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Delhi High Court judgments

1,36,143 judgments · page 1,622 of 6,808

High Courts22 Sept 2023Dismissed

Kalu @ Niyaz Vs State Gnct Of Delhi

Delhi High Court · (2023) 09 DEL CK 0164

Code of Criminal Procedure, 1973 — Section 161, 164, 313Indian Penal Code, 1860 — Section 328, 363, 377Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 5, 6, 7, 9, 29
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High Courts21 Sept 2023Dismissed

Praveen Khatri Vs State (NCT Of Delhi)

Delhi High Court · (2023) 09 DEL CK 3650

Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Section 37, 20, 25, 29, 41, 41(2), 42, 42(1), 42(2), 50
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High Courts21 Sept 2023Dismissed

Jupiter Rubber Pvt. Ltd. Vs Union Of India

Delhi High Court · (2023) 09 DEL CK 3731

Arbitration and Conciliation Act, 1996-Section 37, 34, 34(2) and (3), 34(2-A), 34(2)(b), 34(4), 31, 31(7)(a), 33, 5, 75, 81Commercial Court Act, 2015-Section 13Interest on Delayed Payment to Small Scale and Ancillary Industrial Undertakings Act, 1993
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High Courts21 Sept 2023Dismissed

Deep Chand Koli Vs Net Ram

Delhi High Court · (2023) 09 DEL CK 3774

Code of Civil Procedure, 1908-Section 115, 151, Order II Rule 2, VI Rule 17, VII Rule 11, VII Rule 11(d), 14 Rule 2Benami Transactions (Prohibition) Act, 1988-Section 4Indian Contract Act, 1872-Section 201, 202, 204
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High Courts21 Sept 2023Dismissed

Kenechukwu Joseph Vs The State

Delhi High Court · (2023) 09 DEL CK 3850

Code of Criminal Procedure, 1973-Section 439NDPS Act-Section 21(c), 52A, 52, 57, 37Foreigners Act-Section 14
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