High Courts14 Sept 2023Disposed Of
M/s Bokiyu Tanneries Ltd.
Delhi High Court · (2023) 09 DEL CK 3984
Companies Act, 1956-Section 481, 454(5) & (5A), 555Companies (Court) Rules-Rule 130
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,643 of 6,818
High Courts14 Sept 2023Dismissed
Sh. Pappu Kumar Thakur Vs The State (Govt. Of NCT Of Delhi)
Delhi High Court · (2023) 09 DEL CK 4043
Code of Criminal Procedure, 1973-Section 439IPC-Sections 354, 376, 384, 506, 509, 417, 467, 471POCSO Act-Section 6
High Courts14 Sept 2023Disposed Of
Shalini Securities Private Limited Vs Lokesh Thakkar & Anr.
Delhi High Court · (2023) 09 DEL CK 4088
Negotiable Instruments Act, 1881-Section 138, 139, 141Code of Criminal Procedure, 1973-Section 219, 482
High Courts14 Sept 2023Disposed Of
Vinod Kumar Pandey Vs The State (Govt. Of NCT Of Delhi) & Ors.
Delhi High Court · (2023) 09 DEL CK 4109
Code of Criminal Procedure, 1973-Section 482, 173, 164, 320IPC-Section 363, 376, 366, 328, 498A, 406, 377, 506, 34Protection of Children from Sexual Offences Act, 2012-Section 6, 4
High Courts14 Sept 2023Disposed Of
A.S. Vs D.S.
Delhi High Court · (2023) 09 DEL CK 4146
Family Court Act, 1984-Section 19CPC-Section 151, 12 Rule 6Hindu Marriage Act, 1955-Section 13(1), (1a), (1b), 26, 24, 13(1)(ia), 13(i)(ib)
High Courts14 Sept 2023Dismissed
M/S VajiraM & Ravi IAS Study Centre LLP Vs M/S Vajirao & Reddy Institute Pvt. Ltd
Delhi High Court · (2023) 09 DEL CK 4158
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, Section 151Trademarks Act, 1999
High Courts14 Sept 2023Dismissed
Sh. C.S. Clarke Vs Managing Committee Of The Frank Anthony Public School & Ors.
Delhi High Court · (2023) 09 DEL CK 4166
Delhi School Education Rules, 1973-Rules 96(1), 105, 117, 118, 120, 120(1), 120(2), 121Delhi School Education Act, 1973-Sections 2(e)(ii), 8, 8(1), 8(2), 8(3), 8(4), 8(5), 9, 10, 11, 12Constitution of India-Articles 14, 30, 30(1), 132(1), 133(1)(c)
High Courts14 Sept 2023Dismissed
Divya Srivastava Vs Vaibhav Srivastava
Delhi High Court · (2023) 09 DEL CK 4221
Family Courts Act-Section 19HMA-Section 28, 24, 13 (1)(ia)
High Courts14 Sept 2023Disposed Of
Raj Kumar @Bheema Vs State Nct Of Delhi & Anr
Delhi High Court · (2023) 09 DEL CK 0245
Constitution of India, 1950 — Article 22(1), 226Delhi Prison Rule, 2018 — Rule 1208, 1211Code of Criminal Procedure, 1973 — Section 303
High Courts14 Sept 2023
M/S Vajiram & Ravi Ias Study Centre Llp Vs M/S Vajirao & Reddy Institute Pvt. Ltd
Delhi High Court · (2023) 09 DEL CK 0244
High Courts14 Sept 2023Disposed Of
Ajay Kumar Vs State Of Nct Of Delhi
Delhi High Court · (2023) 09 DEL CK 0082
Indian Penal Code, 1860 — Section 34, 307
High Courts14 Sept 2023
M.S Rangarson Exports Vs Varun Sharma & Anr
Delhi High Court · (2023) 09 DEL CK 0081
High Courts14 Sept 2023Dismissed
Dikshika Meena Vs Union Public Service Commission & Ors
Delhi High Court · (2023) 09 DEL CK 0080
Constitution of India, 1950 — Article 14
High Courts14 Sept 2023Disposed Of
A.S. Vs D.S.
Delhi High Court · (2023) 09 DEL CK 0078
Code of Civil Procedure, 1908 — Section 151, Order 12 Rule 6Family Court Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13(1), 13(1a), 13(1b), 24
High Courts13 Sept 2023Dismissed
Bhutani And Company Private Limited & Anr. Vs Vias Dev
Delhi High Court · (2023) 09 DEL CK 3611
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VII Rule 14, Section 151, XI Rule 1(10), XI Rule 1(4), VII Rule 11, 11 Rule 1(1)(c)(ii)Negotiable Instruments Act, 1881
High Courts13 Sept 2023Dismissed
Vandana Kapuria Vs D.D. Pradhan & Company Pvt. Ltd
Delhi High Court · (2023) 09 DEL CK 3621
Code of Civil Procedure, 1908-Order XVIII Rule 2, XVIII Rule 17, 18 Rule 3, XI Rule 1(4), XI Rule 1(6), XV A, Section 151, 115Commercial Courts Act, 2015-Section 8, 13Constitution of India-Article 227
High Courts13 Sept 2023Disposed Of
J D Industries India Limited Vs M/s Sai Drilling And Infrastructure Private Limited Through P S Enterprises
Delhi High Court · (2023) 09 DEL CK 3629
Arbitration and Conciliation Act, 1996-Section 34
High Courts13 Sept 2023Disposed Of
Shri Gulshan Kumar Vs Delhi Development Authority
Delhi High Court · (2023) 09 DEL CK 3637
Constitution of India-Article 227Code of Civil Procedure, 1908-Order I Rule 10, XXII Rule 10
High Courts13 Sept 2023
DD Global Capital Pvt Ltd & Ors. Vs M/s S E Investments Ltd.
Delhi High Court · (2023) 09 DEL CK 3646
Arbitration and Conciliation Act, 1996-Section 34, 37, 37(1)(c)
High Courts13 Sept 2023Allowed
Deepak Nagiya Vs State (NCT Of Delhi)
Delhi High Court · (2023) 09 DEL CK 3659
CrPC-Sections 438, 482, 91NDPS Act-Sections 21, 25, 29, 42, 50, 55, 67IPC-Section 120B