High Courts16 Aug 2023
Amarjeet Pandit Vs MCD & Ors.
Delhi High Court · (2023) 08 DEL CK 1619
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4, 6
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,701 of 6,818
High Courts16 Aug 2023Disposed Of
Nitin Kashyap Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1620
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 6, 3, 4
High Courts16 Aug 2023
Mohd. Sajjiad Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1621
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 6, 3, 4
High Courts16 Aug 2023
Rakesh Kumar Vs MCD & Ors.
Delhi High Court · (2023) 08 DEL CK 1623
Constitution of India, 1950-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4, 6
High Courts16 Aug 2023
Mohd Shamshad Vs MCD & Ors.
Delhi High Court · (2023) 08 DEL CK 1624
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 6, 3, 4
High Courts16 Aug 2023Disposed Of
Anil Kumar Vs MCD & Ors.
Delhi High Court · (2023) 08 DEL CK 1625
Constitution of India, 1950-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4, 6
High Courts16 Aug 2023
Akash Singh Vs MCD & Ors.
Delhi High Court · (2023) 08 DEL CK 1626
Constitution of India, 1950-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4, 6Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2019
High Courts16 Aug 2023
Mohammad Irfan Vs Municipal Corporation Of India & Ors.
Delhi High Court · (2023) 08 DEL CK 1628
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Sections 3, 4, 6
High Courts16 Aug 2023Disposed Of
Puneet Kumar Vs MCD & Ors.
Delhi High Court · (2023) 08 DEL CK 1630
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4, 6
High Courts16 Aug 2023Disposed Of
Delhi Pradesh Rehri Patri Khomcha Hawkers Union & Ors. Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1635
Code of Civil Procedure (CPC), 1908-Section 151, Order 1 Rule 10Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
High Courts16 Aug 2023Dismissed
Kusum Sawai Vs State & Anr.
Delhi High Court · (2023) 08 DEL CK 1639
IPC-Section 498A, 323Cr.P.C.-Chapter XIX, Section 161, 173, 227, 228, 239, 240
High Courts16 Aug 2023Dismissed
State Of Nct Delhi Vs Laxmi Narayan @ Lalla & Ors
Delhi High Court · (2023) 08 DEL CK 1662
Code of Criminal Procedure, 1973-Sections 397, 401, 482, 164Indian Penal Code, 1860-Sections 376(n), 341, 506, 323, 363, 120B, 307, 34, 365, 376(2)Protection of Children from Sexual Offences Act, 2012-Sections 4, 17, 6
High Courts16 Aug 2023Allowed
State Vs Haripal
Delhi High Court · (2023) 08 DEL CK 1663
Code of Criminal Procedure, 1973-Section 482, 82, 397, 401Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 20/61/85, 20(b)(ii)(b)/25
High Courts16 Aug 2023Disposed Of
Abhishek @ Love & Ors. Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2023) 08 DEL CK 1664
Code of Criminal Procedure, 1973-Section 482, 320Indian Penal Code, 1860-Sections 308, 34, 323, 341, 307, 384, 397, 394, 376, 377Prevention of Corruption Act
High Courts16 Aug 2023Dismissed
Pawanjot Kaur Sawhney Vs Bureau Of Immigration & Anr.
Delhi High Court · (2023) 08 DEL CK 1698
Constitution of India-Article 226Companies Act, 2013-Section 212 (1) (c)
High Courts16 Aug 2023Dismissed
Lava International Limited Vs Union Of India & Anr.
Delhi High Court · (2023) 08 DEL CK 1699
Constitution of India-Article 226General Financial Rules, 2017-Rule 149Industrial Disputes Act-Section 11A
High Courts16 Aug 2023Partly Allowed
Eagle Hunter Solutions Ltd Vs Guru Gobind Singh Indraprastha University & Anr
Delhi High Court · (2023) 08 DEL CK 1700
High Courts16 Aug 2023Allowed
Mr. Muthuveerappan Arunachalam Vs Union Of India & Ors
Delhi High Court · (2023) 08 DEL CK 1702
Constitution of India-Article 226, 227, 21, 14, 19 & 21Indian Penal CodePassports Act, 1967
High Courts16 Aug 2023Allowed
Ottimo Visuals Vs Commissioner Of GST, Delhi West & Ors.
Delhi High Court · (2023) 08 DEL CK 1727
GST Act
High Courts16 Aug 2023Allowed
Virender Kumar Jain Prop. Of M/s Virendra Wires Vs Delhi GST Officer, Ward 76 & Ors.
Delhi High Court · (2023) 08 DEL CK 1738
Central Goods and Services Tax Act, 2017-Section 107