High Courts22 Sept 2023
Omprakash Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4372
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
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Delhi High Court judgments
1,36,305 judgments · page 1,626 of 6,816
High Courts22 Sept 2023Disposed Of
Rajeshwar Nath Kaul Vs Jagbir Singh
Delhi High Court · (2023) 09 DEL CK 3641
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VIII Rule 1, 17
High Courts22 Sept 2023Dismissed
Lt. Col. B. P. Pathak Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 3744
High Courts22 Sept 2023Disposed Of
Subhadra Nehru Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 3757
Constitution of India-Article 226East Punjab Holdings (Prevention of Fragmentation) Act, 1948-Section 14(1), 19, 20, 21(1), 23(1), 24, 30, 36, 42Punjab Land Revenue Act, 1887
High Courts22 Sept 2023Disposed Of
Ashok Singh Bhadauria & Anr. Vs Central Bureau Of Investigation
Delhi High Court · (2023) 09 DEL CK 3852
Code of Criminal Procedure-Section 389, 482, 195, 154, 161, 313, 156(3)Indian Penal Code, 1860-Section 120B, 166, 167, 193, 201, 203, 211, 218, 323, 341, 304 (Part II), 302, 34, 35, 1208Arms Act, 1959-Section 3, 25
High Courts22 Sept 2023Disposed Of
Manish Kothari Vs Director Of Enforcement Ministry Of Finanace Dept. Of Revenue Headquarter Investigation Unit
Delhi High Court · (2023) 09 DEL CK 3854
Cr.P.C.-Section 439, 167(2), 482, 436APrevention of Money Laundering Act 2002-Section 45, 50, 2(x), 3Companies Act, 2013-Section 139, 145
High Courts22 Sept 2023Allowed
Nipun Mehra & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 09 DEL CK 3866
Cr.P.C.-Section 482, 320IPC-Sections 498A, 406, 34Protection of Women from Domestic Violence Act, 2005-Section 12
High Courts22 Sept 2023Dismissed
Dharambir & Anr. Vs Late Sh Avdesh (Deceased) Thr. Lrs. & Ors.
Delhi High Court · (2023) 09 DEL CK 3940
Code of Civil Procedure, 1908-Order IX Rule 13Motor Vehicles Act, 1988-Section 163-A, 166Indian Penal Code, 1860-Section 279, 304-A
High Courts22 Sept 2023Dismissed
Vijay Sharma Vs Kumkum Sharma
Delhi High Court · (2023) 09 DEL CK 3965
Limitation Act-Section 5Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 9
High Courts22 Sept 2023Disposed Of
Evalueserve.Com Pvt. Ltd. Vs Deputy Commissioner Of Income Tax, Circle 7(1) Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4030
Income Tax Act, 1961-Section 143(1)
High Courts22 Sept 2023
Dhiru Builders And Promoters Private Limited Vs Income Tax Officer Ward 7(1) Delhi
Delhi High Court · (2023) 09 DEL CK 4033
Income-tax Act, 1961-Section 148A(d), 148, 148A(b)
High Courts22 Sept 2023Disposed Of
Ajit Singh Vs Union Of India Through Secretary & Ors.
Delhi High Court · (2023) 09 DEL CK 4067
High Courts22 Sept 2023Disposed Of
Rehri Patri Ekta Manch Subhash Park & Ors. Vs MCD & Ors.
Delhi High Court · (2023) 09 DEL CK 4039
Code of Civil Procedure (CPC), 1908-Section 151Constitution of India, 1950-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts22 Sept 2023Disposed Of
Deepak Kumar Vs The State (Govt. Of NCT Of Delhi) & Ors.
Delhi High Court · (2023) 09 DEL CK 4083
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 164Indian Penal Code, 1860-Section 366
High Courts22 Sept 2023
Pappu Sahani Vs MCD & Ors.
Delhi High Court · (2023) 09 DEL CK 4084
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 20, 3, 4
High Courts22 Sept 2023
Shri Ram Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4085
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts22 Sept 2023
Meena Bazar Street Vendors And Hawkers Sangthan & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4090
Constitution of India, 1950-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4, 6
High Courts22 Sept 2023Disposed Of
Noor Jahan & Anr. Vs MCD & Ors.
Delhi High Court · (2023) 09 DEL CK 4091
Constitution of India, 1950-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4, 6
High Courts22 Sept 2023
Dheeraj Kumar Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4092
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4
High Courts22 Sept 2023
Dinesh Kumar Jain Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 4093
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4