Code of Criminal Procedure, 1973 — Section 167(2), 173(2), 482Indian Penal Code, 1860 — SectionNarcotics Drugs and Psychotropic Substances Act, 1985 — Section 21, 25, 29, 37

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High Courts21 Sept 2023Disposed Of

Arvind Kumar Vs State (Govt Of Nct Of Delhi)

Delhi High Court · (2023) 09 DEL CK 0170

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 406, 420

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High Courts21 Sept 2023Disposed Of

Sanjeev Jain Vs State & Anr

Delhi High Court · (2023) 09 DEL CK 0169

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 468, 471

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High Courts21 Sept 2023Disposed Of

Zarina Naqvi Vs Municipal Corporation Of Delhi

Delhi High Court · (2023) 09 DEL CK 0168

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High Courts21 Sept 2023Dismissed

Union Of India & Ors. Vs Varinder Jeet Singh

Delhi High Court · (2023) 09 DEL CK 0167

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High Courts21 Sept 2023

Rahima Vs State Gnct Of Delhi

Delhi High Court · (2023) 09 DEL CK 0163

Code of Criminal Procedure, 1973 — Section 167(2), 170, 173, 173(2), 175(5), 190Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 37

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High Courts20 Sept 2023Dismissed

Deepak Chawla Vs Rajeev Chawla

Delhi High Court · (2023) 09 DEL CK 3658

Code of Civil Procedure, 1908-Order XII Rule 6, VI Rule 4, X, VI Rule 17Hindu Succession Act, 1956

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High Courts20 Sept 2023Dismissed

M/s Ajit Motors Vs Nem Singh

Delhi High Court · (2023) 09 DEL CK 3668

Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 25F, 11(7)

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High Courts20 Sept 2023Disposed Of

The Chairman Noorul Islam Trust Vs The National Council For Teachers Education & Anr.

Delhi High Court · (2023) 09 DEL CK 3706

Constitution of India-Article 226, 32NCTE (Recognition Norms and Procedure) Regulations, 2014-Regulation 3, 5, 5(c), 6, 7

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High Courts20 Sept 2023Disposed Of

Ramrati Vs Income Tax Officer Ward 34(5) Delhi & Anr.

Delhi High Court · (2023) 09 DEL CK 3726

Income Tax Act, 1961-Section 148A(d), 148, 148A(b)

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High Courts20 Sept 2023Allowed

Marie Stopes International Vs Parivar Seva Santha & Anr.

Delhi High Court · (2023) 09 DEL CK 3717

Trade Marks Act, 1999-Sections 9(2)(a), 11(3)(a), 11(10), 28(3), 30(2)(e), 33, 57, 124, 125Tribunals Reforms Act, 2021Delhi High Court Intellectual Properties Rights Division Rules, 2021-Rule 26

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High Courts20 Sept 2023Partly Allowed

Marie Stopes Int. Vs Parivar Seva Sanstha

Delhi High Court · (2023) 09 DEL CK 3751

Societies Registration Act, 1860Indian Evidence Act, 1872-Section 63, 65, 65(c), 65B, 66, 67Specific Relief Act-Section 19(e)

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High Courts20 Sept 2023Dismissed

Prakash Chand Vs State

Delhi High Court · (2023) 09 DEL CK 3756

Code of Criminal Procedure, 1973-Section 482, 190(1)(a), 156(3), 173(1), 200, 202, 203, 173Prevention of Corruption Act, 1988-Sections 7/13(1)(d)Indian Penal Code, 1980-Section 120B

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High Courts20 Sept 2023Dismissed