High Courts21 Sept 2023Allowed
Om Prakash Vs Som Prakash Gupta
Delhi High Court · (2023) 09 DEL CK 3811
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 25B(3), 25B(3)(a), 25B(3)(b), 25B(4), 37(1)Delhi Rent Control Rules, 1959-Rule 22
COURT ARCHIVE
Delhi High Court judgments
1,36,143 judgments · page 1,623 of 6,808
High Courts21 Sept 2023Dismissed
Debarati Bhunia Chakraborty Vs Suman Sankar Bhunia
Delhi High Court · (2023) 09 DEL CK 3921
Constitution of India-Article 226, 227Family Courts Act, 1984-Section 7, 10, 17, 19, 19(1), 19(2), 19(3), 19(4), 19(6)Guardians and Wards Act, 1890-Section 4(2), 7, 12, 12(1), 12(2), 12(3), 19, 25, 26, 26(1), 26(2), 47, 47(d)
High Courts21 Sept 2023Allowed
Usha & Ors. Vs Bishan Singh & Ors.
Delhi High Court · (2023) 09 DEL CK 3936
High Courts21 Sept 2023Dismissed
Tata AIG General Insurance Company Ltd. Vs Prakash Narain Sharma @ Prakash Sharma & Ors.
Delhi High Court · (2023) 09 DEL CK 3939
Right to Information Act, 2005
High Courts21 Sept 2023
The Bhaktivedanta Book Trust, India Vs https://bhagavatam.in/#gsc.tab=0 & Ors.
Delhi High Court · (2023) 09 DEL CK 3980
Commercial Courts Act, 2015-Section 12ADelhi High Court (Original Side) Rules, 2018CPC-Section 80, Order XXXIX Rules 1 & 2, XXXIX Rule 3
High Courts21 Sept 2023Disposed Of
Joseph Varghese Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 3997
High Courts21 Sept 2023Disposed Of
Uma Sharma Vs Octagon Builders & Promoters & Anr.
Delhi High Court · (2023) 09 DEL CK 3998
Companies Act, 1956-Section 433(e), 439, 434, 434(1), 485(1), 10E(1)Insolvency and Bankruptcy Code, 2016-Sections 7, 8, 9Companies Act, 2013-Section 419(4), 290, Chapter XX
High Courts21 Sept 2023Disposed Of
Arpita Ghosh & Anr. Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 3999
High Courts21 Sept 2023Disposed Of
Sangeeta Sharma Vs GNCT Of Delhi
Delhi High Court · (2023) 09 DEL CK 4000
High Courts21 Sept 2023Allowed
Image Consumer Media Pvt.Ltd. Vs SPA Luxury Lifestyle Ltd.
Delhi High Court · (2023) 09 DEL CK 4001
Companies Act, 1956-Section 481, 454(5)Companies (Court) Rules, 1959-Rule 9, 130
High Courts21 Sept 2023Disposed Of
Rakhi Bhisht Vs Govt. Of NCT Of Delhi
Delhi High Court · (2023) 09 DEL CK 4002
High Courts21 Sept 2023
Pooja Vs State Of GNCT Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4007
Disaster Management Act, 2005
High Courts21 Sept 2023Allowed
Arvind Kumar Vs The State (Govt Of Nct Of Delhi)
Delhi High Court · (2023) 09 DEL CK 4041
Cr.P.C.-Section 439IPC-Sections 420, 406, 34
High Courts21 Sept 2023Allowed
Sanjeev Jain Vs State & Anr
Delhi High Court · (2023) 09 DEL CK 4040
Cr.P.C.-Section 438, 41 AIPC-Sections 420, 468, 471
High Courts21 Sept 2023Dismissed
Greenlam Industries Limited Vs SDB Infrastructures Pvt Ltd & Ors.
Delhi High Court · (2023) 09 DEL CK 4052
CPC-Order VII Rule 11, I Rule 10Delhi Apartment Ownership Act, 1986Limitation Act-Article 54
High Courts21 Sept 2023Disposed Of
Sh. P. S. Avinash Kumar Vs Central Reserve Police Force (CRPF)
Delhi High Court · (2023) 09 DEL CK 4066
High Courts21 Sept 2023
Sh. Ramesh Fonia Ex-Ac Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 4068
High Courts21 Sept 2023
Shyam Sunder Vs Government Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4080
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Sections 3, 4, 8 and 21
High Courts21 Sept 2023Dismissed
State Vs Raju @ Lokpal & Ors.
Delhi High Court · (2023) 09 DEL CK 4110
Cr.P.C.-Section 397, 401, Chapter XVIII, 227, 228, 173IPC-Section 308, 34, 323, 341
High Courts21 Sept 2023Disposed Of
Aakash Goel Vs Department Of Social Welfare Delhi Govt
Delhi High Court · (2023) 09 DEL CK 4163
Old Age Assistance Rules, 2009-Rule 4, 7(b)Constitution of India-Article 14