COURT ARCHIVE

Delhi High Court judgments

1,36,106 judgments · page 1,603 of 6,806

High Courts06 Oct 2023Allowed

Rajenderi Singh Chhetri & Ors. Vs Hotel Corporation Of India & Ors.

Delhi High Court · (2023) 10 DEL CK 3703

Constitution of India-Article 226, 227, 12, 14, 16Industrial Disputes Act, 1947-Section 17, 17(1), 17(2), 17A, 17A(1), 17A(4), 19(2)Industrial Dispute Act, 1974-Section 17

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High Courts06 Oct 2023Allowed

M/S Sumat Pershad And Sons & Anr. Vs Commissioner Customs (Export) & Anr.

Delhi High Court · (2023) 10 DEL CK 3682

COFEPOSA Act, 1974

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High Courts06 Oct 2023

Gurmeet Singh Vs The New India Assurance Company Ltd. & Ors.

Delhi High Court · (2023) 10 DEL CK 3729

Motor Vehicles Act, 1988-Chapter XI, Section 2(31), 66, 66(1), 66(3), 69, 77, 79, 80, 80(3), 86, 87, 88, 88(1), 88(2), 88(4), 88(7), 147, 147(1), 147(1)(b), 147(3), 149, 149(1), 149(2), 149(2)(a), 149(2)(a)(i), 149(2)(a)(i)(c), 149(2)(a)(ii), 149(2)(b), 149(2)(i)(c), 149(3), 149(4), 149(5), 149(7), 163A, 165, 166, 168, 168(3), 174RTI Act

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High Courts06 Oct 2023Allowed

Bebi & Ors. Vs Jitender Chaudhary & Ors.

Delhi High Court · (2023) 10 DEL CK 3778

Motor Vehicles Act, 1988

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High Courts06 Oct 2023Dismissed

Oriental Insurance Co. Ltd. Vs Smt Mamta & Ors.

Delhi High Court · (2023) 10 DEL CK 3779

Code of Civil Procedure-Order 1 Rule 9, 1 Rule 10, 1 Rule 10(4)

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High Courts06 Oct 2023Dismissed

SBI General Insurance Company Ltd. Vs Amar Singh & Ors.

Delhi High Court · (2023) 10 DEL CK 3781

Indian Penal Code-Sections 279, 304A, 427

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High Courts06 Oct 2023Dismissed

HDFC Ergo General Insurance Co Ltd Vs Kaluram & Ors.

Delhi High Court · (2023) 10 DEL CK 3782

Motor Vehicle Act, 1988

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High Courts06 Oct 2023Allowed

Zakir Hussain & Anr. Vs Sunshine Agrisystem Pvt. Ltd.

Delhi High Court · (2023) 10 DEL CK 3814

Arbitration and Conciliation Act, 1996-Sections 16, 27, 28, 28(1)(a) and 34Indian Contract Act, 1872-Sections 2(f), 51, 54, 148, 151, 152 and 160General Clauses Act, 1897-Section 27

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High Courts06 Oct 2023Disposed Of

Kandula Subramaniam Vs Krishnakoli Datta

Delhi High Court · (2023) 10 DEL CK 3826

Family Courts Act, 1984-Section 19(1)Hindu Marriage Act, 1955-Section 28, 26, 13-B(I), 13(1)(ia), 13B (II)

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High Courts06 Oct 2023

Neeta Bhardwaj & Ors. Vs Kamlesh Sharma

Delhi High Court · (2023) 10 DEL CK 3854

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High Courts06 Oct 2023

Pr. Commissioner Of Income Tax – 6 Vs M/s Modi Rubber Ltd.

Delhi High Court · (2023) 10 DEL CK 3881

Income Tax Act, 1961-Section 271(1)(c), 274, 142(1)/143(2), 271, 275(1)(a)

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High Courts06 Oct 2023Disposed Of

Sikander Vs The State (Govt. Of NCT Of Delhi)

Delhi High Court · (2023) 10 DEL CK 3910

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 302, 307, 452, 34

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High Courts06 Oct 2023Dismissed

Rajeeev Kumar Yadav Vs State Of NCT Delhi

Delhi High Court · (2023) 10 DEL CK 3905

Cr.P.C.-Section 438, 41A, 82IPC-Sections 420, 468, 471, 120B

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High Courts06 Oct 2023Allowed

Mohd. Gulfam Vs State (NCT of Delhi)

Delhi High Court · (2023) 10 DEL CK 3915

Constitution of India-Article 226Code of Criminal Procedure-Section 482Indian Penal Code-Sections 302, 201, 363, 364

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High Courts06 Oct 2023Allowed

Mehar Zaidi & Ors. Vs State Of Nct Of Delhi

Delhi High Court · (2023) 10 DEL CK 3921

Indian Succession Act-Section 278

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High Courts06 Oct 2023Dismissed

Sh Rajveer Vs Union Of India & Ors.

Delhi High Court · (2023) 10 DEL CK 3929

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High Courts06 Oct 2023Disposed Of

Anubhav Khajuria & Ors. Vs Union Of India Through Ministry Of Fisheries, Animal Husbandry And Dairying

Delhi High Court · (2023) 10 DEL CK 4021

Code of Civil Procedure, 1908-Section 151Animal Birth Control Rules, 2023-Rules 2(b), 2(c), 2(f), 2(h), 3, 5, 6, 8, 8(2), 10, 10(5)Prevention of Cruelty to Animals Act, 1960-Section 38

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High Courts06 Oct 2023Disposed Of