High Courts13 Sept 2023
Akash Kumar Vs State
Delhi High Court · (2023) 09 DEL CK 3660
CrPC-Section 439IPC-Section 302, 34, 120B, 364A
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,644 of 6,818
High Courts13 Sept 2023
Mohd Raj Vs State Of Nct Of Delhi
Delhi High Court · (2023) 09 DEL CK 3661
Cr.PC-Section 439, 164IPC-Sections 302, 34
High Courts13 Sept 2023Dismissed
Shashank Jadon Vs Central Bureau Of Investigation
Delhi High Court · (2023) 09 DEL CK 3663
Cr.P.C., 1973-Section 439, 437(1)IPC, 1860-Section 302, 120-B, 307, 398, 201The Arms Act, 1959-Section 25, 27
High Courts13 Sept 2023Disposed Of
Varsha @ Rahul Singh Vs State NCT Of Delhi
Delhi High Court · (2023) 09 DEL CK 3619
Code of Criminal Procedure, 1973-Section 439, 161IPC, 1860-Section 302, 34, 201Arms Act, 1959-Section 25, 27
High Courts13 Sept 2023Dismissed
Vishal Singh Vs State (NCT of Delhi)
Delhi High Court · (2023) 09 DEL CK 3617
Code of Criminal Procedure, 1973-Section 439, 82Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22, 29, 37, 67, 52A, 35Constitution of India-Article 21
High Courts13 Sept 2023Allowed
Aita Ram & Ors. Vs The Hindustan Times Ltd & Anr.
Delhi High Court · (2023) 09 DEL CK 3682
Code Of Civil Procedure, 1908-Order 2 Rule 2
High Courts13 Sept 2023Dismissed
M/s. Pecon Software Ltd. Vs Md. Mazhar & Ors.
Delhi High Court · (2023) 09 DEL CK 3676
Minimum Wages Act, 1948-Section 20(2), 21Minimum Wages (Central) Rules, 1950-Form-IXCode of Civil Procedure, 1908-Order 9 Rule 6, 9 Rule 8
High Courts13 Sept 2023Dismissed
Smt Shakuntala Devi & Anr. Vs Central Bank Of India
Delhi High Court · (2023) 09 DEL CK 3698
Rights of Persons with Disabilities Act, 2016-Section 2(r), ScheduleConstitution of India-Article 226, 21
High Courts13 Sept 2023Disposed Of
Pr. Commissioner Of Income Tax-1 Vs M/s April Cottage Farms Pvt Ltd
Delhi High Court · (2023) 09 DEL CK 3713
Income Tax Act, 1961-Section 68, 133(6), 56(2), 2(24)Income Tax Rules, 1962-Rule 11UA, 56(2)(viib)
High Courts13 Sept 2023Disposed Of
FADA Trading Private Limited Vs Income Tax Ward 9(1), Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 3724
High Courts13 Sept 2023Dismissed
Sonu Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 3737
Right to Information Act, 2005
High Courts13 Sept 2023Disposed Of
Staff Selection Commission & Ors. Vs Namandeep & Ors.
Delhi High Court · (2023) 09 DEL CK 3793
Constitution of India-Article 14, 16
High Courts13 Sept 2023Dismissed
Naveen Vs Union Of India & Anr.
Delhi High Court · (2023) 09 DEL CK 3789
Right to Information Act, 2005-Section 24(1), 24, 20, 7, 8(1)(j), 11, 19, Second ScheduleProtection of Human Right Act, 1993-Section 2(1)(d)Constitution of India-Article 19(1)(2), 226
High Courts13 Sept 2023Dismissed
National Highways Authority Of India Vs Ashoka Buildcon Ltd.
Delhi High Court · (2023) 09 DEL CK 3798
Arbitration and Conciliation Act, 1996-Section 18, 28(3), 31(3), 31(7)(a), 31(7)(b), 31(8), 31A, 31A(1), 31A(2), 31A(3), 31A(4), 31A(5), 34, 34(2)(a)(iii), 34(2)(a)(iv), 34(2)(b)(ii), Explanation 1 to Section 34(2), Explanation 2 to Section 34(2)(b)(ii), 34(2-A), 37, 38(1), 38(2), 39(1), 48, 48(2)(b)(ii), 75, 81National Highways Authority of India Act, 1988Companies Act, 1956
High Courts13 Sept 2023
Himanshu Kumar & Ors. Vs The Union Public Service Commission & Anr.
Delhi High Court · (2023) 09 DEL CK 3800
Administrative Tribunals Act, 1985-Section 14, 14(1), 14(1)(a), 14(b), 3(q), 28Constitution of India-Article 136, 226, 323AIndustrial Disputes Act, 1947
High Courts13 Sept 2023Disposed Of
Ajay Kumar Shaw & Ors. Vs The State & Anr.
Delhi High Court · (2023) 09 DEL CK 3822
Cr.P.C-Section 482IPC-Section 498A, 406, 34Protection of Women from Domestic Violence Act-Section 12
High Courts13 Sept 2023Disposed Of
Shahnawaj & Ors. Vs State NCT Of Delhi Through SHO & Anr.
Delhi High Court · (2023) 09 DEL CK 3823
IPC-Section 498A, 406, 34D.V. ActCode of Criminal Procedure-Section 482
High Courts13 Sept 2023Disposed Of
Santosh Pandey Vs State Of NCT Delhi Through SHO P.S Saket & Anr.
Delhi High Court · (2023) 09 DEL CK 3826
IPC-Section 509CrPC-Section 482
High Courts13 Sept 2023Disposed Of
Jaswant Alias Jaswant Rathore & Anr. Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 3829
IPC-Sections 308, 506, 34, 506(II)Cr.P.C.-Section 482
High Courts13 Sept 2023Allowed
Sarvothaman Guhan @Sarvo Vs Narcotics Control Bureau
Delhi High Court · (2023) 09 DEL CK 3864
The Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(A), 20(b)(ii)(B), 21(b), 22(c), 23, 29, 67, 37, 37(1)(b)(ii), 52A, 41, 41(1), 41(2), 42, 42(1), 42(2), 57, 35, 54, 19, 24, 27AIndian Evidence Act, 1872-Section 27, 25IPC-Section 120-A