High Courts13 Oct 2023Disposed Of
Mcdonalds Corporation & Anr. Vs National Internet Exchange Of India & Ors.
Delhi High Court · (2023) 10 DEL CK 3864
COURT ARCHIVE
Delhi High Court judgments
1,36,106 judgments · page 1,590 of 6,806
High Courts13 Oct 2023Disposed Of
M/S Tirupati Trading Corporation Vs Assistant Commissioner Of Income Tax
Delhi High Court · (2023) 10 DEL CK 3893
Income Tax Act, 1961-Section 148A(d), 148, 148A(b), 148/148A(d)
High Courts13 Oct 2023Dismissed
Pr. Commissioner Of Income Tax, Delhi-7 Vs Techno Trexim (India) Pvt. Ltd.
Delhi High Court · (2023) 10 DEL CK 3900
Income Tax Act, 1961-Section 14AIncome Tax Rules, 1962-Rule 8DFinance Act, 2022
High Courts13 Oct 2023Disposed Of
Vandana Kanwar Vs Union Of India & Anr.
Delhi High Court · (2023) 10 DEL CK 3924
General Provident Fund (Central Services) Rules, 1960-Rule 34, 11
High Courts13 Oct 2023Disposed Of
Ranjeet Singh & Ors. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2023) 10 DEL CK 3943
Cr.P.C.-Section 482, 173, 320IPC-Sections 304A, 287, 288, 279, 337Prevention of Corruption Act
High Courts13 Oct 2023Dismissed
Mr. Guangwen Kuang @ Andrew Vs Directorate Of Enforcement & Anr.
Delhi High Court · (2023) 10 DEL CK 3965
Code of Criminal Procedure, 1973-Section 482, 167Prevention of Money Laundering Act, 2002-Section 3, 4, 17, 19, 45, 45(2)Indian Penal Code, 1860-Sections 417, 420, 120B, 468, 471
High Courts13 Oct 2023Dismissed
SREI Equipment Finance Limited Vs Rugby Renergy Private Ltd & Anr.
Delhi High Court · (2023) 10 DEL CK 4011
Insolvency and Bankruptcy Code, 2016-Section 227, 239(2)(zk)Arbitration and Conciliation Act, 1996-Section 9, 11(6), 11(4), 11(7), 11, 16, 34, 37, 5Constitution of India-Article 226, 227, 226/227, 136
High Courts13 Oct 2023Allowed
Vijay Sales Enterprises Vs Superintendent Range-25, GST Division New Delhi
Delhi High Court · (2023) 10 DEL CK 4041
High Courts13 Oct 2023Allowed
Delhi Metro Rail Corporation Ltd & Anr. Vs Mr. Rajender Singh
Delhi High Court · (2023) 10 DEL CK 4048
RTI Act
High Courts13 Oct 2023Disposed Of
Sh Pradeep Singh Vs Kendriya Vidyalaya Sangathan & Ors.
Delhi High Court · (2023) 10 DEL CK 4060
High Courts13 Oct 2023Dismissed
Union Of India & Anr. Vs Mukesh Kumar Joshi (Dead) & Ors.
Delhi High Court · (2023) 10 DEL CK 4061
High Courts13 Oct 2023
Syngenta Limited Vs Controller Of Patents And Designs
Delhi High Court · (2023) 10 DEL CK 4072
Patents Act, 1970-Section 10, 10(4), 10(5), 11B, 15, 16, 16(1), 16(3), 59Patents Rules, 2003-Rule 24 B1977 Act-Section 2(3), 18(5), 69, 73(2), 75, 75(5), 76, 76(2)
High Courts13 Oct 2023Dismissed
Maharashtra Feeds Pvt. Ltd. & Anr. Vs Aakash Varshney
Delhi High Court · (2023) 10 DEL CK 4098
Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 11, VII Rule 11(d)Limitation Act-Section 9
High Courts13 Oct 2023Disposed Of
Modicare Limited Vs Maa Adishakti Multi Trade Enterprises & Ors.
Delhi High Court · (2023) 10 DEL CK 0184
Code of Civil Procedure, 1908 — Order 13A Rule 3, Order 8 Rule 10, Order 5 Rule 20(1A)Delhi High Court (Original Side) Rules, 2018 — Rule 1
High Courts13 Oct 2023Disposed Of
Delhi Metro Rail Corporation Ltd And Anr. Vs Rajender Singh
Delhi High Court · (2023) 10 DEL CK 0183
High Courts13 Oct 2023Allowed
Vijay Sales Enterprises Vs Superintendent Range-25, GST Division New Delhi
Delhi High Court · (2023) 10 DEL CK 0182
High Courts13 Oct 2023Disposed Of
Vandana Kanwar Vs Union Of India & Anr
Delhi High Court · (2023) 10 DEL CK 0181
General Provident Fund (Central Services) Rules, 1960 — Rule 11, 34, 34(1)
High Courts13 Oct 2023Disposed Of
Pr. Commissioner Of Income Tax, Delhi-7 Vs Techno Trexim (India) Pvt. Ltd.
Delhi High Court · (2023) 10 DEL CK 0180
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A
High Courts13 Oct 2023Disposed Of
M/S Tirupati Trading Corporation Vs Assistant Commissioner Of Income Tax
Delhi High Court · (2023) 10 DEL CK 0179
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d)
High Courts13 Oct 2023Disposed Of
Dr. Anil Gomber Vs Geeta Tandon & Anr
Delhi High Court · (2023) 10 DEL CK 0178