High Courts25 Sept 2023Disposed Of
Tool Tech Enterprises Vs Assistant Commissioner & Ors.
Delhi High Court · (2023) 09 DEL CK 3683
Central Goods and Services Tax Act, 2017-Section 107(1)
COURT ARCHIVE
Delhi High Court judgments
1,36,119 judgments · page 1,618 of 6,806
High Courts25 Sept 2023Dismissed
M/s Kamax Corporation Vs Raj Kishor
Delhi High Court · (2023) 09 DEL CK 3671
Industrial Dispute Act-Section 25F, 25GConstitution of India-Article 226, 227
High Courts25 Sept 2023Allowed
Vikash Kumar Yadav Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 3742
High Courts25 Sept 2023Disposed Of
Anant Raj Agencies Pvt Ltd Vs R.L. Verma & Sons & Ors.
Delhi High Court · (2023) 09 DEL CK 3755
Negotiable Instruments Act, 1881-Section 138
High Courts25 Sept 2023Allowed
Naveen Sharma Vs Union Of India & Anr.
Delhi High Court · (2023) 09 DEL CK 3758
Constitution of India-Article 14 & 16KS & SSR-Rule 10(a)(ii) of Part IIHPSEB Rules
High Courts25 Sept 2023
H-D U. S. A., LLC Vs Vijaypal Dhayal Owner/ Proprietor Of Red Rose Industries
Delhi High Court · (2023) 09 DEL CK 3805
CPC-Order XXXIX Rules 1 & 2
High Courts25 Sept 2023Dismissed
M/S Maxx Food Entertainment & Anr. Vs M/S Sagar Ratna Restaurant Pvt. Ltd.
Delhi High Court · (2023) 09 DEL CK 3810
Code of Civil Procedure, 1908-Order VII Rule 11Commercial Courts Act, 2015-Section 12A
High Courts25 Sept 2023Disposed Of
Deepak Verma Vs State & Anr.
Delhi High Court · (2023) 09 DEL CK 3871
Cr.P.C.-Section 482, 320IPC-Sections 354, 354A, 354D, 506, 509Prevention of Corruption Act
High Courts25 Sept 2023Dismissed
Sh. Omkar Singh Vs Smt. Savita Kunwar & Ors.
Delhi High Court · (2023) 09 DEL CK 3941
Code of Civil Procedure, 1908-Order I Rule 10, Section 151Motor Vehicles Act, 1988-Section 2(30), 50(3)
High Courts25 Sept 2023Disposed Of
Theobroma Foods Private Limited Vs Karan Narula & Ors.
Delhi High Court · (2023) 09 DEL CK 4003
CPC-Order XXIII Rule 3
High Courts25 Sept 2023Allowed
Lyft, Inc. Vs Goer Techno Infra Private Limited
Delhi High Court · (2023) 09 DEL CK 4005
High Courts25 Sept 2023
Saga Music Private Limited & Anr. Vs Satinder Pal Singh Sartaj & Ors.
Delhi High Court · (2023) 09 DEL CK 4010
High Courts25 Sept 2023Disposed Of
Raja Ram @ Chota Raja Vs State Of Nct Of Delhi
Delhi High Court · (2023) 09 DEL CK 4050
Constitution of India-Article 226Cr.P.C.-Section 482
High Courts25 Sept 2023Allowed
Sh. Vinod Aggarwal & Anr. Vs State & Ors.
Delhi High Court · (2023) 09 DEL CK 4112
Code of Criminal Procedure-Section 482, 320IPC-Sections 304A, 287, 288, 337, 279Payment of Gratuity Act
High Courts25 Sept 2023Dismissed
New Bharat Offset Printers & Ors. Vs National Council Of Educational Research And Training (NCERT)
Delhi High Court · (2023) 09 DEL CK 4171
Constitution of India, 1950-Article 14, 19(1)(g)
High Courts25 Sept 2023
Edelweiss Asset Reconstruction Company Ltd. Vs Nishiland Park Ltd. & Ors.
Delhi High Court · (2023) 09 DEL CK 4186
Recovery of Debts Due to Banks and Financial Institutions Act, 1993-Section 19Code of Criminal Procedure, 1973-Section 340
High Courts25 Sept 2023Disposed Of
Vinod Kumar Vs G.N.C.T. Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4201
Indian Penal Code, 1860-Section 379, 420, 411, 34, 302, 452, 324, 148, 149Constitution of India-Article 311(2)(b), 21, 226, 136Delhi Police (Punishment and Appeal) Rules, 1980-Rule 11, 11(1), 1
High Courts25 Sept 2023Dismissed
Dr. Kiran Gupta Vs The University Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4182
UGC Regulations, 2010-Clause 6.3.12(c), 6.0.1, 6.3.3, 1.3UGC Regulations, 1998UGC Regulations, 2018
High Courts25 Sept 2023
Staff Selection Commission & Ors. Vs Vivek Kumar
Delhi High Court · (2023) 09 DEL CK 4209
Constitution of India-Article 14, 16
High Courts25 Sept 2023Allowed
VBM Medizintechnik GmbH Vs Geetan Luthra
Delhi High Court · (2023) 09 DEL CK 4216
Trade Marks Act, 1999-Section 57, 33, 33(1), 33(2), 2(2)(b), 2(2)(c), 27(2)