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Delhi High Court judgments

1,36,106 judgments · page 1,616 of 6,806

High Courts26 Sept 2023

Disha A. Ravi Vs State (NCT of Delhi)

Delhi High Court · (2023) 09 DEL CK 4140

Constitution of India-Article 21Code of Criminal Procedure, 1973-Section 482, 439, 439(1)(a), 437(3), 437(2)Indian Penal Code, 1860-Sections 124A, 153, 153A, 120B, Chapter VI, Chapter XVI, Chapter XVII
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High Courts26 Sept 2023Disposed Of

Tirpat Singh Bansal Vs Jagwant Kaur

Delhi High Court · (2023) 09 DEL CK 4145

Guardians & Wards Act-Section 12, 23Hindu Minority & Guardianship Act, 1956-Section 4(b), 4(c), 6, 6(a)Code of Civil Procedure, 1908-Section 151
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High Courts26 Sept 2023Disposed Of

Prateek Chitkara Vs Union Of India And Ors

Delhi High Court · (2023) 09 DEL CK 0262

Constitution of India, 1950 — Article 21, 21(6), 53, 73, 77Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Rules, 2015 — Rule 6(4)Income Tax Act, 1961 — Section 131(1A), 132(3), 153A, 153C, 276C(1)
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