High Courts22 Sept 2023
Shri Ram Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4085
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
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Delhi High Court judgments
1,36,127 judgments · page 1,620 of 6,807
High Courts22 Sept 2023
Meena Bazar Street Vendors And Hawkers Sangthan & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4090
Constitution of India, 1950-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4, 6
High Courts22 Sept 2023Disposed Of
Noor Jahan & Anr. Vs MCD & Ors.
Delhi High Court · (2023) 09 DEL CK 4091
Constitution of India, 1950-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4, 6
High Courts22 Sept 2023
Dheeraj Kumar Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4092
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts22 Sept 2023
Dinesh Kumar Jain Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4093
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts22 Sept 2023
Kundan Lal Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4094
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts22 Sept 2023
Shazad Khan Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4095
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts22 Sept 2023
Amar Nath Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4096
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts22 Sept 2023
Vijay Pal Sharma Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4098
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts22 Sept 2023
Rakesh Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4099
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts22 Sept 2023
Pancham Chaurasiya Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4100
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts22 Sept 2023
Suresh Kumar Soni Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4102
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts22 Sept 2023
Prem Kumar Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4106
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts22 Sept 2023Disposed Of
Santosh Vs Rajender
Delhi High Court · (2023) 09 DEL CK 4153
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1) (ia) & (ib), 13-BContempt of Courts Act, 1971
High Courts22 Sept 2023Dismissed
Sumitra Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4156
Bonded Labour System (Abolition) Act, 1976-Sections 2(b), 2(d), 2(e), 2(f), 2(g)Contract Labour (Regulation and Abolition) Act, 1970-Section 2(1)(b)Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Act, 1979-Section 2(1)(e)
High Courts22 Sept 2023Allowed
Sh. Sachin Upadhyay, Proprietor Of Bhagwati Traders Vs The Additional Commissioner, Central Goods And Service Tax, Appeals-I, Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4183
Central Goods and Services Tax Act, 2017-Section 107CGST Rules, 2017-Rule 22(1)
High Courts22 Sept 2023Dismissed
Employees State Insurance Corporation Through Its Director General Vs Inder Dutt Sharma & Ors.
Delhi High Court · (2023) 09 DEL CK 4204
High Courts22 Sept 2023
Union Of India Vs Ms. Kiran Kanojia
Delhi High Court · (2023) 09 DEL CK 4211
Constitution of India-Article 226Conduct of Government Litigation Rules, 2000
High Courts22 Sept 2023Dismissed
Ram Kishan Singh Vs Bala Choudhary & Ors.
Delhi High Court · (2023) 09 DEL CK 4179
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, VII Rule 11(a), VII Rule 11(d)Hindu Succession Act, 1956
High Courts22 Sept 2023Dismissed
Staff Selection Commission And Ors Vs Ajay Kumar And Ors
Delhi High Court · (2023) 09 DEL CK 0217
Constitution of India, 1950 — Article 14, 16