High Courts11 Aug 2023Disposed Of
Naresh Kumar Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1220
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,706 of 6,818
High Courts11 Aug 2023Dismissed
Transport India 3PL Vs Indo Alusys Industries Limited
Delhi High Court · (2023) 08 DEL CK 1237
Code of Civil Procedure, 1908-Section 115, 114, 152, 151, Order XXXVII, XXXVII Rule 3(1), XXXVII Rule 3(4), XXXVII Rule 3(5), 17
High Courts11 Aug 2023Dismissed
Gisil Designs Pvt Ltd Vs Computer Junction Pvt Ltd
Delhi High Court · (2023) 08 DEL CK 1235
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, VII Rule 11(d), XI Rule 14
High Courts11 Aug 2023Allowed
Deepanshu & Ors. Vs The State Govt. Of NCT Of Dlehi & Ors.
Delhi High Court · (2023) 08 DEL CK 1317
IPC-Sections 308, 323, 325, 341, 506, 34Cr.P.C.-Section 482
High Courts11 Aug 2023Disposed Of
Kundan Roy & Ors. Vs State (Govt. NCT Of Delhi) Through SHO & Anr.
Delhi High Court · (2023) 08 DEL CK 1316
CrPC-Section 482, 125IPC-Sections 498A, 406, 377, 34DV Act
High Courts11 Aug 2023Disposed Of
Sakshi Khurana Vs The State Government Of NCT Of Delhi
Delhi High Court · (2023) 08 DEL CK 1314
Code of Criminal Procedure, 1973-Section 482Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3(1), (R), (S), 3(2)(va)IPC-Section 323, 325, 354, 506, 34, 120-B, 354A, 354C, 406, 498A, 509, 420
High Courts11 Aug 2023Allowed
Devender Goyal & Ors. Vs CBI & Anr.
Delhi High Court · (2023) 08 DEL CK 1392
IPC-Sections 120B, 406, 409, 420, 467, 468, 471PC Act-Section 13(1)(d)
High Courts11 Aug 2023Dismissed
Delhi Transport Corporation Vs Jitender Prasad
Delhi High Court · (2023) 08 DEL CK 1459
Motor Vehicles Act, 1988-Section 165, 168Motor Vehicles Act, 1939-Section 110(1)
High Courts11 Aug 2023Allowed
Sunil Juneja Vs Sonia
Delhi High Court · (2023) 08 DEL CK 1470
Hindu Marriage Act, 1955-Section 9, 13(1)(ia), 13(1)(ib), 13(1)(i-a), 13(1)(i-b)Code of Criminal Procedure, 1973-Section 107, 151
High Courts11 Aug 2023Allowed
Devender Govind Ram Ravin Vs Rekha
Delhi High Court · (2023) 08 DEL CK 1466
Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(ib)IPC-Section 498A, 406, 34Domestic Violence Act
High Courts11 Aug 2023
Kent Cables Private Limited & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1525
Trade Mark Rules, 2017-Rule 124(5)Trade Marks Act, 1999-Section 91, 124(6), 127, 125, 124(5)
High Courts11 Aug 2023Disposed Of
Commissioner Of Income Tax Vs Deepsons Southened
Delhi High Court · (2023) 08 DEL CK 1552
Income Tax Act, 1961-Section 147/148, 143(1), 132, 158BC, 271(1)(c), 234B and 234C
High Courts11 Aug 2023Disposed Of
E.Construct Fz LLC Vs Assistant Commissioner Of Income Tax Circle Int. Tax. 1(2)(2) & Anr.
Delhi High Court · (2023) 08 DEL CK 1554
Income Tax Act, 1961-Section 148A(b), 148A(d), 148
High Courts11 Aug 2023Disposed Of
Progressive Infotech Private Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1558
Income Tax Act, 1961-Section 154, 143(3)
High Courts11 Aug 2023
RT Construction Vs Kotec Automotive Services India Pvt Ltd & Anr
Delhi High Court · (2023) 08 DEL CK 1586
Code of Civil Procedure (CPC)-Order VII Rule 11, VII Rule 11(d)Negotiable Instruments Act-Section 138Limitation Act, 1963-Article 59
High Courts11 Aug 2023Disposed Of
Abhishek Manoj Warthi Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1596
Coast Guard Act, 1978-Section 9, 4Coast Guard (General) Rules, 1986-Rules 27, 27A
High Courts11 Aug 2023Disposed Of
Dhananjay Yadav Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1604
High Courts11 Aug 2023Disposed Of
Ganesh Rathore Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1608
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts11 Aug 2023Disposed Of
Dr. Gopika Nair & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1610
High Courts11 Aug 2023Disposed Of
Rohtas Vs State Of NCT Of Delhi
Delhi High Court · (2023) 08 DEL CK 1631
Indian Penal Code, 1860-Sections 279, 304ACode of Criminal Procedure, 1973-Sections 251, 313PO Act-Section 4