High Courts13 Oct 2023Dismissed
Mehman Singh Vs State Of Nct Of Delhi
Delhi High Court · (2023) 10 DEL CK 0177
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 1,591 of 6,806
High Courts13 Oct 2023Allowed
Sunita Arora & Ors. Vs Mukesh Kumar & Ors.
Delhi High Court · (2023) 10 DEL CK 0176
High Courts13 Oct 2023Disposed Of
M/S Pawan Jain & Sons Vs Union Of India
Delhi High Court · (2023) 10 DEL CK 0037
Constitution of India, 1950 — Article 226Central Excise Rules, 2002 — Rule 18Central Excise Act, 1944 — Section 5A(1)
High Courts13 Oct 2023Dismissed
Khimji Bhai Vs Union Of India And Ors
Delhi High Court · (2023) 10 DEL CK 0036
Central Civil Services (Pension) Rules, 1972 — Rule 26
High Courts13 Oct 2023Dismissed
Tarak Nath Gupta & Anr Vs State Of Delhi & Anr
Delhi High Court · (2023) 10 DEL CK 0035
Constitution of India, 1950 — Article 20(3), 21, 142Code Of Criminal Procedure, 1973 — Section 53, 53A, 91, 311, 311A, 397, 401Indian Penal Code, 1860 — Section 304B, 306, 498A
High Courts13 Oct 2023Disposed Of
Guangwen Kuang @ Andre Vs Directorate Of Enforcement & Anr
Delhi High Court · (2023) 10 DEL CK 0034
Code Of Criminal Procedure, 1973 — Section 167, 482Indian Penal Code, 1860 — Section 120B, 417, 420, 468, 471Prevention of Money Laundering Act, 2002 — Section 3, 4, 17, 19, 45, 45(2)
High Courts13 Oct 2023
Neeta Bhardwaj & Ors Vs Kamlesh Sharma
Delhi High Court · (2023) 10 DEL CK 0033
High Courts13 Oct 2023Disposed Of
Pradeep Singh Vs Kendriya Vidyalaya Sangathan & Ors
Delhi High Court · (2023) 10 DEL CK 0032
High Courts13 Oct 2023Dismissed
Union Of India & Anr. Vs Mukesh Kumar Joshi (Dead) & Ors
Delhi High Court · (2023) 10 DEL CK 0031
High Courts13 Oct 2023Disposed Of
Mehra Jewel Palace Pvt Ltd Vs Pr. Commissioner Of Income Tax
Delhi High Court · (2023) 10 DEL CK 0024
Income Tax Act, 1961 — Section 37, 40A(2)(a), 40A(2)(b), 260A
High Courts13 Oct 2023Dismissed
Amit Chakraborty Vs State (Nct Of Delhi)
Delhi High Court · (2023) 10 DEL CK 0023
Constitution of India, 1950 — Article 21, 22, 22(1), 22(5), 32, 226Prevention Of Money-Laundering (The Forms And The Manner Of Forwarding A Copy Of Order Of Arrest Of A Person Along With The Material To The Adjudicating Authority And Its Period Of Retention) Rules, 2005 — Section 2(1)(h)Prevention Of Money-Laundering Act, 2002 — Section 19, 19(1), 19(2), 45, 62
High Courts13 Oct 2023
Syngenta Limited Vs Controller Of Patents And Designs
Delhi High Court · (2023) 10 DEL CK 0022
Patents Rules, 2003 — Rule 24BPatents Act, 1970 — Section 10, 10(5), 11B, 15, 16, 16(1), 16(3)
High Courts12 Oct 2023Allowed
Aman Associates Pvt. Ltd. Vs Cdr. G.M. Agnihotri
Delhi High Court · (2023) 10 DEL CK 3513
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 152
High Courts12 Oct 2023Dismissed
Naresh Chitkara Vs Lalit Babbar
Delhi High Court · (2023) 10 DEL CK 3515
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XVI Rule 1 and 2Delhi Rent Control Act, 1958-Section 5(2)(a)
High Courts12 Oct 2023Disposed Of
ACG Aircraft Leasing Ireland Limited Vs Union Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3488
Constitution of India-Article 226Aircrafts Rules
High Courts12 Oct 2023Disposed Of
Veena Sharma Vs Tika Ram
Delhi High Court · (2023) 10 DEL CK 3518
Constitution of India-Article 227
High Courts12 Oct 2023
Abdur Rahman Vs Sports Management Board & Ors.
Delhi High Court · (2023) 10 DEL CK 3550
High Courts12 Oct 2023Partly Allowed
Parshu Ram Vs State (Govt Of NCT Of Delhi)
Delhi High Court · (2023) 10 DEL CK 3582
IPC-Section 385, 417, 419, 465, 34
High Courts12 Oct 2023Allowed
MB Power (Madhya Pradesh) Ltd. Vs Ombudsman, Reserve Bank Of India & Anr.
Delhi High Court · (2023) 10 DEL CK 3592
Constitution of India-Article 226Credit Information Companies (Regulation) Act, 2005-Section 18, 11Limitation Act, 1963
High Courts12 Oct 2023
Ariz Khan Vs State Of Delhi
Delhi High Court · (2023) 10 DEL CK 3593
Code of Criminal Procedure, 1973-Section 374, 394, 282, 173, 91, 313, 161, 82, 195, 428, 43, 37, 129Indian Penal Code, 1860-Section 186, 333, 353, 302, 307, 34, 174A, 201, 120B, 376Arms Act, 1959-Section 27, 25