High Courts03 Oct 2023Disposed Of
Jamal Ranjha Vs Chandra Prakash Pandey
Delhi High Court · (2023) 10 DEL CK 3594
Constitution of India-Article 227, 21Cr.P.C., 1973-Section 482IPC, 1860-Section 302
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 1,609 of 6,806
High Courts03 Oct 2023Dismissed
Regional Provident Fund Commissioner (Gurgaon East) Vs M/S BSC- C And C JV
Delhi High Court · (2023) 10 DEL CK 3583
High Courts03 Oct 2023Dismissed
Rajesh Kumar Vs The Commissioner Of Income Tax & Anr.
Delhi High Court · (2023) 10 DEL CK 3627
Income-tax Act, 1961-Section 40A(3), 40A(3A), 295Income Tax Rules, 1962-Rule 6DD(j), 6DDIncome-tax (7th Amendment) Rules, 2008
High Courts03 Oct 2023Dismissed
Incredible Unique Buildcon Private Limited Vs Office Of The Income Tax Officer Ward (12) (1) New Delhi
Delhi High Court · (2023) 10 DEL CK 3631
CPC-Section 151Income Tax Act-Section 205, 199, Chapter-XVIIRight to Information Act 2005-Section 7
High Courts03 Oct 2023Disposed Of
Wonder Bricks Vs Principal Chief Commissioner Of Income Tax Delhi
Delhi High Court · (2023) 10 DEL CK 3639
High Courts03 Oct 2023Disposed Of
Kailash Chand Saini & Ors. Vs Union Of India & Anr.
Delhi High Court · (2023) 10 DEL CK 3656
High Courts03 Oct 2023Dismissed
Govt Of NCT Of Delhi (Through Secretary) & Anr. Vs P.K. Saini
Delhi High Court · (2023) 10 DEL CK 3675
Constitution of India
High Courts03 Oct 2023Disposed Of
Balraj Vs Nathuram Sharma & Ors.
Delhi High Court · (2023) 10 DEL CK 3632
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11(d), 151, XXXIX Rule 1 and 2, VI Rule 17Indian Stamp Act, 1899-Section 33, 35, 2(10), Article 23 of Schedule 1-A, 47-A, 32Registration Act, 1908-Section 17, 17(1), 17(1)(b), 17(1)(g), 17(1-A), 17(2), 17(2)(v), 49
High Courts03 Oct 2023Dismissed
Deepak Thukral Vs Delhi Transco Ltd & Anr.
Delhi High Court · (2023) 10 DEL CK 3707
Constitution of India-Article 226, 12
High Courts03 Oct 2023Dismissed
M/s Creating Imaginations Vs M/s Alpha Radios
Delhi High Court · (2023) 10 DEL CK 3704
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 115, Order VIII Rule 11, 151, VII Rule 11
High Courts03 Oct 2023Allowed
Bristol Myers Squibb Holdings Ireland Unlimited Company & Ors. Vs Triveni Interchem Private Limited & Ors.
Delhi High Court · (2023) 10 DEL CK 3726
Court Fees Act, 1870-Section 16
High Courts03 Oct 2023
Bigdot Advertising And Communications Pvt Ltd Vs Union Of India & Anr
Delhi High Court · (2023) 10 DEL CK 3763
High Courts03 Oct 2023Allowed
Naresh Kumar Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3764
Delhi Development Act, 1957-Section 21Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981-Rule 6, 17
High Courts03 Oct 2023Disposed Of
United India Insurance Company Ltd. Vs Smt. Sabita Chaudhary & Ors.
Delhi High Court · (2023) 10 DEL CK 3769
Indian Penal Code, 1860-Section 279, 304AMotor Vehicles Act, 1988
High Courts03 Oct 2023Allowed
M/S National Insurance Company Ltd Vs Nirmala & Ors
Delhi High Court · (2023) 10 DEL CK 3772
Motor Vehicles Act, 1988-Section 147 (1)
High Courts03 Oct 2023Dismissed
Anshul Jain Vs Nitin Jain
Delhi High Court · (2023) 10 DEL CK 3808
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(ib)Protection of Women from Domestic Violence Act, 2005
High Courts03 Oct 2023Dismissed
Deutsche Trustee Company Ltd Vs Tulip Telecom Ltd.
Delhi High Court · (2023) 10 DEL CK 3849
Companies Act, 1956-Section 434, proviso to Section 434(1)(c)IBC
High Courts03 Oct 2023Disposed Of
Kamlesh Kumar Jha Vs Principal Commissioner Of Income Tax -15, Delhi
Delhi High Court · (2023) 10 DEL CK 3875
Income-tax Act, 1961-Section 127(1), 127(2), 132, 133AConstitution of India-Article 226, 136
High Courts03 Oct 2023Dismissed
The Commissioner Of Income Tax (International Taxation)-1, Delhi Vs M/S Bio-Rad Laboratories (Singapore) Pte Ltd
Delhi High Court · (2023) 10 DEL CK 3878
Income-tax Act, 1961-Section 143(3), 144C(13)
High Courts03 Oct 2023Disposed Of
Karuna Abhushan Private Limited Vs Assessment Unit, Income Tax Department, National Faceless Assessment Centre & Ors.
Delhi High Court · (2023) 10 DEL CK 3880