High Courts16 Aug 2023Disposed Of
Akash Singh Vs MCD And Ors
Delhi High Court · (2023) 08 DEL CK 0135
Constitution of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3, 4, 6
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,703 of 6,818
High Courts16 Aug 2023Allowed
Swatch Group India Pvt Ltd & Ors. VsUnion Of India & Ors
Delhi High Court · (2023) 08 DEL CK 0122
Customs Act, 1962 — Section 2(34), 28, 28(8), 28(9), 28(9A), 111(d), 111(m), 112(a), 112(b), 114AA, 124Finance Act, 1994 — Section 73, 73(4B)(a), 73(4B)(b)
High Courts16 Aug 2023Dismissed
Delhi Urban Shelter Improvement Board(ERST While Slum And JJ Department, MCD) VsSushil Kumar & Ors.
Delhi High Court · (2023) 08 DEL CK 0121
Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 18
High Courts16 Aug 2023Disposed Of
Union Of India VsNain Singh Deceased Thr Lrs & Ors.
Delhi High Court · (2023) 08 DEL CK 0120
Constitution of India, 1950 — Article 227
High Courts16 Aug 2023Disposed Of
Mohd Kamil VsState Of Nct Of Delhi
Delhi High Court · (2023) 08 DEL CK 0119
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 489, 489B, 489C
High Courts16 Aug 2023Dismissed
Lata Kumari VsOm Prakash Mandal
Delhi High Court · (2023) 08 DEL CK 0118
Code of Civil Procedure, 1908 — Order 5, Order 9 Rule 7, Order 5 Rule 15, Order 9 Rule 13Family Court Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts16 Aug 2023Disposed Of
David Collin Alias Madhubuchi Okoro VsNarcotics Control Bureau
Delhi High Court · (2023) 08 DEL CK 0117
Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 22, 23, 29, 31, 31A, 37Code of Criminal Procedure, 1973 — Section 309, 439
High Courts16 Aug 2023Dismissed
Piyush Kumar Pappu VsMukesh Kumar Bharti
Delhi High Court · (2023) 08 DEL CK 0116
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 147
High Courts16 Aug 2023Disposed Of
Rohtash & Ors VsRegistrar General, High Court Of Delhi
Delhi High Court · (2023) 08 DEL CK 0115
Code of Criminal Procedure, 1973 — Section 397(1), 482Indian Penal Code, 1860 — Section 193
High Courts16 Aug 2023Disposed Of
Chandrakant Jha VsState Of Nct Of Delhi
Delhi High Court · (2023) 08 DEL CK 0114
Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 201, 302
High Courts16 Aug 2023Disposed Of
State Of West Bengal VsParul Kush Jain & Ors.
Delhi High Court · (2023) 08 DEL CK 0113
High Courts16 Aug 2023Disposed Of
M/S G.S. Express Pvt. Ltd. Vs NTPC Ltd
Delhi High Court · (2023) 08 DEL CK 0106
Arbitration and Conciliation Act, 1996 — Section 7(3), 11Indian Contract Act, 1872 — Section 28, 28(b)
High Courts14 Aug 2023Allowed
Motul Vs Chawla Packaging Private Limited
Delhi High Court · (2023) 08 DEL CK 1855
Copyright Act, 1957-Section 2(c)
High Courts14 Aug 2023Disposed Of
Steelman Telecom Limited Vs Power Grid Corporation Of India Limited
Delhi High Court · (2023) 08 DEL CK 1020
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 12, 12(5), Schedule VII, Sixth Schedule, Fourth ScheduleArbitration and Conciliation (Amendment) Act, 2015 (Act 3 of 2016)
High Courts14 Aug 2023Dismissed
M/s Mellenium Realtech Pvt Ltd Vs M/s Opaque Infrastucture Pvt Ltd
Delhi High Court · (2023) 08 DEL CK 1019
Arbitration and Conciliation Act, 1996-Section 34, 11(6), 9, 34(2A)Specific Relief Act, 1963-Section 14(b) and (d)Companies Act 1956-Section 357, 358, 401, 403
High Courts14 Aug 2023Allowed
Reliance Infrastructure Limited Vs Madhyanchal Vidyut Vitran Nigam Limited
Delhi High Court · (2023) 08 DEL CK 1018
Arbitration and Conciliation Act, 1996-Section 29A(4), 29A(5), 29A, 2(1)(e), 2(2), 9, 11, 17, 20, 20(1), 34, 37Indian Arbitration Act, 1940
High Courts14 Aug 2023Dismissed
Swatika Jain Vs Asian Hotels North Ltd.
Delhi High Court · (2023) 08 DEL CK 1017
Arbitration and Conciliation Act, 1996-Section 13, 13(2), 13(3), 17, 11Code of Civil Procedure-Order 3 Rule 1
High Courts14 Aug 2023Dismissed
R D Gupta Vs Permanand & Ors
Delhi High Court · (2023) 08 DEL CK 1036
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151
High Courts14 Aug 2023
Varun Arya Vs State Of NCT Of Delhi
Delhi High Court · (2023) 08 DEL CK 1105
Cr.P.C.-Sections 439, 164IPC-Sections 376, 506, 498A, 406, 307, 427, 380, 447, 448, 420POCSO Act-Sections 6, 29
High Courts14 Aug 2023Allowed
Bipin Gujral & Anr. Vs CE Projects Private Limited & Ors.
Delhi High Court · (2023) 08 DEL CK 1097
Code of Criminal Procedure, 1973-Section 378 (4)N.I. Act, 1881-Section 138, 138 (b)