High Courts14 Aug 2023Dismissed
Swatika Jain Vs Asian Hotels North Ltd.
Delhi High Court · (2023) 08 DEL CK 0108
Code of Civil Procedure, 1908 — Order 3 Rule 1Arbitration and Conciliation Act, 1996 — Section 11, 13, 13(2), 13(3), 17
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,705 of 6,818
High Courts14 Aug 2023Disposed Of
Steelman Telecom Limited Vs Power Grid Corporation Of India Limited
Delhi High Court · (2023) 08 DEL CK 0107
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 12, 12(5)
High Courts14 Aug 2023Disposed Of
Varun Arya Vs State Of Nct Of Delhi
Delhi High Court · (2023) 08 DEL CK 0099
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 6, 29
High Courts14 Aug 2023Dismissed
Ranjeet Kumar Yadav Vs State Of Nct Of Delhi
Delhi High Court · (2023) 08 DEL CK 0093
Code of Criminal Procedure, 1973 — Section 161, 164Indian Penal Code, 1860 — Section 342, 363, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 5, 6, 7, 8, 9, 10, 29
High Courts14 Aug 2023Disposed Of
M S Talwar Auto Garages Private Limited. Through Its Authorized Representative Vs M S Ve Commercial Vehicles Limited
Delhi High Court · (2023) 08 DEL CK 0085
Arbitration and Conciliation Act, 1996 — Section 9, 11, 14, 17, 20(1), 27, 29A, 34, 37
High Courts14 Aug 2023
Veetee Fine Foods Limited Vs Punjab National Bank & Others
Delhi High Court · (2023) 08 DEL CK 0084
Code of Civil Procedure, 1908 — Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 — Section 13(2), 13(4)
High Courts14 Aug 2023
Vishnu Khanna Vs Avinash Kapoor & Ors.
Delhi High Court · (2023) 08 DEL CK 0083
Limitation Act, 1963 — Article 58Code of Civil Procedure, 1908 — Order 23 Rule 1, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Transfer of Property Act, 1882 — Section 53A
High Courts14 Aug 2023Dismissed
M/S Mellenium Realtech Pvt Ltd Vs M/S Opaque Infrastucture Pvt Ltd
Delhi High Court · (2023) 08 DEL CK 0082
Arbitration and Conciliation Act, 1996 — Section 9, 11(6), 34, 34(2A)Specific Relief Act, 1963 — Section 14(b), 14(d)Companies Act, 1956 357, 358, 401, 403
High Courts11 Aug 2023Disposed Of
Sh Moolchand Kharaiti Ram Hospital And Ayurvedic Research Institute Vs Shri Suresh Chand
Delhi High Court · (2023) 08 DEL CK 1039
Constitution of India-Article 227
High Courts11 Aug 2023Dismissed
Sh. Jai Pal Singh Sharma Trust Vs SRM Education And Financial Consultant Pvt Ltd
Delhi High Court · (2023) 08 DEL CK 1035
Constitution of India-Article 227Commercial Courts Act, 2015-Section 12ACode of Civil Procedure-Order 6 Rule 15A, 11 Rule 1 (3), 6 Rule 17, Section 151
High Courts11 Aug 2023Disposed Of
Ajay Kumar Vs Deepak Nanda
Delhi High Court · (2023) 08 DEL CK 1032
Constitution of India-Article 227
High Courts11 Aug 2023Dismissed
M/s Jairam Marbles Vs Evershine Marbles Co.
Delhi High Court · (2023) 08 DEL CK 1071
Limitation Act, 1963-Article 14Commercial Courts Act, 2015-Section 13 (1A)Code of Civil Procedure, 1908-Order 43 Rule 1A (2), 7 Rule 11
High Courts11 Aug 2023Disposed Of
Jayanta Kumar Mishra & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1089
Insolvency and Bankruptcy Code, 2016
High Courts11 Aug 2023Disposed Of
Selishia Mohandas Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1122
Indian Evidence Act, 1872-Section 114
High Courts11 Aug 2023Dismissed
Shri Girish Bansal & Ors. Vs Shri Yashpal Singla & Ors.
Delhi High Court · (2023) 08 DEL CK 1121
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 2(1)(f), 13(2), 13(4), 14, 14(1), 17, 17(1), 18Constitution of India-Article 226, 227
High Courts11 Aug 2023Dismissed
Ex Rect Keshav Dutt Oli Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1158
Entitlements Rules for Casualty Pensionary Awards, 1982 to Armed Forces Personnel 2008-Paragraph 5, Paragraph 6
High Courts11 Aug 2023
Santhosh Kumar MP & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1155
High Courts11 Aug 2023Dismissed
Biswa Bhusan Rout Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1151
High Courts11 Aug 2023Disposed Of
Hemant Kumar Vs Govt. Of N.C.T. Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1186
Constitution of India-Article 226, 227, 329Bombay Home Guards Act, 1947-Section 4, 6-B(1), 6-B(1-A), 6-B(3)Delhi Home Guards Rules, 1959-Rule 8, 10
High Courts11 Aug 2023Dismissed
Sh. Pritam Vs Delhi Subordinate Services Selection Board & Anr.
Delhi High Court · (2023) 08 DEL CK 1177