High Courts13 Sept 2023Disposed Of
Mohammad Sadiq Vs Anil Kumar & Anr.
Delhi High Court · (2023) 09 DEL CK 3902
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,645 of 6,818
High Courts13 Sept 2023Disposed Of
Mohammad Shahid Vs Anil Kumar & Ors (United India Insurance Co Ltd)
Delhi High Court · (2023) 09 DEL CK 3920
High Courts13 Sept 2023Dismissed
State Vs Basir Ahmad
Delhi High Court · (2023) 09 DEL CK 3913
Code of Criminal Procedure, 1973-Section 378(3), 161, 164Indian Penal Code, 1860-Section 363, 376, 506Protection of Children from Sexual Offences Act, 2012-Section 4
High Courts13 Sept 2023Partly Allowed
Sandhya Malik Vs Col Satender Malik
Delhi High Court · (2023) 09 DEL CK 3908
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(ib), 23(1)(a)Army Act
High Courts13 Sept 2023Dismissed
Upinder Kaur Malhotra Vs Teghjeet Singh Malhotra
Delhi High Court · (2023) 09 DEL CK 3904
Hindu Marriage Act, 1955-Sections 28, 13(1)(ia), 13(1)(i), 13(1)(i-a), 24Family Court Act-Section 19(1)CPC-Section 151
High Courts13 Sept 2023
Malini Chaudhri Vs Ranjit Chaudhri & Anr.
Delhi High Court · (2023) 09 DEL CK 3903
Family Courts Act, 1984-Section 19Code of Civil Procedure, 1908-Sections 96, 151, Order VII Rule 11Hindu Adoption and Maintenance Act, 1956-Sections 21, 22
High Courts13 Sept 2023Dismissed
Sushila Vs Joginder
Delhi High Court · (2023) 09 DEL CK 3948
Family Court Act, 1984-Section 19Code of Civil Procedure, 1908-Section 96Hindu Marriage Act, 1955-Section 13(1)(ia)
High Courts13 Sept 2023Disposed Of
Pernod Ricard India Private Limited Vs Gagan Wine Trade And Financiers Limited & Ors.
Delhi High Court · (2023) 09 DEL CK 3967
CPC-Order XXXIX Rule 4, VII Rule 10, VII Rule 11
High Courts13 Sept 2023Allowed
STP Limited Vs Regstrars Of Trade Markes
Delhi High Court · (2023) 09 DEL CK 3969
Trade Marks Act, 1999-Section 9, 11
High Courts13 Sept 2023Allowed
STP Limited Vs The Registrar Of Trade Marks
Delhi High Court · (2023) 09 DEL CK 3981
Trade Marks Act, 1999-Section 9, 11
High Courts13 Sept 2023Allowed
STP Limited Vs Registrar Of Trade Mark
Delhi High Court · (2023) 09 DEL CK 3982
Trade Marks Act, 1999-Section 9/11, 9(1)(b)
High Courts13 Sept 2023Allowed
STP Limited Vs Registrars Of Trademarks
Delhi High Court · (2023) 09 DEL CK 3983
Trade Marks Act, 1999-Section 9, 11
High Courts13 Sept 2023Allowed
STP Limited Vs Registrar Of Trade Marks, New Delhi
Delhi High Court · (2023) 09 DEL CK 3985
Trade Marks Act, 1999-Section 9, 11
High Courts13 Sept 2023Disposed Of
The Commissioner Of Income Tax-III Vs M/S Saeed Mustafa Shervani
Delhi High Court · (2023) 09 DEL CK 4019
Income Tax Act, 1961-Section 147, 148, 143(1), 143(3), 28(ii)(a), 28(v-a)Finance Act, 2002
High Courts13 Sept 2023Allowed
Pooja Malhotra Vs Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 4054
Indian Succession Act, 1925-Section 276Indian Evidence Act-Section 68
High Courts13 Sept 2023
Yogender Mandal Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4055
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 6, 3, 4
High Courts13 Sept 2023Dismissed
Lt Col Saurabh Dutt Vs Union Of India & Anr.
Delhi High Court · (2023) 09 DEL CK 4065
Constitution of India-Article 226, 227, 227(4), 136(2)
High Courts13 Sept 2023Disposed Of
Mohammad Jafar Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4076
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Sections 3, 4, 6
High Courts13 Sept 2023
Ranjit Kumar Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4077
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4, 6
High Courts13 Sept 2023Dismissed
Sardool Singh Through Sewa Singh Vs Shiv Dayal & Anr.
Delhi High Court · (2023) 09 DEL CK 4116
Constitution of India-Article 227, 311, 356Code of Criminal Procedure, 1973-Section 482, 107, 150, 340, 197, 200-204, 173Penal Code, 1860-Section 193, 196, 197, 217, 218, 466, 471, 308