COURT ARCHIVE

Delhi High Court judgments

1,36,106 judgments · page 1,592 of 6,806

High Courts12 Oct 2023Dismissed

N.T.P.C Ltd Vs Sh.Suraj Pal Singh; Surajpal Singh Vs The General Manager, National Thermal Power Corporation (NTPC)

Delhi High Court · (2023) 10 DEL CK 3604

Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 10(1)(d), 10(2A), 10, 25-F, 25 G, 25 HIndian Evidence Act

High Courts12 Oct 2023Dismissed

M/s Alankit Assignments Ltd Vs Union Of India & Anr

Delhi High Court · (2023) 10 DEL CK 3625

Companies Act, 1956Prevention of Money Laundering Act, 2002Constitution of India-Article 12

High Courts12 Oct 2023Disposed Of

The Pr. Commissioner Of Income Tax -3 Vs Fujitsu India Private Limited

Delhi High Court · (2023) 10 DEL CK 3640

Income Tax Act, 1961-Section 144C, 143(3)

High Courts12 Oct 2023Dismissed

Gokul Kumar & Anr. Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2023) 10 DEL CK 3672

Code of Criminal Procedure, 1973-Section 156(3), 200, 397(3), 482IPC-Sections 420, 409, 467, 468, 471, 120B, 403

High Courts12 Oct 2023Disposed Of

Sonu Vs The State GNCT Of Delhi

Delhi High Court · (2023) 10 DEL CK 3633

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 302, 307, 34, 336

High Courts12 Oct 2023Dismissed

Kavi Vaidwan & Ors. Vs Delhi Skill And Entrepreneurship University & Ors.

Delhi High Court · (2023) 10 DEL CK 3697

Constitution of India-Article 226, 14 & 16, 16(1)Government NCT of Delhi Act

High Courts12 Oct 2023

Sadeesh Premananth Vs Kamal Kanojia

Delhi High Court · (2023) 10 DEL CK 3695

Code of Civil Procedure, 1908-Section 115, 47Arbitration and Conciliation Act, 1996-Section 9, 34, 37Constitution of India-Article 227

High Courts12 Oct 2023Dismissed

Yashpal Sharma Vs Tata Power Delhi Distribution Limited & Ors.

Delhi High Court · (2023) 10 DEL CK 3694

Constitution of India-Article 226, 12Companies Act, 1956

High Courts12 Oct 2023Dismissed

Smt. Reeta Jain Vs Directorate Of Education Through Director & Ors.

Delhi High Court · (2023) 10 DEL CK 3693

Constitution of India-Article 226, 14, 21Delhi School Education Act and Rules, 1973-Section 10, Rule 120Employees Provident Fund and Miscellaneous Provision Act

High Courts12 Oct 2023Dismissed

Dr. Aliya Rajpur Vs Director Of Education & Ors.

Delhi High Court · (2023) 10 DEL CK 3690

Constitution of India-Article 226, 12Delhi School Education Act, 1973-Section 4(1)(a), 10, 10(1), 15Delhi School Education Rules, 1973-Rule 38, 38(1), 38(5), 50

High Courts12 Oct 2023Allowed

Dr. Reddys Laboratories Limited Vs Fast Cure Pharma & Anr.

Delhi High Court · (2023) 10 DEL CK 3749

Trade Marks Act, 1999-Section 57, 11(1)(b)

High Courts12 Oct 2023

Novartis AG Vs Gnova Biotech Private Limited & Ors.

Delhi High Court · (2023) 10 DEL CK 3750

CPC-Order XXIII Rule 3

High Courts12 Oct 2023Allowed

Rajiv Mehra & Anr. Vs Ravi Bhushan

Delhi High Court · (2023) 10 DEL CK 3734

Delhi Rent Control Act, 1958-Section 25-B(8), 14(1)(e), 14(1)(a), 14(1)(j), 13-B, 25B(5), 14(7)Partnership Act

High Courts12 Oct 2023Dismissed

Ravi Bhushan Vs Rajiv Mehra & Anr.

Delhi High Court · (2023) 10 DEL CK 3731

Constitution of India-Article 227Delhi Rent Control Act, 1958-Section 14(1)(a); Section 14(1)(c); Section 14(1)(j); Section 14(2); Section 14(10); Section 38; Section 14(1)(e)

High Courts12 Oct 2023Allowed

Krishan Pal Mourya & Ors. Vs Ravinder Kumar & Ors.

Delhi High Court · (2023) 10 DEL CK 3785

High Courts12 Oct 2023

Reliance General Insurance Co Ltd Vs Lakshya Kaushik @ Lakshya & Ors.

Delhi High Court · (2023) 10 DEL CK 3771

High Courts12 Oct 2023Disposed Of

Manju Chauhan & Ors. Vs Deepak Kumar Vimal & Ors.

Delhi High Court · (2023) 10 DEL CK 3790

Motor Vehicles Act, 1988-Section 168

High Courts12 Oct 2023Dismissed

Indian National Trade Union Congress Vs G Sanjeev Reddy & Ors.

Delhi High Court · (2023) 10 DEL CK 3792

High Courts12 Oct 2023Dismissed

Jasbir Kaur Sohal Vs Gurcharan Singh Sohal

Delhi High Court · (2023) 10 DEL CK 3828

Family Court Act, 1984-Section 19Hindu Marriage Act, 1955-Section 28, 13(1)(ia)

High Courts12 Oct 2023Dismissed

Shilpa Abrol Vs Rahul Abrol

Delhi High Court · (2023) 10 DEL CK 3815

Limitation Act, 1963-Section 5Hindu Marriage Act, 1955-Section 28, 9, 13(1)(ia)Family Courts Act, 1984-Section 19