High Courts11 Aug 2023
Sagar Vs The State (Govt. Of Nct)
Delhi High Court · (2023) 08 DEL CK 1666
Code of Criminal Procedure, 1973-Section 439, 164Indian Penal Code, 1860-Sections 498A, 306, 304B
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,707 of 6,818
High Courts11 Aug 2023Dismissed
Mohd Salauddin Vs State
Delhi High Court · (2023) 08 DEL CK 1638
Code of Criminal Procedure, 1973-Section 438Indian Penal Code, 1860-Sections 420, 468, 471, 120B, 34, 406, 467
High Courts11 Aug 2023Disposed Of
Microsoft Technology Licensing, LLC Vs The Assistant Controller Of Patents And Designs
Delhi High Court · (2023) 08 DEL CK 1703
Patents Act, 1970-Sections 16(1), 16(3), 3(k), 117A, 16, 15, 10(5), 59(1)
High Courts11 Aug 2023Dismissed
Basant Goel Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1706
Indian Contract Act, 1872-Sections 186, 197
High Courts11 Aug 2023
Delhi Govt. Officers And Employees Federation (Regd.) & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1758
High Courts11 Aug 2023Dismissed
Sattaru Sandhya Rani Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1789
High Courts11 Aug 2023Dismissed
M/S Jairam Marbles Vs Evershine Marbles Co
Delhi High Court · (2023) 08 DEL CK 0440
Limitation Act, 1963 — Article 14Code of Civil Procedure, 1908 — Order 43 Rule lA(2), Order 7 Rule 11
High Courts11 Aug 2023Disposed Of
Sakshi Khurana Vs State Government Of Nct Of Delhi
Delhi High Court · (2023) 08 DEL CK 0428
Constitution of India, 1950 — Article 15, 17, 21, 142Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 323, 325, 354, 354A, 354C, 406, 420, 498A, 506, 509
High Courts11 Aug 2023
Kundan Roy & Ors. Vs State (Govt. Nct Of Delhi) Through SHO & Anr.
Delhi High Court · (2023) 08 DEL CK 0427
Code Of Criminal Procedure, 1973 — Section 125, 482Indian Penal Code, 1860 — Section 34, 377, 406, 498AHindu Marriage Act, 1955 — Section 13B, 13B(1)
High Courts11 Aug 2023
Deepanshu & Ors Vs State Govt. Of Nct Of Dlehi & Ors.
Delhi High Court · (2023) 08 DEL CK 0426
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 308, 323, 325, 341, 501
High Courts11 Aug 2023Allowed
Sunil Juneja Vs Sonia
Delhi High Court · (2023) 08 DEL CK 0425
Hindu Marriage Act, 1955 — Section 9, 13(1)(ia), 13(1)(ib)Code Of Criminal Procedure, 1973 — Section 107, 151
High Courts11 Aug 2023Disposed Of
Selishia Mohandas Vs Union Of India
Delhi High Court · (2023) 08 DEL CK 0424
Evidence Act, 1872 — Section 114
High Courts11 Aug 2023Dismissed
Girish Bansal Vs Yashpal Singla
Delhi High Court · (2023) 08 DEL CK 0423
Constitution of India, 1950 — Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 2(1)(f), 13(2), 13(4), 14, 14(1), 17, 17(1), 18
High Courts11 Aug 2023Disposed Of
Jayanta Kumar Mishra & Anr Vs Union Of India & Ors
Delhi High Court · (2023) 08 DEL CK 0422
High Courts11 Aug 2023Dismissed
Jai Pal Singh Sharma Trust Vs SRM Education And Financial Consultant Pvt Ltd
Delhi High Court · (2023) 08 DEL CK 0421
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 11 Rule 1(3), Order 6 Rule 15A, Order 6 Rule 17Commercial Courts Act, 2015 &mdsh; Section 12A
High Courts11 Aug 2023Disposed Of
Ajay Kumar Vs Deepak Nanda
Delhi High Court · (2023) 08 DEL CK 0417
Constitution of India, 1950 — Article 227
High Courts11 Aug 2023Dismissed
Mohd Salauddin Vs State
Delhi High Court · (2023) 08 DEL CK 0416
Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 468, 471Code Of Criminal Procedure, 1973 — Section 438
High Courts11 Aug 2023Dismissed
Sagar Vs State (Govt. Of Nct)
Delhi High Court · (2023) 08 DEL CK 0415
Indian Penal Code, 1860 — Section 304B, 306, 498ACode Of Criminal Procedure, 1973 — Section 164, 439
High Courts11 Aug 2023Disposed Of
Rohtas Vs State Of Nct Of Delhi
Delhi High Court · (2023) 08 DEL CK 0414
Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 251, 313
High Courts11 Aug 2023Allowed
Devender Govind Ram Ravin Vs Rekha
Delhi High Court · (2023) 08 DEL CK 0390
Indian Penal Code, 1860 — Section 34, 406, 498AHindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)