shivaji Madhukar Vs Border Security Forces

Delhi High Court · (2023) 08 DEL CK 0406

Border Security Force Act, 1968 — Section 117(2)

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High Courts09 Aug 2023Disposed Of

Sanapala Janardhana Rao Vs Union Of India & Ors.

Delhi High Court · (2023) 08 DEL CK 0405

Coast Guard (General) Rules, 1986 — Rule 27, 27A

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High Courts09 Aug 2023

Banyan Real Estate Fund Mauritius Vs Assistant Commissioner Of Income Tax Circle International Tax-112 & Anr.

Delhi High Court · (2023) 08 DEL CK 0404

Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 47(vii), 50, 148, 148(b), 148A(d)

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High Courts09 Aug 2023Dismissed

Kusum Lata Singhal Vs Securities And Exchange Board Of India

Delhi High Court · (2023) 08 DEL CK 0403

Constitution of India, 1950 — Article 226ecurities Contracts (Regulation) Rules, 1957 — Rule 19(2)(b), 19ASecurities and Exchange Board of India Act, 1992 — Section 11(4)

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High Courts09 Aug 2023Dismissed

Veer Singh Vs State Of Nct

Delhi High Court · (2023) 08 DEL CK 0402

Code of Criminal Procedure, 1973 — Section 156(3), 438Indian Penal Code, 1860 — Section 120B, 420, 468, 471

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High Courts09 Aug 2023Disposed Of

Nandini Roy & Anr. Vs State Through Chief Secretary & Ors.

Delhi High Court · (2023) 08 DEL CK 0401

Constitution of India, 1950 — Article 227Indian Succession Act, 1925 — Section 278, 307

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High Courts09 Aug 2023Dismissed

Radhey Enterprises Vs Delhi Metro Rail Corporation Ltd

Delhi High Court · (2023) 08 DEL CK 0400

Constitution of India, 1950 — Article 12, 227, 299Limitation Act, 1963 — Article 58Metro Railways (Operation and Management) Act, 2002 — Section 6(2)(d)

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High Courts09 Aug 2023Disposed Of

Anurag Goel Vs Chhavi Agarwal

Delhi High Court · (2023) 08 DEL CK 0399

Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2), 13B(11), 24Contempt of Courts Act, 1971 — Section 2(b)

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High Courts09 Aug 2023Dismissed

Shri Radha Enterprises Through Its Proprietor Smt. Shashi Sharma & Anr. Vs M/S Tandoori Vibes Through Its Partner Md. Zainul & Anr.

Delhi High Court · (2023) 08 DEL CK 0398

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 8, Order11, Order 11 Rule 1(10), Order 1 Rule 10, Order 7 Rule 14, Order 6 Rule 15A

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High Courts09 Aug 2023Allowed