High Courts27 Sept 2023Dismissed

Shakina Vs Delhi Development Authority

Delhi High Court · (2023) 09 DEL CK 0228

Code of Civil Procedure, 1908 — Section 100, Order 23 Rule 1(4), Order 41 Rule 5, Order 41 Rule 27Delhi Development Act, 1957 — Section 22, 22(1)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts27 Sept 2023Dismissed

Navjot Singh Vs Alexander Das

Delhi High Court · (2023) 09 DEL CK 0222

Code of Civil Procedure, 1908 — Section 96, 151, Order 37, Order 37 Rule 1(2), Order 37 Rule 3(6)(b), Order 7 Rule 11
High Courts26 Sept 2023Disposed Of

Shatrunjay Vs Avinash Gulati

Delhi High Court · (2023) 09 DEL CK 3634

Constitution of India-Article 227Code of Civil Procedure-Order XII Rule 6, Section 151, XXXIX Rule 1, XXXIX Rule 2, XXXIX Rule 4, VII Rule 11, X Rule 2, XSpecific Relief Act, 1963-Section 6