COURT ARCHIVE

Delhi High Court judgments

1,36,106 judgments · page 1,617 of 6,806

High Courts26 Sept 2023Dismissed

Sulav Adhikari Vs State Of Govt Of Nct Delhi & Anr

Delhi High Court · (2023) 09 DEL CK 0213

Code of Criminal Procedure, 1973 — Section 41, 41A, 438Indian Penal Code, 1860 — Section 420

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High Courts26 Sept 2023Dismissed

Nikhil Kant Syal Vs State Of Nct Of Delhi

Delhi High Court · (2023) 09 DEL CK 0212

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 409, 467, 468, 471

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High Courts26 Sept 2023Dismissed

Anurag Sinha Vs Namrata Nigam

Delhi High Court · (2023) 09 DEL CK 0211

Family Courts Act, 1984 — Section 19Code of Civil Procedure, 1908 — Section 151Hindu Marriage Act, 1955 — Section 13(1)(ia), 24

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High Courts26 Sept 2023Disposed Of

Vipin Vs State

Delhi High Court · (2023) 09 DEL CK 0210

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 328, 342, 364A, 365, 392, 397, 411Arms Act, 1959 — Section 25, 27

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High Courts26 Sept 2023Disposed Of

Omid Hussain Khil @ Umed Milad Vs State Of Nct Of Delhi & Anr

Delhi High Court · (2023) 09 DEL CK 0209

Constitution of India, 1950 — Article 226Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 302

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High Courts26 Sept 2023Dismissed

G R Builders Through Its Prop Sanjeev Kumar Vs M/S Metro Speciality Hospitals Pvt. Ltd. & Ors.

Delhi High Court · (2023) 09 DEL CK 0208

Arbitration and Conciliation Act, 1996 — Section 2(1)(e), 9, 11, 11(6), 11(8), 20(2)

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High Courts26 Sept 2023Allowed

Gala International Pvt. Ltd. Vs Additional Director General, Directorate Of Revenue Intelligence, Delhi & Ors.

Delhi High Court · (2023) 09 DEL CK 0207

Constitution of India, 1950 — Article 14, 19(1)(g), 300AFinance Act, 2022 — Section 97Customs Act, 1962 — Section 28, 28(9), 28(11), 108

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High Courts26 Sept 2023Dismissed

Moti Gupta & Anr Vs Surinder Kumar Aggarwal (Deceased) Thr. Lrs

Delhi High Court · (2023) 09 DEL CK 0201

Code of Civil Procedure, 1908 — Section 13, 44A, Order 23, Order 23 Rule 4, Order 21 Rule 6

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High Courts26 Sept 2023Dismissed

Rohtash Kumar & Ors Vs South Delhi Municipal Coporation

Delhi High Court · (2023) 09 DEL CK 0200

Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 33C(1)

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High Courts26 Sept 2023Dismissed

Pr. Commissioner Of Income Tax-7 Vs M/S Security Printing And Mining Corporation Of India Ltd

Delhi High Court · (2023) 09 DEL CK 0199

Income Tax Rules, 1962 — Section 8D, 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 14A(1), 14A(2), 14A(3), 143(3), 147, 154, 260A

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High Courts26 Sept 2023Disposed Of

Tirpat Singh Bansal Vs Jagwant Kaur

Delhi High Court · (2023) 09 DEL CK 0198

Guardians and Wards Act, 1890 — Section 12, 23Hindu Minority & Guardianship Act, 1956 — Section 4(b) 4(c), 6, 6(a)Code of Civil Procedure, 1908 — Section 151

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High Courts25 Sept 2023Allowed

B.L. Goel And Co. Vs Additional Director General Of GST Intelligence, Gurugram Zonal Unit & Anr.

Delhi High Court · (2023) 09 DEL CK 3606

Finance Act, 1994-Section 73, 65B (54), 67 (Explanation (c))Finance (No. 2) Act, 2019-Section 122 (c), 124, 126, 127(8), 129, 129(1), 129(2), 129(2)(b)(ii), 129(2)(c)Uttar Pradesh Industrial Area Development Act, 1976-Section 2(b), 3, 3(2)

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High Courts25 Sept 2023Allowed

D S Cargo Agency Vs Commissioner Of Customs

Delhi High Court · (2023) 09 DEL CK 3632

Customs Act, 1962-Section 130A, 28, 59, 108, 146, 146(2)Customs Brokers Licensing Regulations, 2018-Regulation 10(b), 10(d), 10(e), 10(n)Customs Brokers Licensing Regulations, 2013-Regulation 11(b), 11(d), 11(e), 11(n)

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High Courts25 Sept 2023Dismissed