High Courts14 Sept 2023Dismissed
Himanshu Vs Delhi Skill And Entrepreneurship University & Ors.
Delhi High Court · (2023) 09 DEL CK 3785
Constitution of India-Article 226, 14, 16, 16(1)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 1,642 of 6,818
High Courts14 Sept 2023Dismissed
Shyam Kunvar Vs C. L. Bhalla Dav Senior. Secondary Public School & Ors.
Delhi High Court · (2023) 09 DEL CK 3784
Constitution of India-Article 226
High Courts14 Sept 2023Dismissed
Preeti Bhardwaj & Ors. Vs Delhi Skill and Entrepreneurship University & Ors.
Delhi High Court · (2023) 09 DEL CK 3783
Constitution of India-Article 226, 14, 16, 16(1)Industrial Disputes Act, 1947-Section 25T, 25U, 2(ra)
High Courts14 Sept 2023
Mr. Pankaj Vohra & Anr. Vs Mrs. Anju Vohra & Ors.
Delhi High Court · (2023) 09 DEL CK 3782
Civil Procedure, 1908-Section 115, 4, Order XXXIX Rule 4, VII Rule 11
High Courts14 Sept 2023Disposed Of
M.S Rangarson Exports Vs Varun Sharma & Anr.
Delhi High Court · (2023) 09 DEL CK 3767
CPC-Order XXXIX Rules 1 and 2, XXXIX Rule 4
High Courts14 Sept 2023
Anil Bhalla Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 3827
High Courts14 Sept 2023Disposed Of
Ajay Kumar Vs State Of NCT Of Delhi
Delhi High Court · (2023) 09 DEL CK 3828
IPC-Sections 307/34
High Courts14 Sept 2023Disposed Of
Raj Kumar @Bheema Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 3830
Constitution of India-Article 226, 22(1)Code of Criminal Procedure, 1973-Section 303Delhi Prison Rules, 2018-Rule 1208, 1211
High Courts14 Sept 2023Allowed
Lokender Sood Vs State NCT of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 3833
IPC-Section 279, 337, 338Cr.P.C.-Section 482
High Courts14 Sept 2023Disposed Of
Amit Kumar Sarohi & Ors. Vs State
Delhi High Court · (2023) 09 DEL CK 3834
Code of Criminal Procedure-Section 482IPC-Sections 498A, 406, 34DV Act-Section 12
High Courts14 Sept 2023Dismissed
A C Humidin Air System Pvt Ltd Vs Shapoorji Pallonji And Company Pvt Ltd And Shopoorji Qatar WLL (JV)
Delhi High Court · (2023) 09 DEL CK 3855
Arbitration and Conciliation Act, 1996-Section 9Companies Act, 2013
High Courts14 Sept 2023Disposed Of
Rita Nandwani Vs M/s Nestaway Technologies Pvt. Ltd.
Delhi High Court · (2023) 09 DEL CK 3867
Arbitration and Conciliation Act, 1996-Section 11(6)
High Courts14 Sept 2023Allowed
Laxmi Devi & Ors. Vs Bimla Gupta & Ors.
Delhi High Court · (2023) 09 DEL CK 3898
Motor Vehicles Act, 1988-First Proviso to Section 166
High Courts14 Sept 2023Disposed Of
U P State Road Transport Corporation Vs Sahajanand & Anr.
Delhi High Court · (2023) 09 DEL CK 3899
High Courts14 Sept 2023Dismissed
Shri Niwas Vs Sunil & Ors.
Delhi High Court · (2023) 09 DEL CK 3900
M.V. Act-Section 166
High Courts14 Sept 2023Dismissed
Mangla Goods Carrier Vs National Insurance Co. Ltd. & Ors.
Delhi High Court · (2023) 09 DEL CK 3901
Motor Vehicles Act, 1988-Section 7, 149(2)(a)(ii)Central Motor Vehicles Rules, 1989-Rule 9, Sub-Rule 1 of Rule 9, Sub-Rule 2 of Rule 9, 132, Sub Rule 5 of Rule 132Central Motor Vehicles (Amendment) Rules, 1993
High Courts14 Sept 2023Dismissed
Union Of India Vs M/s Pragati Construction Consultant
Delhi High Court · (2023) 09 DEL CK 3909
Commercial Courts Act, Commercial Division and Commercial Appellate Division of High Courts Act, 2015-Section 13Arbitration and Conciliation Act, 1996-Section 34, 34(3), 33, 37(1)(B)Limitation Act, 1963-Section 5, 14
High Courts14 Sept 2023Dismissed
Anjuli Vs Vinod Kumar Handa
Delhi High Court · (2023) 09 DEL CK 3905
Hindu Marriage Act, 1955-Section 28, 13(1)(ia) and 13(1)(ib)Code of Civil Procedure, 1908-Order XLI Rule 1, Section 151, VII Rule 41Code of Criminal Procedure, 1973-Section 125, 498A, 406
High Courts14 Sept 2023Dismissed
Varinder Jeet Singh Vs Smt. Gurpreet Kaur
Delhi High Court · (2023) 09 DEL CK 3949
Family Courts Act, 1971-Section 19Hindu Marriage Act, 1955-Section 13(B)(1), 13(B), 13-B(2), 9Guardianship and Wards Act
High Courts14 Sept 2023
Abhinandan Kumar Jain Vs MVL Limited
Delhi High Court · (2023) 09 DEL CK 3978
Companies (Court) Rules-Rule 9Company Court Rules, 2013-Rule 6, 9Securities and Exchange Board of India Act, 1992-Section 19, 11(1), 11(4), 11B