High Courts04 Oct 2023
Manish Jain Vs Reserve Bank Of India & Anr.
Delhi High Court · (2023) 10 DEL CK 3765
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 1,607 of 6,806
High Courts04 Oct 2023
Reliance General Insurance Co. Ltd. Vs Smt Bholi & Ors.
Delhi High Court · (2023) 10 DEL CK 3766
Rules of the Road Regulations, 1989-Regulation 23IPC-Section 279, 304A, 471M.V. Act-Section 3, 181, 56, 192, 133, 110-CC, 171
High Courts04 Oct 2023Disposed Of
M/S SCJ Colours Vs M/S P R Technoplast Pvt Ltd & Ors.
Delhi High Court · (2023) 10 DEL CK 3767
Partnership Act, 1932-Section 69(2), 69
High Courts04 Oct 2023Disposed Of
M.T.N.L. Vs Mahindra Singh & Anr.
Delhi High Court · (2023) 10 DEL CK 3803
Constitution of India-Articles 226 and 227CCS (Temporary Service) Rules, 1965-Rule 5 (1)Indian Penal Code, 1860-Sections 409/204/12
High Courts04 Oct 2023Dismissed
Reena Devi Vs Lal Dev Singh
Delhi High Court · (2023) 10 DEL CK 3810
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13 (1)(ia)
High Courts04 Oct 2023Disposed Of
Anil Kumar Vs Neetu
Delhi High Court · (2023) 10 DEL CK 3812
Limitation Act, 1963-Section 5Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 24, 13(1)(ia)
High Courts04 Oct 2023Dismissed
Lalita @ Geeta Vs Anil Kumar
Delhi High Court · (2023) 10 DEL CK 3813
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia)IPC-Section 328, 376, 376(2)(n), 313, 506, 498-A
High Courts04 Oct 2023Dismissed
Monika Wadhwa Vs Sanjay Wadhwa
Delhi High Court · (2023) 10 DEL CK 3817
Family Courts Act-Section 19Code of Civil Procedure, 1908-Section 151Cr.P.C., 1973-Sections 125, 340
High Courts04 Oct 2023Dismissed
Akhilesh Kumar Das Vs Rupam Das
Delhi High Court · (2023) 10 DEL CK 3818
Family Courts Act, 1984-Section 19(1)CPC-Section 151Hindu Marriage Act, 1955-Section 13(1)(ia)
High Courts04 Oct 2023Dismissed
Ms Aarti Haswani Vs The Chief Secretary & Ors.
Delhi High Court · (2023) 10 DEL CK 3820
Code of Civil Procedure, 1908-Section 96, 80Commercial Courts Act-Section 13
High Courts04 Oct 2023Allowed
Flipkart Internet Private Limited Vs Godaddy Operating Company LLC & Ors.
Delhi High Court · (2023) 10 DEL CK 3853
Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015Delhi High Court (Original Side) Rules, 2018-Rule 4 of Chapter VIICPC-Order I Rule 10 (2), VIII Rule 1
High Courts04 Oct 2023Disposed Of
Monnet Ispat And Energy Limited Vs Assistant Commissioner Of Income Tax & Anr.
Delhi High Court · (2023) 10 DEL CK 3882
IT Act-Section 156ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI Act)Insolvency & Bankruptcy Code-Section 14(1), 31(1), 33, 13
High Courts04 Oct 2023Disposed Of
CT/GD Suman Yadav Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3916
High Courts04 Oct 2023Dismissed
Piyush Tiwari Vs State NCT Of Delhi
Delhi High Court · (2023) 10 DEL CK 3938
Cr.P.C-Section 439, 482IPC-Sections 420, 406, 120B
High Courts04 Oct 2023Dismissed
Piyush Tiwari Vs State NCT Of Delhi
Delhi High Court · (2023) 10 DEL CK 3939
Cr.P.C-Section 439, 482IPC-Sections 420, 406, 409, 120B
High Courts04 Oct 2023Dismissed
Piyush Tiwari Vs State NCT Of Delhi & Anr.
Delhi High Court · (2023) 10 DEL CK 3940
Cr.P.C-Section 439, 482IPC-Section 420
High Courts04 Oct 2023Dismissed
Piyush Tiwari Vs State NCT Of Delhi
Delhi High Court · (2023) 10 DEL CK 3942
Cr.P.C-Section 439, 482IPC-Sections 420, 406, 34
High Courts04 Oct 2023Dismissed
Rama @ Harish Vs State
Delhi High Court · (2023) 10 DEL CK 3946
Cr.P.C.-Section 374, 482, 207, 209, 313, 428IPC-Section 392, 397, 34
High Courts04 Oct 2023Dismissed
Piyush Tiwari Vs State NCT Of Delhi
Delhi High Court · (2023) 10 DEL CK 3947
Cr.P.C-Section 439, 482IPC-Sections 420, 406, 34
High Courts04 Oct 2023Dismissed
Piyush Tiwari Vs State NCT Of Delhi
Delhi High Court · (2023) 10 DEL CK 3948
Cr.P.C-Section 439, 482IPC-Sections 420, 406, 120B, 34