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Delhi High Court judgments

1,36,357 judgments · page 1,708 of 6,818

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High Courts11 Aug 2023

Transport India 3PL Vs Indo Alusys Industries Limited

Delhi High Court · (2023) 08 DEL CK 0389

Code of Civil Procedure, 1908 — Section 114, 115, 151, 152, Order 37 Rule 3, Order 37 Rule 3(1), Order 37 Rule Rule 3(4), Order 37 Rule 3(5)
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High Courts11 Aug 2023Dismissed

Gisil Designs Pvt Ltd Vs Computer Junction Pvt Ltd

Delhi High Court · (2023) 08 DEL CK 0388

Code of Civil Procedure, 1908 — Section 115, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 11 Rule 14
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High Courts11 Aug 2023

Devender Goyal & Ors Vs Cbi & Anr.

Delhi High Court · (2023) 08 DEL CK 0387

Indian Penal Code, 1860 — Section 120B, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(d)
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High Courts11 Aug 2023Disposed Of

Microsoft Technology Licensing, Llc Vs Assistant Controller Of Patents And Designs

Delhi High Court · (2023) 08 DEL CK 0386

Patents Act, 1970 — Section 3(k), 10(5), 15, 16, 16(1), 16(3), 59(1), 117A
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High Courts11 Aug 2023Disposed Of

Hemant Kumar Vs Govt. Of N.C.T. Of Delhi & Ors

Delhi High Court · (2023) 08 DEL CK 0385

Constitution of India, 1950 — Article 226, 227, 329Delhi Home Guards Rules, 1959 — Rule 8, 10Bombay Home Guards Act, 1947 — Section 6B, 6B(1), 6B(1A)
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High Courts11 Aug 2023Dismissed

Delhi Transport Corporation Vs Jitender Prasad

Delhi High Court · (2023) 08 DEL CK 0384

Motor Vehicles Act, 1988 — Section 165, 165(1), 168, 175Motor Vehicles Act, 1939 — Section 110(1)
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High Courts11 Aug 2023

Kent Cables Private Limited & Ors Vs Union Of India Through Its Secretary Department For Promotion Of Industry And Internal Trade & Ors.

Delhi High Court · (2023) 08 DEL CK 0383

Trade Mark Rules, 2017 — Rule 124(5)Trade Marks Act, 1999 — Section 91, 124(5), 124(6), 125, 127
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High Courts11 Aug 2023

Delhi Govt. Officers And Employees Federation (Regd.) And Ors. Vs Union Of India And Ors

Delhi High Court · (2023) 08 DEL CK 0382

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High Courts11 Aug 2023Disposed Of

Abhishek Manoj Warthi Vs Union Of India & & Ors.

Delhi High Court · (2023) 08 DEL CK 0381

Coast Guard (General) Rules, 1986 — Rule 27, 27ACoast Guard Act, 1978 — Section 4, 9
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High Courts11 Aug 2023Dismissed

Sattaru Sandhya Rani Vs Union Of India & Ors

Delhi High Court · (2023) 08 DEL CK 0380

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High Courts11 Aug 2023Disposed Of

Dhananjay Yadav Vs Union Of India & Ors

Delhi High Court · (2023) 08 DEL CK 0379

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High Courts11 Aug 2023Disposed Of

Dr. Gopika Nair & Ors. Vs Union Of India & Ors.

Delhi High Court · (2023) 08 DEL CK 0378

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High Courts11 Aug 2023Disposed Of

Commissioner Of Income Tax Vs Deepsons Southened

Delhi High Court · (2023) 08 DEL CK 0377

Income Tax Act, 1961 — Section 132, 143(1), 147, 148, 158BC, 234B, 234C, 271(1)(c)
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High Courts11 Aug 2023Disposed Of

Progressive Infotech Private Limited Through Its Authorized Representative Arvind Aggarwal Vs Union Of India & Ors

Delhi High Court · (2023) 08 DEL CK 0376

Income Tax Act, 1961 — Section 143(3), 154
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High Courts11 Aug 2023Disposed Of

E.Construct Fz Llc Vs Assistant Commissioner Of Income Tax Circle Int. Tax. 1(2)(2) & Anr.

Delhi High Court · (2023) 08 DEL CK 0375

Income Tax Act, 1961 — Section 148, 148A(b), 148A(d)
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High Courts11 Aug 2023Disposed Of

Ganesh Rathore Vs Municipal Corporation Of Delhi And Others

Delhi High Court · (2023) 08 DEL CK 0374

Constitution of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3, 4
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High Courts11 Aug 2023Dismissed

Rt Construction Vs Kotec Automotive Services India Pvt Ltd And Anr

Delhi High Court · (2023) 08 DEL CK 0100

Limitation Act, 1963 — Article 59Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(d)Negotiable Instruments Act, 1881 — Section 138
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High Courts11 Aug 2023Disposed Of

Moolchand Kharaiti Ram Hospital And Ayurvedic Research Institute Vs Suresh Chand

Delhi High Court · (2023) 08 DEL CK 0086

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High Courts11 Aug 2023Disposed Of

Naresh Kumar Vs Govt. Of Nct Of Delhi And Ors

Delhi High Court · (2023) 08 DEL CK 0077

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High Courts11 Aug 2023Dismissed

Basant Goel Vs Union Of India And Ors

Delhi High Court · (2023) 08 DEL CK 0072

Indian Contract Act, 1872 — Section 186, 197
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