High Courts10 Aug 2023Dismissed

Arun Sood Vs Hardit Kaur & Ors.

Delhi High Court · (2023) 08 DEL CK 1043

Delhi Rent Control Act, 1958-Section 14(1)(e), 14(1)(f), 14(1)(g), 14(6), 14(7), 14A, 14B, 14C, 14D, 18, 19, 21, 25, 25-B, 25-B(8)CPC-Order 1 Rule 10, 39 Rule 1 & 2MPLRC-Section 250, 257
High Courts10 Aug 2023Dismissed

Vineeta Daulet Singh Vs Bikkrama Daulet Singh

Delhi High Court · (2023) 08 DEL CK 1238

Contempt of Courts Act, 1971-Section 2(b), 12, 14Protection of Women from Domestic Violence Act, 2005Hindu Marriage Act, 1955-Section 13B, 13B(1), 13B(2), 23(2)