High Courts15 Sept 2023Allowed

Kia Wang Vs The Registrar Of Trademarks & Anr.

Delhi High Court · (2023) 09 DEL CK 3857

Trade Marks Act, 1999-Sections 47, 57, 125, 9, 9(1)(a), 9(2)(a), 11(1), 11(2), 11(3), 11(4), 11(6), 11(10)(ii), 57(2), 20(1), 18, 36E, 154, 2(1)(zg)Trade and Merchandise Marks Act, 1958-Sections 46, 56, 69
High Courts15 Sept 2023Dismissed

Ankit Kumar Vs Tina Garg

Delhi High Court · (2023) 09 DEL CK 3922

Code of Civil Procedure, 1908-Order XIV Rule 5, XVI Rule 5, VII Rule 10, VII Rule 11
High Courts15 Sept 2023Allowed

Vineet Gandhi Vs Mrs. Shikha Gandhi

Delhi High Court · (2023) 09 DEL CK 3950

Family Courts Act, 1984-Section 19Code of Civil Procedure, 1908-Section 151Guardians and Wards Act, 1890-Section 9, 17, 17(3)
High Courts15 Sept 2023Disposed Of

Anjali Sharma Vs Nikhil Sharma

Delhi High Court · (2023) 09 DEL CK 3954

Hindu Marriage Act-Section 28, 13(1)(ia)Family Courts Act, 1984-Section 19Domestic Violence Act, 2005
High Courts15 Sept 2023Dismissed

Anita Vs Amit Bhardwaj

Delhi High Court · (2023) 09 DEL CK 3955

Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia)Indian Penal Code-Section 498-A, 406, 506