High Courts12 Oct 2023
Ms. Renu Rana Vs Mr. Ajay Rana
Delhi High Court · (2023) 10 DEL CK 3836
Code of Civil Procedure, 1908-Section 151Delhi High Court Rules, 2018-Chapter IV Rule 3Limitation Act, 1963-Section 5
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Delhi High Court judgments
1,36,106 judgments · page 1,593 of 6,806
High Courts12 Oct 2023Allowed
Namita Vs Abhishek Gupta
Delhi High Court · (2023) 10 DEL CK 3837
Family Court Act-Section 19
High Courts12 Oct 2023Disposed Of
Samvit Dhar Through SPA Vs Rhythma Kaul
Delhi High Court · (2023) 10 DEL CK 3839
Family Courts Act, 1984-Section 19(1)Hindu Marriage Act, 1955-Section 28, 13-B, 13B(I), 13B(II)Protection of Women from Domestic Violence Act, 2005
High Courts12 Oct 2023Dismissed
Sunita Vs Sanjay Kumar
Delhi High Court · (2023) 10 DEL CK 3842
Family Courts Act, 1984-Section 19Code of Civil Procedure, 1908-Section 151Hindu Marriage Act, 1955-Section 11, 24
High Courts12 Oct 2023Disposed Of
Arvind Singh Vs Rajni & Anr.
Delhi High Court · (2023) 10 DEL CK 3843
Limitation Act, 1963-Section 5Code of Civil Procedure, 1973-Section 151Family Courts Act, 1984-Section 19
High Courts12 Oct 2023Dismissed
Seema Sabharwal Vs Kamal Sabharwal
Delhi High Court · (2023) 10 DEL CK 3847
Family Courts Act, 1984-Section 19Code of Civil Procedure, 1908-Order IX Rule 13, Section 151IPC-Section 498-A
High Courts12 Oct 2023
Britannia Industries Limited Vs Amar Biscuit Private Limited & Ors.
Delhi High Court · (2023) 10 DEL CK 3861
Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015DHC (Original Side) Rules, 2018CPC-Order XXXIX Rules 1 & 2
High Courts12 Oct 2023Disposed Of
The Pr. Commissioner Of Income Tax - 15 Vs Madhu Gupta
Delhi High Court · (2023) 10 DEL CK 3898
Income Tax Act, 1961-Section 148, 144
High Courts12 Oct 2023Disposed Of
Rajesh Kapoor Vs Union Of India & Anr.
Delhi High Court · (2023) 10 DEL CK 3907
High Courts12 Oct 2023
M/S SVK Infrastructures (Formally Known As M/S Satya Narain) Vs Delhi Tourism And Transportation Development Corporation Ltd.
Delhi High Court · (2023) 10 DEL CK 3918
Arbitration and Conciliation Act, 1996-Section 11, 12Indian Stamp Act-proviso (1) to Section 3, Clause 5(c) of Schedule IA
High Courts12 Oct 2023Allowed
Master Aditya Vikram Kansagra & Anr. Vs Mr. Perry Kansagara
Delhi High Court · (2023) 10 DEL CK 3920
Hindu Adoption and Maintenance Act, 1956-Section 18, 20, 23, 25Court Fees Act, 1870-Section 7, 7(ii), Article 14A of Schedule II, 1(b) of Schedule IIHindu Marriage Act, 1955-Section 24, 25, 25(1), 25(2), 25(3)
High Courts12 Oct 2023Disposed Of
South Delhi Motorcycles & Anr. Vs IDFC First Bank Ltd.
Delhi High Court · (2023) 10 DEL CK 3952
Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Section 138, 139Companies Act, 1956-Section 394, 394(1)(a), 394(2), 394(4)(a)
High Courts12 Oct 2023Disposed Of
Premco Rail Engineer Ltd. & Ors. Vs State & Anr.
Delhi High Court · (2023) 10 DEL CK 3954
Code of Criminal Procedure, 1973-Sections 482, 200, 202, 192, 204, 203, 156, 2(g), 87Indian Penal Code-Sections 420, 406, 409, 468, 471, 120B, 500, 501, 50 read with 34Code of Criminal Procedure (Amendment) Act, 2005-Section 19
High Courts12 Oct 2023Dismissed
M/s. Raghav Aditya Chits. Pvt. Ltd. & Anr. Vs M/s. Maya Toys
Delhi High Court · (2023) 10 DEL CK 3957
Code of Criminal Procedure, 1973-Section 482, 251Negotiable Instruments Act, 1881-Sections 138, 141, 142, 145(2), 139Indian Penal Code 1860-Sections 406, 420, 422
High Courts12 Oct 2023Disposed Of
Siddharth Duggal Vs State (Govt, Of NCT Of Delhi) & Ors.
Delhi High Court · (2023) 10 DEL CK 3959
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 243, 293, 251, 313Indian Evidence Act, 1872-Section 45, 73
High Courts12 Oct 2023Dismissed
Yashpal Vs Mukesh & Ors.
Delhi High Court · (2023) 10 DEL CK 3960
Code of Criminal Procedure, 1973-Section 482Protection of Women From Domestic Violence Act-Section 12, 17, 18, 19, 20, 21, 22, 23, 28, 31IPC-Section 498A, 406, 494
High Courts12 Oct 2023Disposed Of
S Vs The State & Ors.
Delhi High Court · (2023) 10 DEL CK 3961
Code of Criminal Procedure, 1973-Sections 397, 401, 482, 164, 227, 228, 161(2), 161, 53, 53-A, 54, 439, 239Indian Penal Code, 1860-Sections 376, 323, 354, 354B, 506, 34, 509, 375Evidence Act, 1872-Section 27
High Courts12 Oct 2023Dismissed
Amit Sharma Vs State
Delhi High Court · (2023) 10 DEL CK 3962
Code of Criminal Procedure, 1973-Section 438, 41AIndian Penal Code, 1860-Section 420
High Courts12 Oct 2023Dismissed
Sushil Kumar Singh & Ors. Vs Dr. Shruti Singh
Delhi High Court · (2023) 10 DEL CK 3963
Constitution of India-Articles 226 and 227Code of Criminal Procedure, 1973-Section 482, 125Protection of Women from Domestic Violence, 2005-Section 29, 12, 23, 18, 19, 20, 21, 22
High Courts12 Oct 2023Disposed Of
Master Harsh Vs The Commissioner Of Delhi Police & Ors.
Delhi High Court · (2023) 10 DEL CK 3964
Constitution of India-Article 226Indian Penal Code, 1860-Section 336Cr.P.C.-Section 357A, 357, 375A(3), 375A(4)