COURT ARCHIVE

Delhi High Court judgments

1,36,106 judgments · page 1,612 of 6,806

High Courts27 Sept 2023

Star India Private Limited & Anr. Vs Jiolive.Tv & Ors.

Delhi High Court · (2023) 09 DEL CK 4011

Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015DHC (Original Side) Rules, 2018CPC-Section 80, Order XXXIX Rules 1 & 2, I Rule 10, XXXIX Rule 3

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High Courts27 Sept 2023Dismissed

NBCC (India) Limited Vs Dakshin Haryana Bijli Vitran Nigam & Ors.

Delhi High Court · (2023) 09 DEL CK 4012

Constitution of India-Article 226, 226(1), 226(2), 32Code of Civil Procedure, 1908-Section 20(c)Societies Registration Act, 1860

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High Courts27 Sept 2023

Navjot Singh Vs Alexander Das

Delhi High Court · (2023) 09 DEL CK 4015

Code of Civil Procedure, 1908-Section 96, Order XXXVII, XXXVII Rule 1(2), XXXVII Rule 3(6)(b), VII Rule 11, 151

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High Courts27 Sept 2023Disposed Of

Assistant Commissioner Of Income Tax-27, New Delhi Vs Montage Enterprises Pvt. Ltd.

Delhi High Court · (2023) 09 DEL CK 4036

Income Tax Act, 1961-Sections 68, 80IB

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High Courts27 Sept 2023Disposed Of

Pepsico India Holding Pvt Ltd Vs Commissioner Of Income Tax

Delhi High Court · (2023) 09 DEL CK 4044

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High Courts27 Sept 2023Disposed Of

Sgt Nikesh Kumar Vs Union Of India & Ors.

Delhi High Court · (2023) 09 DEL CK 4072

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High Courts27 Sept 2023Disposed Of

Vinod Bhushan Sharma Vs Union Of India & Anr.

Delhi High Court · (2023) 09 DEL CK 4079

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High Courts27 Sept 2023Disposed Of

M/S Bombay Intelligence Security India Ltd Vs Government Of NCT Of Delhi & Ors.

Delhi High Court · (2023) 09 DEL CK 4167

General Financial Rules 2017-Rule 170 (i)

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High Courts27 Sept 2023Disposed Of

Sudershan Kumar Bhayana (Deceased) Thr Lrs Vs Vinod Seth (Deceased) Thr Lrs

Delhi High Court · (2023) 09 DEL CK 4184

Arbitration & Conciliation Act, 1996-Sections 37(1)(c), 34, 34(1), 34(2), 34(3), 34(4), 9Arbitration Act, 1940-Section 15Indian Contract Act, 1872-Sections 73, 74

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High Courts27 Sept 2023Disposed Of

Manurag Nangia & Anr. Vs Axis Bank Limited & Ors.

Delhi High Court · (2023) 09 DEL CK 4189

Insolvency and Bankruptcy Code, 2016

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High Courts27 Sept 2023Disposed Of

Ms. Suparna Banerjee Vs Shri Atul Sakhuja & Ors.

Delhi High Court · (2023) 09 DEL CK 4220

Code of Civil Procedure, 1908-Order XXIII Rule 1(3), XXIII Rule 1(1)Delhi Municipal Corporation Act, 1957-Section 347B(1)(h)

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High Courts27 Sept 2023Dismissed

Bharat Sanchar Nigam Limited Vs Canara Bank & Anr.

Delhi High Court · (2023) 09 DEL CK 0251

Arbitration and Conciliation Act, 1996 — Section 11(6), 17, 27, 28, 28(3), 31(6), 34, 34(2A)Indian Contract Act, 1872 — Section 33

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High Courts27 Sept 2023Disposed Of

Raghvendra Pal Singh Vs Col. Yashwant Singh (Retd.) And Ors.

Delhi High Court · (2023) 09 DEL CK 0250

Indian Succession Act, 1925 — Section 276

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High Courts27 Sept 2023Dismissed

R.T. & Associates Pvt. Ltd. Vs Bharat Sanchar Nigam Ltd

Delhi High Court · (2023) 09 DEL CK 0249

Arbitration and Conciliation Act, 1996 — Section 33(3), 34, 34(2A)

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High Courts27 Sept 2023

Amrish Aggarwal Trading As M/S Mahalaxmi Product Vs M/S Venus Home Appliances Pvt Ltd. & Anr

Delhi High Court · (2023) 09 DEL CK 0247

Trade Marks Act, 1999 — Section 47, 57, 124, 124(1), 124(1)(ii), 124(2), 125Trade And Merchandise Marks Act,1958 — Section 32, 46, 56, 107, 111, 111(1)(B)(ii)Code of Civil Procedure, 1908 — Section 151

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High Courts27 Sept 2023Disposed Of

HT Media Limited & Anr. Vs Www.Hindustantimes.Tech & Anr.

Delhi High Court · (2023) 09 DEL CK 0246

Code of Civil Procedure, 1908 — Order 1 Rule 10

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High Courts27 Sept 2023Disposed Of

Union Of India And Ors. Vs Dr. Shalini Jain

Delhi High Court · (2023) 09 DEL CK 0234

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High Courts27 Sept 2023Dismissed

Asi/Gd Arun Kumar Vs Union Of India And Anr

Delhi High Court · (2023) 09 DEL CK 0232

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High Courts27 Sept 2023Disposed Of

Rahul Mahajan Vs Ministry Of Education & Ors.

Delhi High Court · (2023) 09 DEL CK 0230

Constitution of India, 1950 — Article 14, 19(1)(g), 21, 226University Grants Commission (Inspection of University) Rules, 2004 — Rule 3AUniversity Grants Commission Act, 1956 — Section 13, 22, 22(3), 23, 24

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High Courts27 Sept 2023Dismissed

Manoj Patel Alias Manoj Kumawat Vs State Of Nct Of Delhi And Anr.

Delhi High Court · (2023) 09 DEL CK 0229

Code of Criminal Procedure, 1973 — Section 41A, 439, 482Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 186, 201, 304, 307, 332, 353, 406, 409, 420, 504, 506Arms Act, 1959 — Section 25, 27, 29

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