High Courts15 Sept 2023Dismissed
Pradeep Kumar Vs Buoyant Logistics Pvt. Ltd
Delhi High Court · (2023) 09 DEL CK 0114
Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments
1,36,336 judgments · page 1,641 of 6,817
High Courts15 Sept 2023Disposed Of
Pradeep Vs State (Nct Of Delhi)
Delhi High Court · (2023) 09 DEL CK 0113
Code of Criminal Procedure, 1973 — Section 164, 374(2), 428, 482Indian Penal Code, 1860 — Section 354, 354AProtection of Children from Sexual Offences Act, 2012 — Section 10
High Courts15 Sept 2023Allowed
AJ Gold And Silver Refinery Vs Assistant Commissioner Of Customs, (Drawback) & Ors.
Delhi High Court · (2023) 09 DEL CK 0112
Customs, Central Excise Duties Drawback Rules, 1995 — Rule 2(a), 3, 4, 12(1)Customs Tariff Act, 1975 — Section 2, 3, 3(1), 3(3), 3(5), 3(6), 9A, 12, 75(2), 149
High Courts15 Sept 2023Dismissed
Sidhartha Extension Pocket C Residents Welfare Association & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 0111
Constitution of India, 1950 — Article 300A
High Courts15 Sept 2023Dismissed
Prem Babu Vs Union Of India & Ors
Delhi High Court · (2023) 09 DEL CK 0110
Constitution of India, 1950 — Article 14, 226, 227
High Courts15 Sept 2023Dismissed
Chandra Shekhar Upadhyay Vs Union Of India & Ors
Delhi High Court · (2023) 09 DEL CK 0083
Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Section 151
High Courts15 Sept 2023Dismissed
Asha Gupta & Anr. Vs South Delhi Municipal Corporaton Through Commissioner & Ors.
Delhi High Court · (2023) 09 DEL CK 0079
Constitution of India, 1950 — Article 14, 21Delhi Development Authority Act, 1957 — Section 6, 8, 8(d)(iv), 8(d)(v)Delhi Municipal Corporation Act, 1957 — Section 365, 368
High Courts14 Sept 2023Disposed Of
New Delhi Municipal Council Vs Tewari House Hospitality Pvt. Ltd.
Delhi High Court · (2023) 09 DEL CK 4371
Constitution of India-Article 226Electricity Act, 2003-Section 126, 126(1), 126(2), 126(3), 126(5), 126(6), 135, 135(a) to 135(e), 127Delhi Electricity Regulatory Commission Regulations-Regulations 82 and 106
High Courts14 Sept 2023Dismissed
Sh. Vinay Kumar Soni Vs Sh. Vijay Kumar
Delhi High Court · (2023) 09 DEL CK 3603
Delhi Rent Control Act-Sections 2(e), 3, 14(1), 14(1)(e), 14-B to 14-D, 25-B, 25-B(1), 25-B(4), 25-B(5), 25-B(8)Enemy Property Act, 1968-Sections 8, 12CPC-Order XII Rule 6, Section 115
High Courts14 Sept 2023Dismissed
Santosh Bhutani & Anr. Vs Savitri Devi Through LRs
Delhi High Court · (2023) 09 DEL CK 3604
Delhi Rent Control Act, 1958-Sections 25B(8) (including proviso), 14(1)(e), 14A, 25A, 253, 25CSlum Areas (Improvement and Clearance) Act, 1956-Sections 19, 19(1)(A)Constitution of India-Articles 14, 19, 21; Parts III and IV
High Courts14 Sept 2023Dismissed
Dikshika Meena Vs Union Public Service Commission & Ors.
Delhi High Court · (2023) 09 DEL CK 3607
Civil Services Examination Rules, 2023-Clause 2.2, 5, 5(a)(ii), Note 6, 7, 24, Note 6(1)(e)Constitution of India-Article 14
High Courts14 Sept 2023Disposed Of
Sudarshan Kumari Vs Suman Jain
Delhi High Court · (2023) 09 DEL CK 3627
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VI Rule 17, Section 151
High Courts14 Sept 2023Disposed Of
Sudesh Chhikara & Anr. Vs Anita Dahiya & Ors.
Delhi High Court · (2023) 09 DEL CK 3620
Constitution of India-Article 227Code of Civil Procedure, 1908-Order 1 Rule 10, 1 Rule 10(4)
High Courts14 Sept 2023Dismissed
Shri Atul Chander Paul & Anr. Vs Smt. Satish Paul & Ors.
Delhi High Court · (2023) 09 DEL CK 3651
Specific Relief Act-Section 6
High Courts14 Sept 2023Disposed Of
Manu Khosla Vs Directorate Of Revenue Intelligence
Delhi High Court · (2023) 09 DEL CK 3694
Code of Criminal Procedure, 1973-Sections 439, 482, 167, 436ANarcotics Drugs and Psychotropic Substances Act, 1985-Sections 2, 22, 22(c), 27A, 29, 30, 37, 37(1)(b)(ii), 67Narcotics Drugs and Psychotropic Substances Rules, 1985-Schedule II
High Courts14 Sept 2023Dismissed
Rajat Kapoor Advocate Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 3699
Constitution of India-Article 226Motor Vehicles Act, 1988-Section 2(28), 109(3), 110(1)(k), 129, 146, 194-D, 196Central Motor Vehicles Rules, 1989-Rule 2(u), 124
High Courts14 Sept 2023Dismissed
University Of Delhi Vs Ravindra Bishnoi & Anr.
Delhi High Court · (2023) 09 DEL CK 3702
Delhi University Act, 1922
High Courts14 Sept 2023
Nokia Corporation Vs Deputy Commissioner Of Income Tax Circle 2(2)(2) International Tax & Ors.
Delhi High Court · (2023) 09 DEL CK 3729
High Courts14 Sept 2023Disposed Of
Ahire Ajinkya Shankar Vs Indian Coast Guard & Ors.
Delhi High Court · (2023) 09 DEL CK 3736