High Courts16 Aug 2023Disposed Of
Indian Council Of Agricultural Research & Ors. Vs Shri Yugal Kishore Sah & Ors.
Delhi High Court · (2023) 08 DEL CK 1759
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,702 of 6,818
High Courts16 Aug 2023Disposed Of
Harish Parmar Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1760
High Courts16 Aug 2023Disposed Of
State Of West Bengal Vs Parul Kush Jain & Ors.
Delhi High Court · (2023) 08 DEL CK 1761
High Courts16 Aug 2023Disposed Of
Ravinder Singh & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1762
High Courts16 Aug 2023Dismissed
Rajni Vs Delhi Subordinate Services Selection Board & Anr.
Delhi High Court · (2023) 08 DEL CK 1765
RTI Act
High Courts16 Aug 2023Disposed Of
Ravinder Singh & Ors. Vs Union Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1766
High Courts16 Aug 2023Allowed
M/S G.S. Express Pvt. Ltd. Vs NTPC Ltd.
Delhi High Court · (2023) 08 DEL CK 1776
Arbitration and Conciliation Act-Section 11, 11(5), 7(3), 4th ScheduleIndian Contract Act, 1872-Section 28, 28(b)Limitation Act, 1963
High Courts16 Aug 2023Dismissed
Ashok Kumar Kharya Vs State Of NCT Of Delhi
Delhi High Court · (2023) 08 DEL CK 1780
Code of Criminal Procedure, 1973-Section 482, 173(2) to (6), 173(8), 227, 156(3), 156(1), 2(h)Indian Penal Code, 1860-Sections 420, 406, 120B, 409, 423, 411, 414Constitution of India-Article 21
High Courts16 Aug 2023
Dabur India Limited Vs Ashok Kumar & Ors.
Delhi High Court · (2023) 08 DEL CK 1786
High Courts16 Aug 2023Disposed Of
Jitender Kumar Vs Income Tax Officer Ward 35(5) Delhi & Anr.
Delhi High Court · (2023) 08 DEL CK 1791
Income Tax Act, 1961-Section 148A(d)
High Courts16 Aug 2023Disposed Of
Rakesh Kumar Vs MCD And Ors
Delhi High Court · (2023) 08 DEL CK 0171
Constitution of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3, 4, 6
High Courts16 Aug 2023Disposed Of
Indian Council Of Agricultural Research & Ors Vs Yugal Kishore Sah & Ors
Delhi High Court · (2023) 08 DEL CK 0144
High Courts16 Aug 2023Disposed Of
Ravinder Singh And Ors. Vs Union Of India And Ors.
Delhi High Court · (2023) 08 DEL CK 0143
High Courts16 Aug 2023Allowed
Ottimo Visuals Vs Commissioner Of Gst, Delhi West And Ors.
Delhi High Court · (2023) 08 DEL CK 0142
High Courts16 Aug 2023Allowed
Virender Kumar Jain Prop. Of M/S Virendra Wire Vs Delhi GST Officer, Ward 76 & Ors
Delhi High Court · (2023) 08 DEL CK 0141
Central Goods and Services Tax Act, 2017 — Section 107
High Courts16 Aug 2023Disposed Of
Amarjeet Pandit Vs MCD And Ors
Delhi High Court · (2023) 08 DEL CK 0140
Constitution of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3, 4, 6
High Courts16 Aug 2023Disposed Of
Mohd Shamshad Vs MCD And Ors
Delhi High Court · (2023) 08 DEL CK 0139
Constitution of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3, 4, 6
High Courts16 Aug 2023Disposed Of
Mohammad Irfan Vs Municipal Corporation Of India And Ors
Delhi High Court · (2023) 08 DEL CK 0138
Constitution of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3, 4, 6
High Courts16 Aug 2023Disposed Of
Mohd. Sajjiad Vs Municipal Corporation Of Delhi And Ors.
Delhi High Court · (2023) 08 DEL CK 0137
Constitution of India, 1950 — Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 — Section 3, 4, 6
High Courts16 Aug 2023
Dabur India Limited Vs Ashok Kumar And Ors
Delhi High Court · (2023) 08 DEL CK 0136