High Courts10 Aug 2023Dismissed
National Highways Authority Of India Vs Punjab National Bank & Anr.
Delhi High Court · (2023) 08 DEL CK 1415
Arbitration and Conciliation Act, 1996-Section 9, 9(2), 9(i), 9(ii), 16(3), 31(7)(a), 31(7)(b), 34, 37
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,710 of 6,818
High Courts10 Aug 2023
National Insurance Co Ltd Vs Pawan Kumar & Ors.
Delhi High Court · (2023) 08 DEL CK 1429
Motor Vehicle Act, 1988-Sections 168 and 169; Section 149Workmen's Compensation Act, 1923-First Schedule
High Courts10 Aug 2023Allowed
Raghav Singh Vs Dinesh Kumar & Ors (Bharti Axa General Insurance Co Ltd)
Delhi High Court · (2023) 08 DEL CK 1426
Fatal Accidents Act-Sections 1, 1A, 2Hindu Succession Act
High Courts10 Aug 2023
Morgan Securities And Credits Pvt Ltd Vs BPL Limited & Ors.
Delhi High Court · (2023) 08 DEL CK 1583
IPC-Sections 193 & 209Code of Civil Procedure (CPC)-Order XXXIX Rule 4, XXXIX Rule 1 and 2, 1 Rule 10Companies Act, 1956
High Courts10 Aug 2023Disposed Of
Yogpal Singh & Ors. Vs The Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1605
High Courts10 Aug 2023Dismissed
Laxman Singh Vs The Director General Central Reserve Police Force & Ors.
Delhi High Court · (2023) 08 DEL CK 1606
High Courts10 Aug 2023Dismissed
Ex-Constable S. Jagaoeesan Vs Union Of India & Ors
Delhi High Court · (2023) 08 DEL CK 1607
BSF Act, 1968-Section 62
High Courts10 Aug 2023Disposed Of
Google LLC Vs DRS Logistics (P) Ltd. & Ors.
Delhi High Court · (2023) 08 DEL CK 1711
Code of Civil Procedure, 1908-Order XXXIX, Rules 1 and 2Trade Marks Act, 1999-Sections 2(1)(m), 2(1)(zb), 2(2), 2(2)(b), 2(2)(c), 2(2)(c)(i), 2(2)(c)(ii), 28, 29, 29(1), 29(2), 29(3), 29(4), 29(5), 29(6), 29(6)(d), 29(7), 29(8), 29(9), 46(1)Information Technology Act, 2000-Sections 2(1)(w), 2(w), 2(za), 79, 79(1), 79(2), 79(3)
High Courts10 Aug 2023Disposed Of
Dhruva Choudhary Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1728
Negotiable Instruments Act, 1881-Section 138Insolvency and Bankruptcy Code, 2016
High Courts10 Aug 2023Disposed Of
Veeresh Kumar & Anr. Vs IIFL Home Finance Ltd
Delhi High Court · (2023) 08 DEL CK 1732
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17
High Courts10 Aug 2023Dismissed
Baldeep Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1757
High Courts10 Aug 2023Dismissed
Adithyan S Vs Union Of India And Or
Delhi High Court · (2023) 08 DEL CK 0098
High Courts10 Aug 2023Allowed
S.S.Yadav Vs Oriental Insurance Co. Ltd
Delhi High Court · (2023) 08 DEL CK 0097
Constitution of India, 1950 — Article 14, 16
High Courts10 Aug 2023Dismissed
Arun Sood Vs Hardit Kaur & Ors
Delhi High Court · (2023) 08 DEL CK 0096
Constitution of India, 1950 — Article 14, 21Code of Civil Procedure, 1908 — Order 1 Rule 10Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(1)(f), 14(1)(g), 14(6), 14(7), 19, 25, 25B, 25B(8)
High Courts10 Aug 2023Allowed
Moolchand Kharaiti Ram Hospital And Ayurvedic Research Institute Vs Gyan Singh
Delhi High Court · (2023) 08 DEL CK 0095
Constitution of India, 1950 — Article 227
High Courts10 Aug 2023Dismissed
Laxman Singh Vs Director General Central Reserve Police Force & Ors
Delhi High Court · (2023) 08 DEL CK 0094
High Courts10 Aug 2023Allowed
Corona Remedies Pvt. Ltd Vs Umac Pharmaceuticals & Ors
Delhi High Court · (2023) 08 DEL CK 0092
Code of Civil Procedure, 1908 — Section 20, 96Trade Marks Act, 1999 — Section 134
High Courts10 Aug 2023Allowed
Raghav Singh Vs Dinesh Kumar & Ors (Bharti Axa General Insurance Co Ltd)
Delhi High Court · (2023) 08 DEL CK 0091
Fatal Accidents Act, 1855 — Section 1, 1A, 2
High Courts10 Aug 2023Dismissed
Baldeep Kumar Vs Union Of India & Ors
Delhi High Court · (2023) 08 DEL CK 0090
High Courts10 Aug 2023Dismissed
Ex-Constable S. Jagaoeesan Vs Union Of India And Ors
Delhi High Court · (2023) 08 DEL CK 0089
Border Security Force Act, 1968 — Section 62