High Courts06 Oct 2023Dismissed
Amit Singh Bhandari@Amit Pal Vs State
Delhi High Court · (2023) 10 DEL CK 0013
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302, 397, 411
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 1,604 of 6,806
High Courts06 Oct 2023Disposed Of
Sikander Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2023) 10 DEL CK 0012
Constitution of India, 1950 — Article 226Delhi Prison Rules, 2018 — Rule 1210(II), 1212, 1271Code of Criminal Procedure, 1973 — Section 482
High Courts06 Oct 2023Disposed Of
Mohd. Gulfam Vs State (Nct Of Delhi)
Delhi High Court · (2023) 10 DEL CK 0011
Constitution of India, 1950 — Article 226Delhi Prison Rules, 2018 — Rule 1210Code of Criminal Procedure, 1973 — Section 482
High Courts06 Oct 2023Dismissed
Rajeeev Kumar Yadav Vs State Of Nct Delhi
Delhi High Court · (2023) 10 DEL CK 0010
Code of Criminal Procedure, 1973 — Section 41A, 82, 438Indian Penal Code, 1860 — Section 120B, 420, 468, 471
High Courts06 Oct 2023Allowed
Mehar Zaidi & Ors Vs State Of Nct Of Delhi
Delhi High Court · (2023) 10 DEL CK 0009
Indian Succession Act, 1925 — Section 278
High Courts05 Oct 2023Disposed Of
Jain Foot Comforts Pvt Ltd Vs Amit Rai Agarwal & Ors.
Delhi High Court · (2023) 10 DEL CK 3493
Constitution of India-Article 227Code of Civil Procedure, 1908-Order I Rule 10
High Courts05 Oct 2023Disposed Of
Pradeep Kumar Vs Motilal & Anr.
Delhi High Court · (2023) 10 DEL CK 3499
Constitution of India-Article 227
High Courts05 Oct 2023Disposed Of
Aftab Khairi Vs Afzal Beg & Ors.
Delhi High Court · (2023) 10 DEL CK 3501
Constitution of India-Article 227
High Courts05 Oct 2023Dismissed
Tulsi Dass Vs Prem Lata & Anr.
Delhi High Court · (2023) 10 DEL CK 3567
Arbitration and Conciliation Act, 1996-Section 37, 34, 8The Benami Transactions (Prohibition) Act, 1988Transfer of Property Act, 1882
High Courts05 Oct 2023Dismissed
Sandeep Kumar Vs High Court Of Delhi
Delhi High Court · (2023) 10 DEL CK 3568
Delhi High Court Establishment (Appointment & Conditions of Service) Rules, 1972-Rule 8(a)
High Courts05 Oct 2023Disposed Of
Harish Khatri Vs Roman Khatri & Ors
Delhi High Court · (2023) 10 DEL CK 3595
High Courts05 Oct 2023Disposed Of
Trendsetters Books Ltd. & Anr. Vs Punjab National Bank
Delhi High Court · (2023) 10 DEL CK 3596
Securitization and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002-Section 17, 18, 18(1), second proviso to Section 18(1), third proviso to Section 18(1)Recovery of Debts Due to Banks and Financial Institutions Act, 1993
High Courts05 Oct 2023Allowed
Mr Sanal P Vs Union Of India & Anr.
Delhi High Court · (2023) 10 DEL CK 3599
Constitution of India-Article 19(1)(g)
High Courts05 Oct 2023Disposed Of
Chain Roop Bhansali Vs Securities And Exchange Board Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3600
High Courts05 Oct 2023Disposed Of
Susheel Kumar Vs National Faceless Assessment Centre Delhi & Anr.
Delhi High Court · (2023) 10 DEL CK 3644
Income Tax Act, 1961-Section 143(3), 144B, 156, 274 read with Section 270A
High Courts05 Oct 2023Dismissed
Rohilkhand Educational Trust & Anr. Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3646
Income-tax Act, 1961-Section 127
High Courts05 Oct 2023Dismissed
Gautam Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3661
High Courts05 Oct 2023Dismissed
Union Of India & Ors. Vs Sh. R. Rajashekharan
Delhi High Court · (2023) 10 DEL CK 3677
Central Civil Services (Revised Pay) Rules, 2008-Rule 10, 15CCS (Pension) RulesCentral Civil Services (Revision of Pay) Rules, 1947
High Courts05 Oct 2023Allowed
Triumphant Institute Of Management Education Pvt Ltd Vs T.I.M.E. Tirupati & Ors.
Delhi High Court · (2023) 10 DEL CK 3723
Code of Civil Procedure, 1908-Order XXIII Rule 3, VIII Rule 10Trade Marks Act-Section 28(1), 29, 29(2)(b)
High Courts05 Oct 2023
Bristol-Myers Squibb Holdings Ireland Unlimited Company & Ors. Vs Torrent Pharmaceuticals Limited
Delhi High Court · (2023) 10 DEL CK 3743
Court Fees Act, 1870-Section 16