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Delhi High Court judgments

1,36,357 judgments · page 1,650 of 6,818

High Courts12 Sept 2023Allowed

Hansraj Bansal Vs State & Another

Delhi High Court · (2023) 09 DEL CK 0086

Negotiable Instruments Act, 1881 — Section 118, 138, 139, 140, 141, 142, 143, 145, 145(2), 146, 147Code of Criminal Procedure, 1973 — Section 204, 251, 258, 397Evidence Act, 1872 — Section 165
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High Courts12 Sept 2023Dismissed

Saurabh Tripathi Vs State Of Nct Of Delhi

Delhi High Court · (2023) 09 DEL CK 0085

Code of Criminal Procedure, 1973 — Section 161, 164, 439, 482Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 5(m), 5(p), 6
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High Courts12 Sept 2023Disposed Of

State Vs Kamlesh Bahadur

Delhi High Court · (2023) 09 DEL CK 0084

Code of Criminal Procedure, 1973 — Section 313, 315, 378(1)Indian Penal Code, 1860 — Section 34, 308, 323
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High Courts12 Sept 2023Dismissed

Surender Mann Vs State Through SHO

Delhi High Court · (2023) 09 DEL CK 0077

Maharashtra Control of Organised Crime Act, 1999 — Section 2(d), 2(1)(d), 2(f), 3, 4, 18, 21(4)Indian Penal Code, 1860 — Section 120, 409, 420, 506Code of Criminal Procedure, 1973 — Section 161, 164
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High Courts11 Sept 2023

Nadeem Majid Oomerbhoy Vs Sh. Gautam Tank & Ors

Delhi High Court · (2023) 09 DEL CK 4373

Trade Marks Act, 1999-Section 23(1), 28(1), 28(3), 29, 29(1), 30(2)(e), 57(4), 124, 124(1), 124(1)(b), 125(1)Trade and Merchandise Marks Act, 1958-Section 30(1)(d), 46, 56, 107, 111, 111(2), 111(3), 111(4)Constitution of India-Article 141
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High Courts11 Sept 2023Dismissed

Suresh Vs Kamla Devi Notiyal & Ors.

Delhi High Court · (2023) 09 DEL CK 3792

Code of Civil Procedure, 1908-Section 115, 151, Order XXI Rule 97, XXI Rule 101Transfer of Property Act, 1882-Sections 54, 55, 53-AIndian Contract Act, 1872-Section 202
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High Courts11 Sept 2023Dismissed

M/s. Asha Auto Agencies & Ors. Vs Rajesh Kumar Sharma

Delhi High Court · (2023) 09 DEL CK 3790

Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(d), VII Rule 1, Section 115, 16, 20Indian Partnership Act, 1932-Section 69, 69(3), 7Indian Penal Code, 1860-Sections 420, 467, 468, 471
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High Courts11 Sept 2023Dismissed

F Hoffmann-La Roche Ltd & Others Vs Drugs Controller General Of India & Others

Delhi High Court · (2023) 09 DEL CK 3846

Code of Civil Procedure-Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), 10, XXXIX Rules 1 and 2, Section 9, 10Drugs and Cosmetics Act, 1940-Section 6(2), 12, 33, 33N, 37Drugs and Cosmetics Rules, 1945-Part XA, Rule 21(b), 122, 122B, 122B(2A), 122DA, 122DB, 122DAB(3), 122DAB(7), 122DAC(3), 122DAC(4), 122DC, 122E, Schedule Y paragraph 2(7)(i), Appendix-1 to Schedule Y
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