High Courts26 Sept 2023Dismissed

Anita Vs Amit

Delhi High Court · (2023) 09 DEL CK 3970

Limitation Act-Section 5Code of Civil Procedure, 1908-Section 151Family Courts Act, 1984-Section 19
High Courts26 Sept 2023Disposed Of

Prateek Chitkara Vs Union Of India & Ors.

Delhi High Court · (2023) 09 DEL CK 4004

Income Tax Act, 1961-Section 131(1A), 132(3), 153A, 153C, 276C(1)Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015-Section 3(1), 8, 10, 10(1), 10(3), 15, 15(1), 30(4), 41, 48, 49, 50, 51(1), 59, 60, 61, Chapter VBlack Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Rules, 2015-Rule 6(4)
High Courts26 Sept 2023Disposed Of

Amith A. Dumra Vs Preeti Dumra

Delhi High Court · (2023) 09 DEL CK 4117

Cr.P.C.-Section 482, 399, 401, 125Constitution of India-Article 227Protection of Women from Domestic Violence Act, 2005-Section 29, 12, 23
High Courts26 Sept 2023Disposed Of

Vikram Kathuria & Anr. Vs State & Anr.

Delhi High Court · (2023) 09 DEL CK 4135

Code of Criminal Procedure, 1973-Sections 482, 91, 173(i)(A), 397, 397(2), 311, 161, 227, 173Indian Penal Code, 1860-Sections 376, 377, 328, 506, 493, 420, 388Indian Evidence Act, 1872-Sections 123, 124