High Courts10 Aug 2023Disposed Of
Yogpal Singh And Ors Vs Union Of India & Ors
Delhi High Court · (2023) 08 DEL CK 0088
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,711 of 6,818
High Courts10 Aug 2023Dismissed
National Highways Authority Of India Vs Punjab National Bank & Anr.
Delhi High Court · (2023) 08 DEL CK 0087
Arbitration and Conciliation Act, 1996 — Section 9, 9(i), 9(2), 31(7)(a), 31(7)(b), 34, 37
High Courts10 Aug 2023
Morgan Securities And Credits Pvt Ltd Vs BPL Limited & Ors
Delhi High Court · (2023) 08 DEL CK 0076
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Contempt of Courts Act, 1971 — Section 12
High Courts10 Aug 2023Dismissed
Gannon Dunkerley And Co Ltd. Vs M/S Zillion Infraprojects Pvt Ltd.
Delhi High Court · (2023) 08 DEL CK 0075
Arbitration and Conciliation Act, 1996 — Section 33, 34
High Courts10 Aug 2023Disposed Of
Ragahav Magunta Vs Directorate Of Enforcement
Delhi High Court · (2023) 08 DEL CK 0074
Prevention of Money Laundering Act, 2002 — Section 45(1)((ii), 50Code of Criminal Procedure, 1973 — Section 164
High Courts10 Aug 2023Disposed Of
Naeem Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2023) 08 DEL CK 0073
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 380, 448
High Courts09 Aug 2023
Akebia Therapeutics Inc. Vs Controller General Of Patents, Design, Trademark And Geographical Indications & Ors.
Delhi High Court · (2023) 08 DEL CK 1842
Patents Act, 1970-Section 25, 25(1), 25(2), 25(3)(b), 25(4), 57(2), 73(2), 79Patents Rules, 2003-Rule 25, 55-A, 56, 56(4), 57, 57(1), 58, 59, 60, 61, 62, 62(5)
High Courts09 Aug 2023Disposed Of
Anurag Goel Vs Chhavi Agarwal
Delhi High Court · (2023) 08 DEL CK 1015
Hindu Marriage Act, 1955-Section 13(B)(1), 13(B)(2), 13(B)(11), 13B, 24Contempt of Courts Act, 1971-Section 2(b)Hindu Adoptions and Maintenance Act
High Courts09 Aug 2023Disposed Of
Shri Radha Enterprises Through Its Proprietor Smt. Shashi Sharma & Anr. Vs M/s Tandoori Vibes Through Its Partner Md. Zainul & Anr.
Delhi High Court · (2023) 08 DEL CK 1014
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VIII, XI, VII Rule 14, VI Rule 15A, 13A, XI Rule 1(10), 1 Rule 10Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015-Appendix-I
High Courts09 Aug 2023Dismissed
Radhey Enterprises Vs Delhi Metro Rail Corporation Ltd
Delhi High Court · (2023) 08 DEL CK 1013
Constitution of India-Article 12, 227, 299Companies Act, 1956Metro Railways (Operation and Management) Act, 2002-Section 6(2)(d), 6(2)(e)
High Courts09 Aug 2023Allowed
Charu Walia Vs Sunita Kashyap @ Sunita Sharma & Ors.
Delhi High Court · (2023) 08 DEL CK 1042
Constitution of India-Article 227Limitation Act, 1963-Section 5CPC-Order VIII Rule 10, VIII Rule 1, Section 151
High Courts09 Aug 2023Disposed Of
Nandini Roy & Anr. Vs State Through Chief Secretary & Ors.
Delhi High Court · (2023) 08 DEL CK 1040
Constitution of India-Article 227Indian Succession Act, 1925-Section 307, 278
High Courts09 Aug 2023Disposed Of
Naresh Chandra Vs Municipal Corporation Of Delhi
Delhi High Court · (2023) 08 DEL CK 1038
Constitution of India-Article 227
High Courts09 Aug 2023Dismissed
Veer Singh Vs State Of NCT
Delhi High Court · (2023) 08 DEL CK 1100
Cr.P.C., 1973-Section 438, 156(3)IPC, 1860-Section 420, 468, 471, 120B
High Courts09 Aug 2023Dismissed
Kusum Lata Singhal Vs Securities And Exchange Board Of India & Anr.
Delhi High Court · (2023) 08 DEL CK 1123
Constitution of India-Article 226Securities and Exchange Board of India Act, 1992-Section 11(4)SEBI (Delisting of Equity Shares) Regulations, 2009
High Courts09 Aug 2023
Banyan Real Estate Fund Mauritius Vs Assistant Commissioner Of Income Tax Circle International Tax 1 1 2 & Anr.
Delhi High Court · (2023) 08 DEL CK 1166
Income Tax Act, 1961-Section 148A(b), 47(vii), 50 read with Rule 11UA, 148A(d), 148
High Courts09 Aug 2023Disposed Of
Sanapala Janardhana Rao Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1163
Indian Coast Guard (General Rules) 1986-Rules 27, 27A
High Courts09 Aug 2023Disposed Of
Patil Shivaji Madhukar Vs Border Security Force
Delhi High Court · (2023) 08 DEL CK 1154
Border Security Force Act-Section 117(2)
High Courts09 Aug 2023
Ram Niwas Dhanda Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1152
BSF Act, 1968-Section 20 (c), 40 & 21 (1)
High Courts09 Aug 2023Disposed Of
Rahul Kumar Meena & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1223