High Courts26 Sept 2023Disposed Of
Harjinder Singh Chadha Vs Indian Council Of World Affairs
Delhi High Court · (2023) 09 DEL CK 3709
Industrial Disputes Act, 1947-Section 12(4), 10(1)(c), 12(5)
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 1,614 of 6,806
High Courts26 Sept 2023Dismissed
Pr. Commissioner Of Income Tax-7 Vs M/S Security Printing And Mining Corporation Of India Ltd
Delhi High Court · (2023) 09 DEL CK 3725
Income Tax Act 1961-Section 260A, 143(3), 14A, 14A(1), 14A(2), 14A(3), 147, 154Income Tax Rules-Rule 8D, 8D(2)(iii), 8D(iii)Finance Act 2001
High Courts26 Sept 2023Disposed Of
Indus Towers Limited Vs Assistant Commissioner Of Income Tax & Anr.
Delhi High Court · (2023) 09 DEL CK 3734
Income Tax Act, 1961-Section 245
High Courts26 Sept 2023Dismissed
Commissioner Of Customs Vs M/s. M.D. Overseas & Ors.
Delhi High Court · (2023) 09 DEL CK 3748
Customs Act, 1962-Section 130, 149, 30, 41, 51Finance Act, 1994-Section 93A, 68CENVAT Credit Rules, 2004-Rule 2
High Courts26 Sept 2023Disposed Of
Dr. Shashi Vashisht Vs Union Of India & Ors.
Delhi High Court · (2023) 09 DEL CK 3795
High Courts26 Sept 2023Dismissed
Nasiruddin & Ors. Vs Dargha Hazrat Saiyyad Ghasi Peer Baba Jhaniwale Trust
Delhi High Court · (2023) 09 DEL CK 3768
Code of Civil Procedure, 1908-Section 115, 151, Order XXXIX Rule 1 & 2, VII Rule 11, VII Rule 11(d), VII Rule 9Waqf Act, 1995-Section 85, 3(r)(i)
High Courts26 Sept 2023Allowed
Medicover Holding (Cyprus) Limited & Ors. Vs Medicover Hospital And Health Care Centre & Anr.
Delhi High Court · (2023) 09 DEL CK 3809
Code of Civil Procedure 1908-Order XXXIX Rules 1 and 2
High Courts26 Sept 2023Allowed
Ashok Kumar Gupta Proprietor of Jai Durga Plaster Industries & Anr. Vs Arif Khan
Delhi High Court · (2023) 09 DEL CK 3764
CPC-Order XXXIX Rules 1 and 2Trade Marks Act 1999-Section 29(2)(b)
High Courts26 Sept 2023Dismissed
Surjeet Publication Vs F.J. Monkhouse & Ors.
Delhi High Court · (2023) 09 DEL CK 3812
High Courts26 Sept 2023Allowed
Nnova And Company Vs Ramesh Kumar Raheja & Anr.
Delhi High Court · (2023) 09 DEL CK 3813
Trade Marks Act, 1999-Section 57, 57(2)
High Courts26 Sept 2023Partly Allowed
Eli Lilly And Company & Ors. Vs Bryan Pharmaceuticals Through Its Proprietor Mr. Laxmi Kand Pal / Navneet Kand Pal & Ors.
Delhi High Court · (2023) 09 DEL CK 3816
High Courts26 Sept 2023Dismissed
M.M.T.C. Ltd. Vs Priyanka Overseas Ltd & Anr.
Delhi High Court · (2023) 09 DEL CK 3861
Arbitration and Conciliation Act, 1996-Section 34, 9Contempt of Court Act, 1971-Sections 12 & 15
High Courts26 Sept 2023Dismissed
G R Builders Through Its Prop Sanjeev Kumar Vs M/S Metro Speciality Hospitals Pvt. Ltd. & Ors.
Delhi High Court · (2023) 09 DEL CK 3873
Arbitration and Conciliation Act, 1996-Section 11(6), 11(8), 9, 2(1)(e), 20(2), 11
High Courts26 Sept 2023Dismissed
Arjun Somdutt Vs Vivan Somdutt & Ors.
Delhi High Court · (2023) 09 DEL CK 3887
High Courts26 Sept 2023Dismissed
The Oriental Insurnce Co Ltd Vs Pushpa Devi & Ors.
Delhi High Court · (2023) 09 DEL CK 3942
High Courts26 Sept 2023Disposed Of
Madhvi & Ors. Vs Irshad & Ors.
Delhi High Court · (2023) 09 DEL CK 3943
High Courts26 Sept 2023
Sh Harender Singh Vs Sh Mohar Pal & Ors.
Delhi High Court · (2023) 09 DEL CK 3944
High Courts26 Sept 2023Dismissed
The National Insurance Co Ltd Vs Dinesh Kumar & Ors
Delhi High Court · (2023) 09 DEL CK 3919
Code of Civil Procedure, 1908-Order XII Rule 8Motor Vehicles Act, 1988-Section 149(2), 149(2)(a)(ii)
High Courts26 Sept 2023Dismissed
Kusum Sharma @ Sudershan Sharma Vs Kuldeep Sharma
Delhi High Court · (2023) 09 DEL CK 3966
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 24, 13(1)(ia)