COURT ARCHIVE

Delhi High Court judgments

1,36,120 judgments · page 1,619 of 6,806

High Courts25 Sept 2023Allowed

D S Cargo Agency Vs Commissioner Of Customs

Delhi High Court · (2023) 09 DEL CK 0204

Customs Act, 1962 — Section 59, 108, 130A, 146, 146(2)Indian Contract Act, 1872 — Section 229Customs Brokers Licensing Regulations, 2018 — Regulation 10, 10(b), 10(d), 10(e), 10(n)Customs House Agent Licensing Regulations, 2004 — Regulation 9(1)

High Courts25 Sept 2023Disposed Of

Sanjay Sherawat @ Sanju Vs State (Govt. Of Nct Of Delhi)

Delhi High Court · (2023) 09 DEL CK 0203

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 308, 341, 365, 506

High Courts25 Sept 2023Disposed Of

Nirmal Kumar Chawdhary Vs Union Of India

Delhi High Court · (2023) 09 DEL CK 0202

Constitution of India, 1950 — Article 14

High Courts22 Sept 2023

Omprakash Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2023) 09 DEL CK 4372

Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4

High Courts22 Sept 2023Disposed Of

Rajeshwar Nath Kaul Vs Jagbir Singh

Delhi High Court · (2023) 09 DEL CK 3641

Constitution of India-Article 227Code of Civil Procedure, 1908-Order VIII Rule 1, 17

High Courts22 Sept 2023Dismissed

Lt. Col. B. P. Pathak Vs Union Of India & Ors.

Delhi High Court · (2023) 09 DEL CK 3744

High Courts22 Sept 2023Disposed Of

Subhadra Nehru Vs State Of Nct Of Delhi & Ors.

Delhi High Court · (2023) 09 DEL CK 3757

Constitution of India-Article 226East Punjab Holdings (Prevention of Fragmentation) Act, 1948-Section 14(1), 19, 20, 21(1), 23(1), 24, 30, 36, 42Punjab Land Revenue Act, 1887

High Courts22 Sept 2023Disposed Of

Ashok Singh Bhadauria & Anr. Vs Central Bureau Of Investigation

Delhi High Court · (2023) 09 DEL CK 3852

Code of Criminal Procedure-Section 389, 482, 195, 154, 161, 313, 156(3)Indian Penal Code, 1860-Section 120B, 166, 167, 193, 201, 203, 211, 218, 323, 341, 304 (Part II), 302, 34, 35, 1208Arms Act, 1959-Section 3, 25

High Courts22 Sept 2023Disposed Of

Manish Kothari Vs Director Of Enforcement Ministry Of Finanace Dept. Of Revenue Headquarter Investigation Unit

Delhi High Court · (2023) 09 DEL CK 3854

Cr.P.C.-Section 439, 167(2), 482, 436APrevention of Money Laundering Act 2002-Section 45, 50, 2(x), 3Companies Act, 2013-Section 139, 145

High Courts22 Sept 2023Allowed

Nipun Mehra & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2023) 09 DEL CK 3866

Cr.P.C.-Section 482, 320IPC-Sections 498A, 406, 34Protection of Women from Domestic Violence Act, 2005-Section 12

High Courts22 Sept 2023Dismissed

Dharambir & Anr. Vs Late Sh Avdesh (Deceased) Thr. Lrs. & Ors.

Delhi High Court · (2023) 09 DEL CK 3940

Code of Civil Procedure, 1908-Order IX Rule 13Motor Vehicles Act, 1988-Section 163-A, 166Indian Penal Code, 1860-Section 279, 304-A

High Courts22 Sept 2023Dismissed

Vijay Sharma Vs Kumkum Sharma

Delhi High Court · (2023) 09 DEL CK 3965

Limitation Act-Section 5Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 9

High Courts22 Sept 2023Disposed Of

Evalueserve.Com Pvt. Ltd. Vs Deputy Commissioner Of Income Tax, Circle 7(1) Delhi & Ors.

Delhi High Court · (2023) 09 DEL CK 4030

Income Tax Act, 1961-Section 143(1)

High Courts22 Sept 2023

Dhiru Builders And Promoters Private Limited Vs Income Tax Officer Ward 7(1) Delhi

Delhi High Court · (2023) 09 DEL CK 4033

Income-tax Act, 1961-Section 148A(d), 148, 148A(b)

High Courts22 Sept 2023Disposed Of

Ajit Singh Vs Union Of India Through Secretary & Ors.

Delhi High Court · (2023) 09 DEL CK 4067

High Courts22 Sept 2023Disposed Of

Rehri Patri Ekta Manch Subhash Park & Ors. Vs MCD & Ors.

Delhi High Court · (2023) 09 DEL CK 4039

Code of Civil Procedure (CPC), 1908-Section 151Constitution of India, 1950-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4

High Courts22 Sept 2023Disposed Of

Deepak Kumar Vs The State (Govt. Of NCT Of Delhi) & Ors.

Delhi High Court · (2023) 09 DEL CK 4083

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 164Indian Penal Code, 1860-Section 366

High Courts22 Sept 2023

Pappu Sahani Vs MCD & Ors.

Delhi High Court · (2023) 09 DEL CK 4084

Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 20, 3, 4

High Courts22 Sept 2023

Shri Ram Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2023) 09 DEL CK 4085

Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4

High Courts22 Sept 2023

Meena Bazar Street Vendors And Hawkers Sangthan & Ors. Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2023) 09 DEL CK 4090

Constitution of India, 1950-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 3, 4, 6