High Courts03 Oct 2023Disposed Of
Vikas Malu Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 10 DEL CK 3906
Cr.P.C.-Section 482IPC-Sections 323, 354, 376, 377, 506, 509, 34
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 1,610 of 6,806
High Courts03 Oct 2023
Nirmala Devi Vs Union Of India Through Its Secretary & Ors.
Delhi High Court · (2023) 10 DEL CK 3923
High Courts03 Oct 2023Dismissed
S Janardhanan Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3925
Summary Security Force Code
High Courts03 Oct 2023Disposed Of
Subhashini Ratan & Ors. Vs Legislative Assembly Secretariat NCT Of Delhi & Ors.
Delhi High Court · (2023) 10 DEL CK 3984
Constitution of India-Article 123, 309, 239-AA(7)Government of National Capital Territory of Delhi Act, 1991-Section 3A, 41(1), Part IV-AGovernment of National Capital Territory of Delhi (Amendment) Ordinance, 2023
High Courts03 Oct 2023Disposed Of
Raj Kumar Yadav & Ors. Vs The Chief Secretary Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 10 DEL CK 4043
High Courts03 Oct 2023Dismissed
Kawatra Tent And Caterers Private Limited Vs The Director (R.P. Cell) Delhi Urban Shelter Improvement Board & Anr.
Delhi High Court · (2023) 10 DEL CK 4088
High Courts03 Oct 2023Disposed Of
Subhashini Ratan & Ors. Vs Legislative Assembly Secretariat Nct Of Delhi & Ors
Delhi High Court · (2023) 10 DEL CK 0014
Government of National Capital Territory of Delhi Act, 1991 — Section 3A, 41(1)
High Courts03 Oct 2023Disposed Of
Kailash Chand Saini And Ors. Vs Union Of India & Anr.
Delhi High Court · (2023) 10 DEL CK 0005
High Courts03 Oct 2023
Bristol Myers Squibb Holdings Ireland Unlimited Company & Ors Vs Triveni Interchem Private Limited & Ors
Delhi High Court · (2023) 10 DEL CK 0004
Court Fees Act, 1870 — Section 16
High Courts03 Oct 2023Dismissed
Nirmala Devi Vs Nirmala Devi
Delhi High Court · (2023) 10 DEL CK 0003
High Courts03 Oct 2023Dismissed
S Janardhanan Vs Union Of India & Ors
Delhi High Court · (2023) 10 DEL CK 0002
High Courts29 Sept 2023Disposed Of
Sudeva Delhi Football Club Vs All India Football Federation
Delhi High Court · (2023) 09 DEL CK 3799
Arbitration and Conciliation Act, 1996-Section 9
High Courts29 Sept 2023Disposed Of
Sudeva Delhi Football Club Vs All India Football Federation
Delhi High Court · (2023) 09 DEL CK 0233
Arbitration and Conciliation Act, 1996 — Section 9
High Courts27 Sept 2023Dismissed
Shakina Vs Delhi Development Authority
Delhi High Court · (2023) 09 DEL CK 3630
Code of Civil Procedure, 1908-Section 100, Order XXIII Rule 1(4), 41 Rule 5, 41 Rule 27National Capital Territory of Delhi Laws (Special Provision) Act, 2009Delhi Development Act, 1957-Section 22(1)
High Courts27 Sept 2023Dismissed
Shri Ram Maggo Vs Smt Munto Begum Now Deceased & Ors.
Delhi High Court · (2023) 09 DEL CK 3644
CPC-Order XXII Rule 3, Section 151Constitution of India-Article 227
High Courts27 Sept 2023Disposed Of
Haryana Jewellers Vs Kushal Infraproject Industries (India) Ltd
Delhi High Court · (2023) 09 DEL CK 3645
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XVIII Rule 17
High Courts27 Sept 2023Disposed Of
Tripta Chawla & Ors. Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2023) 09 DEL CK 3648
Constitution of India-Article 227
High Courts27 Sept 2023Dismissed
Bharat Sanchar Nigam Limited Vs Canara Bank & Anr.
Delhi High Court · (2023) 09 DEL CK 3654
Arbitration and Conciliation Act, 1996-Section 34, 11(6), 17, 27, 28, 28(3), 31(6), 34(2-A)Indian Contract Act, 1872-Section 33Delhi Arbitration Centre (Arbitrator’s Fees) Rules
High Courts27 Sept 2023Disposed Of
Mona Goswami Vs Dalip Bhasin
Delhi High Court · (2023) 09 DEL CK 3678
Code of Criminal Procedure, 1973-Section 378
High Courts27 Sept 2023Dismissed
Mr. Shagun Vs The State(NCT Of Delhi)
Delhi High Court · (2023) 09 DEL CK 3679
Cr.P.C, 1973-Section 397, 482, 161IPC, 1860-Sections 307, 201, 212, 34