High Courts13 Sept 2023Dismissed
Silica Udyog India Pvt Ltd Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 0050
Constitution of India, 1950 — Article 14, 19(1)(g), 39(c)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,647 of 6,818
High Courts13 Sept 2023Allowed
STP Limited Vs Registrar Of Trade Marks
Delhi High Court · (2023) 09 DEL CK 0049
Trade Marks Act, 1999 — Section 9, 11
High Courts13 Sept 2023Allowed
STP Limited Vs Regstrars Of Trade Markes
Delhi High Court · (2023) 09 DEL CK 0048
Trade Marks Act, 1999 — Section 9, 11
High Courts13 Sept 2023Allowed
STP Limited Vs Registrar Of Trade Mark
Delhi High Court · (2023) 09 DEL CK 0047
Trade Marks Act, 1999 — Section 9, 9(1)(b), 11
High Courts13 Sept 2023Allowed
STP Limited Vs Registrars Of Trademarks
Delhi High Court · (2023) 09 DEL CK 0046
Trade Marks Act, 1999 — Section 9, 11
High Courts12 Sept 2023Dismissed
Arjun Aggarwal & Ors. Vs Govind Ram Aggarwal & Anr.
Delhi High Court · (2023) 09 DEL CK 3614
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XLVII Rule 1, Section 151, VII Rule 10, VII Rule 11, VI Rule 17
High Courts12 Sept 2023Dismissed
M/S EOS Developers Pvt Ltd Vs M/S Cyan Financial Solutions Pvt Ltd
Delhi High Court · (2023) 09 DEL CK 3622
Constitution of India-Article 227Code of Civil Procedure, 1908-Order 7 Rule 14
High Courts12 Sept 2023
Amarjeet Singh Vs Mohan Dass Talreja (Since Deceased) Through Lrs & Ors.
Delhi High Court · (2023) 09 DEL CK 3623
Code of Civil Procedure 1908-Order 22 Rule 3, Section 151Delhi Rent Control Act, 1958-Section 14(1)(e)
High Courts12 Sept 2023Disposed Of
Pradeep & Ors. Vs Savitri Sidana & Ors.
Delhi High Court · (2023) 09 DEL CK 3625
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XVIII Rule 3-A
High Courts12 Sept 2023Disposed Of
Rajender Kumar Vs Sudershan Rawla
Delhi High Court · (2023) 09 DEL CK 3626
Constitution of India-Article 227Code of Civil Procedure, 1908-Order IX Rule 7
High Courts12 Sept 2023Allowed
Rahul Puri & Ors. Vs Sanjay Bansal
Delhi High Court · (2023) 09 DEL CK 3628
Constitution of India-Article 227
High Courts12 Sept 2023Dismissed
Vinod Kumar Vs State Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 3664
Code of Criminal Procedure, 1973-Section 378(3), 482Indian Evidence Act, 1872-Section 91, 92The 1954 Act-Section 17
High Courts12 Sept 2023Dismissed
P K Bohra Vs Union Of India & Anr.
Delhi High Court · (2023) 09 DEL CK 3733
Border Security Force, 1969-Rule 40A, Sub-Rule 1, Sub-Rule 3, Sub-Rule 3A, Sub-Rule 4, second proviso to Sub-Rule 1, Proviso to Sub-Rule 3A
High Courts12 Sept 2023Dismissed
Vikas Ahlawat Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 3735
Constitution of India-Article 226, 227
High Courts12 Sept 2023Dismissed
Surender Mann Vs State Through Sho
Delhi High Court · (2023) 09 DEL CK 3752
Maharashtra Control of Organised Crime Act, 1999-Sections 3, 4, 18, 2(d), 2(e), 2(f), 21(4)Indian Penal Code, 1860-Sections 409, 420, 506, 120Code of Criminal Procedure, 1973-Sections 164, 161
High Courts12 Sept 2023Dismissed
Riddhima Singh Through Her Father Shailendra Kumar Singh Vs Central Board Of Secondary Education Through Its Chairman & Ors.
Delhi High Court · (2023) 09 DEL CK 3760
Constitution of India-Article 226, 227Right of Children to Free and Compulsory Education Act, 2009
High Courts12 Sept 2023Dismissed
Mukesh Kumar Vs Sunita Gupta
Delhi High Court · (2023) 09 DEL CK 3788
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, VII Rule 11(d)Limitation Act, 1963-Article 1, Section 12
High Courts12 Sept 2023Allowed
Prem Behl Vs Lalit Chanana & Ors.
Delhi High Court · (2023) 09 DEL CK 3786
Constitution of India-Article 226Delhi Shops & Establishment Act, 1954-Section 21, 21(3), 21(5)Companies Act-Section 303
High Courts12 Sept 2023Dismissed
United India Insurance Co.Ltd Vs Smt Vidya Devi & Ors.
Delhi High Court · (2023) 09 DEL CK 3890
Legal Services Authorities Act, 1987-Section 21
High Courts12 Sept 2023Disposed Of
National Insurance Co Ltd Vs Suraj Kumar & Ors
Delhi High Court · (2023) 09 DEL CK 3893
Motor Vehicles Act, 1988-Section 166(2)