High Courts12 Sept 2023Dismissed
Shrinivas Singh Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 4190
Textiles Committee Rules, 1965-Rule 33 (4)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,649 of 6,818
High Courts12 Sept 2023
Staff Selection Commission & Ors. Vs Balkar Mor & Ors.
Delhi High Court · (2023) 09 DEL CK 4191
Constitution of India-Article 14, 16
High Courts12 Sept 2023Disposed Of
M/S SMS Logistics Vs Commissioner Of Customs (General)
Delhi High Court · (2023) 09 DEL CK 4203
Customs Act, 1962-Section 130, 14, 46, 12Customs Brokers Licensing Regulation, 2013-Regulation 11(d), 11(e), 11(m), 18, 22Customs Brokers Licensing Regulations, 2018-Regulation 14
High Courts12 Sept 2023Dismissed
Saurabh Tripathi Vs State Of NCT Of Delhi
Delhi High Court · (2023) 09 DEL CK 4214
Code of Criminal Procedure, 1973-Section 439, 482, 164, 161Indian Penal Code, 1860-Section 376Protection of Children from Sexual Offences Act, 2012-Section 6, 5(m), 5(p)
High Courts12 Sept 2023Disposed Of
Delhi Development Authority & Ors. Vs Jamuna Devi
Delhi High Court · (2023) 09 DEL CK 4230
Constitution of India-Article 227
High Courts12 Sept 2023Disposed Of
Meenu Gupta Vs Sandeep Kumar Jain
Delhi High Court · (2023) 09 DEL CK 0154
Family Courts Act, 1984 — Section 19Code of Civil Procedure, 1908 — Section 151Guardians and Wards Act, 1890 — Section 9, 10, 12, 25
High Courts12 Sept 2023Dismissed
Gautam Jindal Vs Meenu Jindal
Delhi High Court · (2023) 09 DEL CK 0153
Guardians and Wards Act, 1890 — Section 25, 47Code of Criminal Procedure, 1973 — Section 125
High Courts12 Sept 2023Disposed Of
Priyanka Sahni & Anr Vs Mohan Lal Sahni
Delhi High Court · (2023) 09 DEL CK 0152
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Sept 2023Disposed Of
National Insurance Co Ltd Vs Suraj Kumar & Ors
Delhi High Court · (2023) 09 DEL CK 0151
Motor Vehicles Act, 1988 — Section 166(2)
High Courts12 Sept 2023Disposed Of
National Insurance Co Ltd Vs Heera Devi & Ors
Delhi High Court · (2023) 09 DEL CK 0150
Motor Vehicles Act, 1988 — Section 166(2)
High Courts12 Sept 2023Dismissed
United India Insurance Co.Ltd Vs Vidya Devi And Ors
Delhi High Court · (2023) 09 DEL CK 0149
Legal Services Authorities Act, 1987 — Section 21
High Courts12 Sept 2023Allowed
Ranveer & Anr Vs Rakesh Chaudhary & Ors (National Insurance Co Ltd)
Delhi High Court · (2023) 09 DEL CK 0148
High Courts12 Sept 2023Dismissed
Staff Selection Commission And Ors. Vs Balkar Mor And Ors
Delhi High Court · (2023) 09 DEL CK 0147
Constitution of India, 1950 — Article 14, 16
High Courts12 Sept 2023Dismissed
Brij Mohan Sarna Vs Sushma Chawla
Delhi High Court · (2023) 09 DEL CK 0146
Delhi Rent Control Act, 1958 — Section 50Commercial Courts Act, 2015 — Section 2(1)(c)(vii)
High Courts12 Sept 2023Disposed Of
M/S Sms Logistics Vs Commissioner Of Customs (General), New Customs House, New Delhi
Delhi High Court · (2023) 09 DEL CK 0140
Constitution of India, 1950 — Article 14Customs Act, 1962 — Section 12, 14, 30, 46
High Courts12 Sept 2023
Pallavi Mohan Alias Pallavi Menon Vs Raghu Menon
Delhi High Court · (2023) 09 DEL CK 0139
Limitation Act, 1963 — Article 116Hindu Marriage Act, 1955 — Section 3(b), 13(1)(ia), 28, 28(1), 28(2), 28(4)Family Courts Act, 1984 — Section 7, 19, 19(3), 19(6), 20
High Courts12 Sept 2023Dismissed
Vikas Ahlawat Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 0092
Constitution of India, 1950 — Article 226, 227
High Courts12 Sept 2023Allowed
Rahul Puri And Ors Vs Sanjay Bansal
Delhi High Court · (2023) 09 DEL CK 0091
Constitution of India, 1950 — Article 227
High Courts12 Sept 2023Disposed Of
Pradeep And Ors. Vs Savitri Sidana And Ors
Delhi High Court · (2023) 09 DEL CK 0090
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 18 Rule 3A
High Courts12 Sept 2023Dismissed
M/S Eos Developers Pvt Ltd Vs M/S Cyan Financial Solutions Pvt Ltd
Delhi High Court · (2023) 09 DEL CK 0089
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 7 Rule 14