High Courts09 Aug 2023Dismissed
Govt Of NCT Of Delhi & Ors. Vs Om Prakash
Delhi High Court · (2023) 08 DEL CK 1221
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,712 of 6,818
High Courts09 Aug 2023Allowed
Jagdish Singh Sudan Vs Indraprastha Power Generation Company Limited & Ors.
Delhi High Court · (2023) 08 DEL CK 1244
Constitution of India-Article 226/227, 14Delhi Vidyut Board Employees Terminal Benefits Fund, 2002-Rule 7.19Terminal Benefits Rules
High Courts09 Aug 2023Dismissed
Sobha Jain Alias Shobha I Jain Vs Anil Aggarwal
Delhi High Court · (2023) 08 DEL CK 1241
Code of Civil Procedure, 1908-Section 115, Order XXXVII, XXXVII Rule 1(2), XXXVII Rule 2, XXXVII Rule 3, XXXVII Rule 3(5)
High Courts09 Aug 2023Dismissed
Babita Bansal Vs M/s Hari Om Chemicals
Delhi High Court · (2023) 08 DEL CK 1240
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, 2(11)
High Courts09 Aug 2023Allowed
Rabinder Jit Kaur Vs Preet Public S. Sec. School & Ors.
Delhi High Court · (2023) 08 DEL CK 1239
Constitution of India-Article 226Delhi School Education Act, 1973-Section 10(1), 10, 4(1), Rule 107Minimum Wages Act
High Courts09 Aug 2023Allowed
Paul Components Private Limited Vs Hi Tech Arai Private Limited
Delhi High Court · (2023) 08 DEL CK 1260
Trade Marks Act, 1999-Section 9, 11(1), 12, 28, 28(1), 28(2), 28(3), 29, 29(1), 29(2), 29(2)(b), 29(2)(c), 29(3), 29(5), 29(6), 29(9), 31(1), 34, 57, 57(1), 57(2), 101CPC-Order XXXIX Rules 1 and 2
High Courts09 Aug 2023Disposed Of
Resilient Innovations Private Limited Vs The Registrar Of Trade Marks & Anr.
Delhi High Court · (2023) 08 DEL CK 1281
Trade Mark Rules, 2017-Rule 45(2)
High Courts09 Aug 2023
Ramachandra Rao Patri Vs Central Bureau Of Investigation
Delhi High Court · (2023) 08 DEL CK 1328
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 239, 173(8)Indian Penal Code-Section 120B, 201, 204
High Courts09 Aug 2023Disposed Of
Divanshu Gauba & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1327
IPC-Section 498A, 354, 377, 506, 34Code of Criminal Procedure-Section 482
High Courts09 Aug 2023Disposed Of
Amjad Khan & Ors. Vs Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1324
Cr.P.C-Section 482IPC-Section 498A, 406, 34
High Courts09 Aug 2023Disposed Of
Ali Varis Vs The State Nct Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1321
IPC-Section 498A, 406, 506, 34Code of Criminal Procedure-Section 482
High Courts09 Aug 2023Disposed Of
Delhi International Airport Limited Vs Union Of India Through Ministry Of Home Affairs & Ors.
Delhi High Court · (2023) 08 DEL CK 1413
Cantonments Act, 2006-Section 73, 73(a), 73(b), 3AAI Act, 1994-Section 12AAircraft Act, 1934
High Courts09 Aug 2023Allowed
National Insrurance Co Ltd Vs Subhash & Ors
Delhi High Court · (2023) 08 DEL CK 1428
Indian Penal Code, 1860-Sections 279, 304-A, 337Cr.P.C-Section 313Motor Vehicles Act, 1988-Sections 166, 163-A, 161
High Courts09 Aug 2023Allowed
CCS Computers Pvt. Ltd. Vs Telecommunications Consultants India Ltd. & Anr.
Delhi High Court · (2023) 08 DEL CK 1427
Micro, Small and Medium Enterprises Development Act, 2006-Section 18Arbitration and Conciliation Act, 1996-Section 9, 17Constitution of India-Article 226
High Courts09 Aug 2023Dismissed
State Vs Dheeraj Sharma & Ors.
Delhi High Court · (2023) 08 DEL CK 1472
IPC-Section 498A, 304B, 302, 34Cr.P.C-Section 313, 161Indian Evidence Act, 1872-Section 113 B
High Courts09 Aug 2023Dismissed
The State Vs Maikale Ram & Ors.
Delhi High Court · (2023) 08 DEL CK 1469
Limitation Act, 1963-Section 5Cr.P.C-Section 482IPC-Sections 147, 143, 149, 302, 201, 323
High Courts09 Aug 2023Disposed Of
Smt Kuldeep Kaur Vs Sh. Nanak Mehta
Delhi High Court · (2023) 08 DEL CK 1467
Limitation Act-Section 5
High Courts09 Aug 2023Dismissed
Sugandha Sharma Vs Amit Sharma
Delhi High Court · (2023) 08 DEL CK 1464
Family Courts Act, 1984-Section 19
High Courts09 Aug 2023Dismissed
State Vs Amit Kumar & Anr.
Delhi High Court · (2023) 08 DEL CK 1463
Code of Criminal Procedure, 1973-Sections 378, 164Indian Penal Code, 1860-Sections 376(2)(g), 376, 366, 366A, 354, 506, 34, 376(2)(9), 506-II
High Courts09 Aug 2023Disposed Of
Harsha Bawa Vs Deepinder Singh Bawa
Delhi High Court · (2023) 08 DEL CK 1499