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Delhi High Court judgments

1,36,357 judgments · page 1,704 of 6,818

High Courts14 Aug 2023

Diamond Entertainment Technologies Pvt. Ltd. & Ors. Vs Religare Finvest Limited

Delhi High Court · (2023) 08 DEL CK 1086

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13, 13(2), 13(3-A), proviso to Section 13(3-A), 13(4), 13(4)(a), 13(6), sub-section (9) of Section 13, 14, 14(1), first proviso of sub-Section (1) of Section 14, second and third proviso of Section 14(1), 14(2), proviso (i) to (ix) of Section 14, 15, 17, 17(1), 17(2), 19, 34Constitution of India-Article 226, 12, Part IIICompanies Act, 1956-Section 529-A
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High Courts14 Aug 2023Dismissed

Ranjeet Kumar Yadav Vs State Of Nct Of Delhi

Delhi High Court · (2023) 08 DEL CK 1193

Indian Penal Code, 1860-Sections 342, 363, 376Protection of Children from Sexual Offences Act, 2012-Sections 3, 4, 5, 6, 7, 8, 9, 10, 29Code of Criminal Procedure, 1973-Sections 161, 164
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High Courts14 Aug 2023Disposed Of

Ram Babu Vs State

Delhi High Court · (2023) 08 DEL CK 1640

Code of Criminal Procedure, 1973-Sections 397, 401, 482, 251, 313, 294, 161India Penal Code, 1860-Sections 279, 338
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