High Courts05 Oct 2023Allowed
Dinesh Prasad & Ors. Vs United India Insurance Co Ltd & Ors.
Delhi High Court · (2023) 10 DEL CK 3774
Motor Vehicles Act, 1988
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 1,605 of 6,806
High Courts05 Oct 2023Dismissed
The Oriental Insurance Co Ltd Vs Rajni Devi & Ors
Delhi High Court · (2023) 10 DEL CK 3775
Motor Vehicles Act
High Courts05 Oct 2023Disposed Of
United India Insurance Co Ltd Vs Munesh Kumar & Ors
Delhi High Court · (2023) 10 DEL CK 3776
Motor Vehicles Act
High Courts05 Oct 2023Dismissed
Bajaj Allianz General Insurance Co Ltd Vs Anju Devi & Ors.
Delhi High Court · (2023) 10 DEL CK 3777
Motor Vehicles Act, 1988-Section 163A, 147, 147(1), Proviso (i)(a) to Section 147(1), IInd ScheduleWorkmen's Compensation Act, 1923
High Courts05 Oct 2023Disposed Of
Oriental Insurance Company Limited Vs Smt Kanchapati Devi & Ors.
Delhi High Court · (2023) 10 DEL CK 3780
High Courts05 Oct 2023Disposed Of
Shri Ramleela Committee, Janakpuri & Anr. Vs Rishu Kant Sharma & Ors.
Delhi High Court · (2023) 10 DEL CK 3819
Delhi Development Act, 1957-Section 7, 8, 9, 11, 11A, 11A(1), 11A(2), 11A(3) to 11A(7), Chapter 3, Chapter 3ADelhi Development (Master Plan and Zonal Development Plan) Rules, 1959-Rule 12
High Courts05 Oct 2023Dismissed
Kissandhan Agri Financial Services Pvt. Ltd Vs Ashok Kumar Mittal
Delhi High Court · (2023) 10 DEL CK 3821
Arbitration and Conciliation Act, 1996-Section 37(1)(C), 34, 37Commercial Courts Act, 2015-Section 13(1A)
High Courts05 Oct 2023Dismissed
Praggya Walke Vs Ram Chandra Rao Walke @Sidharth & Anr.
Delhi High Court · (2023) 10 DEL CK 3822
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 28, 13(1)(ia)Code of Criminal Procedure, 1973-Section 125
High Courts05 Oct 2023Dismissed
Shashi Ahuja Vs Ashok Kumar Ahuja
Delhi High Court · (2023) 10 DEL CK 3823
Limitation Act-Section 5Code of Civil Procedure, 1908-Section 151Family Court Act-Section 19
High Courts05 Oct 2023Disposed Of
Shailesh Rathore Vs Vartika Channa
Delhi High Court · (2023) 10 DEL CK 3827
Code of Civil Procedure, 1908-Section 151Limitation Act-Section 5Hindu Marriage Act, 1955-Section 28, 24
High Courts05 Oct 2023
National Buildings Construcation Corporation Ltd. Vs Narender Impex Ltd. & Ors.
Delhi High Court · (2023) 10 DEL CK 3856
Companies Act, 1956-Section 434, 10E(1), 485(1)Companies Act, 2013-Chapter XX, Section 290Companies (Court) Rules, 1959-Rule 26
High Courts05 Oct 2023Disposed Of
Shashi Mohan Garg Vs Income Tax Officer, & Anr.
Delhi High Court · (2023) 10 DEL CK 3872
Income-tax Act, 1961-Section 148, 147/148, 151(2), 151(1), 143(3), 147, 148 to 153
High Courts05 Oct 2023Disposed Of
Pr. Commissioner Of Income Tax-7, Delhi Vs Sil Investments Ltd. (Formerly Known As Sutlej Industries Ltd.)
Delhi High Court · (2023) 10 DEL CK 3879
Income-tax Act, 1961-Section 80IA/80IB, 80M, 115JB, 143(1), 143(3), 148, 147/143(3), 80IA(1), 80IA(2), 80IA(4), 80IA(5), 139(1), 80-IFinance Act, 2001Finance Act, 1999
High Courts05 Oct 2023Disposed Of
Meetu Bhutani Vs Gaurav Sabharwal
Delhi High Court · (2023) 10 DEL CK 3998
Family Courts Act, 1984-Section 19(1)(4)Contempt of Courts Act, 1971
High Courts05 Oct 2023Dismissed
Bhushan Kumar Singhal Vs National Medical Commission & Ors.
Delhi High Court · (2023) 10 DEL CK 4002
Constitution of India-Article 226, 136Indian Medical Council Act
High Courts05 Oct 2023Disposed Of
Ravi Rai Vs Board Of Governors In Supersession Of Medical Council & Ors.
Delhi High Court · (2023) 10 DEL CK 4005
IPC-Sections 336/338/34Constitution of India-Article 226MCI Act
High Courts05 Oct 2023Disposed Of
Pankaj Kumar Sharma Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2023) 10 DEL CK 4007
Constitution of India-Article 21, 32, 226
High Courts05 Oct 2023Dismissed
Brij Mohan Vs Central Information Commission & Ors.
Delhi High Court · (2023) 10 DEL CK 4008
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 161Payment and Settlement Systems Act, 2007
High Courts05 Oct 2023Disposed Of
Prashant Reddy T Vs CPIO, Unique Identification Authority Of India
Delhi High Court · (2023) 10 DEL CK 4010
Right to Information Act, 2005-Sections 2(f), 8, 8(1)(d), 8(1)(e), 8(d), 10, 19, 19(3)Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016-Sections 23, 23(1), 23(2)(m), 23(2)(s), 54, 54(2)(p)Aadhaar (Data Security) Regulations, 2016-Regulations 3(1), 3(2)(m), 3(2)(q), 5(e)
High Courts05 Oct 2023Disposed Of
Fresh Fruit Flowers And Vegetables Traders Association Vs Directorate General Of Foreign Trade & Anr.
Delhi High Court · (2023) 10 DEL CK 4017
Constitution of India-Articles 14, 19, 21Foreign Trade (Development & Regulation) Act, 1992-Section 3Plant Quarantine (Regulation of Import into India) Order, 2003-Schedule-VI, Schedule VII