High Courts12 Sept 2023Allowed
Ranveer & Anr. Vs Rakesh Chaudhary & Ors.
Delhi High Court · (2023) 09 DEL CK 3894
Motor Vehicles Act-Section 168, 171
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,648 of 6,818
High Courts12 Sept 2023Disposed Of
Priyanka Sahni & Anr. Vs Mohan Lal Sahni
Delhi High Court · (2023) 09 DEL CK 3896
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2
High Courts12 Sept 2023Disposed Of
National Insurance Co Ltd Vs Heera Devi & Ors
Delhi High Court · (2023) 09 DEL CK 3897
Motor Vehicles Act, 1988-Section 166(2)
High Courts12 Sept 2023Dismissed
Jasbeer Vs Nishta Dawar
Delhi High Court · (2023) 09 DEL CK 3911
Family Court Act, 1984-Section 19Hindu Marriage Act, 1955-Section 12(1)(c), 12, 12(1), 5Child Marriage Restraint (Amendment) Act, 1978
High Courts12 Sept 2023Dismissed
Gautam Jindal Vs Meenu Jindal
Delhi High Court · (2023) 09 DEL CK 3910
Guardians and Wards Act, 1890-Section 47, 25Code of Criminal Procedure, 1973-Section 125
High Courts12 Sept 2023Disposed Of
Meenu Gupta Vs Sandeep Kumar Jain
Delhi High Court · (2023) 09 DEL CK 3907
Family Court Act, 1984-Section 19Code of Civil Procedure, 1908-Section 151Guardians and Wards Act, 1890-Sections 9, 10, 12, 25
High Courts12 Sept 2023Dismissed
Niharika Ghosh @ Niharika Kundu Vs Shankar Ghosh
Delhi High Court · (2023) 09 DEL CK 3906
Hindu Marriage Act, 1955-Section 24, 13(1)(ia)CPC-Section 151Protection of Women against Domestic Violence Act
High Courts12 Sept 2023Disposed Of
Principal Commissioner Of Income Tax- 12, New Delhi Vs MS L And T SUCG JV CC27
Delhi High Court · (2023) 09 DEL CK 4021
Income Tax Act, 1961-Section 271AA, 92E, 92D, 143(3), 273B
High Courts12 Sept 2023Disposed Of
KOA Investment Limited Vs The Income Tax Officer, Ward14(4)
Delhi High Court · (2023) 09 DEL CK 4023
Income Tax Act, 1961-Section 148, 142(1), 151, 143(3)
High Courts12 Sept 2023
Pallavi Mohan Alias Pallavi Menon Vs Raghu Menon & Anr.
Delhi High Court · (2023) 09 DEL CK 4049
Hindu Marriage Act, 1955-Section 13(1)(ia), 28, 28(1), 28(2), 28(3), 28(4), 19, 3(b), 25, 26Family Courts Act, 1984-Section 19, 19(1), 19(2), 19(3), 19(4), 19(6), 20, 7Code of Civil Procedure, 1908
High Courts12 Sept 2023Disposed Of
Subedar AC Jeya Kumar Vs Union Of India Through Secretary Ministry Of Defence Army & Ors
Delhi High Court · (2023) 09 DEL CK 4062
High Courts12 Sept 2023Allowed
Hansraj Bansal Vs State & Anr.
Delhi High Court · (2023) 09 DEL CK 4101
Negotiable Instruments Act, 1881-Chapter XVII, Section 118, 138, 139, 141, 142, 143, 144, 145(2), 146, 147Code of Criminal Procedure, 1973-Chapter XX, Section 204, 251, 258, 313, 397Indian Evidence Act, 1872-Section 114(g), 165
High Courts12 Sept 2023Dismissed
Gopal Jha Vs State & Anr.
Delhi High Court · (2023) 09 DEL CK 4107
Code of Criminal Procedure, 1973-Section 482, 397, 401, 161, 164, 227, 228, 173, 156(3), 220 read with Section 184Indian Penal Code, 1860-Section 498A, 406, 354, 34, 376, 354B, 506, 365, 504Protection of Women from Domestic Violence Act, 2005-Section 12
High Courts12 Sept 2023Disposed Of
State Vs Kamlesh Bahadur
Delhi High Court · (2023) 09 DEL CK 4087
IPC-Section 308, 323, 34Cr.P.C.-Section 378(1), 313, 315
High Courts12 Sept 2023
Naveen Khatri Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 4120
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 302, 365, 202, 212
High Courts12 Sept 2023Dismissed
State (NCT Of Delhi) Vs Mahadev @ Sharad & Anr.
Delhi High Court · (2023) 09 DEL CK 4148
Code of Criminal Procedure, 1973-Section 378(1), 156(3), 164, 161, 313IPC-Sections 363, 366, 376, 377, 506, 506(ii), 342, 344, 34, 120-B
High Courts12 Sept 2023Disposed Of
Ujjwal Shori (Through His Natural Guardian) Vs University Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4157
Delhi Professional Colleges or Institutions (Prohibition of Capitation Fee, Regulation of Admission, Fixation of Non-exploitative Fee and Other Measures to Ensure Equity and Excellence) Act, 2007-Section 3(f)
High Courts12 Sept 2023Allowed
M/S Rahul Kumar Jain And Co. Vs Union Of India & Anr.
Delhi High Court · (2023) 09 DEL CK 4172
High Courts12 Sept 2023Disposed Of
M/s E-Homes Infrastructure Pvt. Ltd. Through Its Authorised Signatory Vipul Gupta Vs Competition Commission Of India Through Its Chairperson & Anr.
Delhi High Court · (2023) 09 DEL CK 4173
Central Goods & Services Tax Act, 2017-Section 171Central Goods & Services Tax Rules, 2017-Rule 133(5)(a)
High Courts12 Sept 2023Dismissed
Brij Mohan Sarna Vs Sushma Chawla
Delhi High Court · (2023) 09 DEL CK 4188
Civil Procedure Code, 1908-Order XIII-A, XVIII ADelhi Rent Control Act, 1958-Section 50Commercial Courts Act, 2015-Section 2(1)(c)(vii)